Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,334 total)

ITO, NEW DELHI vs SH. SUSHIL KUMAR MEHRA, DELHI

ITA 626/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
1/2/2016

ITO, NEW DELHI vs M/S. LA BRALLENTINE EXPORT PVT. LTD., NEW DELHI

ITA 5609/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
1/2/2016

DCIT, NEW DELHI vs M/S. SEAVIEW DEVELOPERS LTD., NEW DELHI

ITA 4743/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
1/2/2016

ITO, NEW DELHI vs M/S. SHRI RAM ALPINE SALES P. LTD., NEW DELHI

ITA 4628/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
1/2/2016

ITO, NEW DELHI vs M/S. BLUE SPARROW CREATION, NEW DELHI

ITA 4616/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
1/2/2016

ITO, NEW DELHI vs M/S. KUMAR FINCAP (P) LTD., NEW DELHI

ITA 4549/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
1/2/2016

ACIT, NEW DELHI vs M/S. KINGSMEN FAIRTECH INTERNATIONAL PVT. LTD., NEW DELHI

ITA 4319/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
1/2/2016

ITO, HISAR vs SH. PAWAN KUMAR, HISAR

ITA 4307/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
1/2/2016

ITO(TDS), MORADABAD vs M/S. LIC OF INDIA, NAINITAL

ITA 4106/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
1/2/2016

DCIT (LTU), NEW DELHI vs M/S. MAWANA SUGAR LTD., NEW DELHI

ITA 3818/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
1/2/2016

ITO, NEW DELHI vs SH. SURINDER SINGH, DELHI

ITA 260/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
1/2/2016

ACIT, NEW DELHI vs M/S. SALDI CHITS PVT. LTD., NEW DELHI

ITA 6696/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
1/2/2016

ACIT, NEW DELHI vs M/S. SALDI CHITS PVT. LTD., NEW DELHI

ITA 6695/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
1/2/2016

ACIT, NEW DELHI vs M/S. SALDI CHITS PVT. LTD., NEW DELHI

ITA 6694/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
1/2/2016

DCIT, NEW DELHI vs M/S. SBI CARDS PAYMENTS & SERVICES PVT. LTD., NEW DELHI

ITA 5804/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
1/2/2016

SMT. KIRAN KAPOOR,NEW DELHI vs ITO, NEW DELHI

ITA 2850/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
1/2/2016

DCIT, NEW DELHI vs M/S SAINIK MINING & ALLIED SERVICES LTD., NEW DELHI

ITA 2781/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
1/2/2016

ACIT, NEW DELHI vs SH. JAGDISH PRASAD GUPTA, NEW DELHI

ITA 2456/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
1/2/2016

NISCHAL ANAND,DELHI vs ITO, NEW DELHI

ITA 2451/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
1/2/2016

DCIT, NEW DELHI vs M/S. SHEETAL INTERNATIONAL PVT. LTD., NEW DELHI

ITA 1518/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
1/2/2016

ITO, NEW DELHI vs SH. NARESH JAIN, NEW DELHI

ITA 730/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
1/2/2016

M/S. OAKLAND BOTTLERS (P) LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 5305/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
1/2/2016

M/S. OAKLAND BOTTLERS (P) LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 5304/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
1/2/2016

JCIT, GHAZIABAD vs M/S. PROGRESSIVE TOOLS & COMPONENTS PVT. LTD., GHAZIABAD

ITA 529/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
1/2/2016

ACIT, NEW DELHI vs M/S. SPICE RETAIL LTD., NEW DELHI

ITA 4933/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
1/2/2016

ACIT, NEW DELHI vs M/S. SPL INDUSTRIES LTD., NEW DELHI

ITA 4927/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
1/2/2016

S.J.A. ALUMNI ASSOCIATION,DEHRADUN vs CIT, DEHRADUN

ITA 3759/DEL/2012[]Status: DisposedITAT Delhi
1/2/2016

ITO, NEW DELHI vs SH. SATYA NARAYAN KHANDELWAL, NEW DELHI

ITA 2370/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
1/2/2016

ACIT, NEW DELHI vs SH. EMPIRE CASTING PVT. LTD., NEW DELHI

ITA 4017/DEL/2011[2002-03]Status: DisposedITAT DelhiAY 2002-03
1/2/2016

COMMISSIONER OF INCOME TAX -VIII vs VANDANA GOYAL

ITA/92/2016ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

1/2/2016