Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
PR. COMMISSIONER OF INCOME TAX-15 vs SHRI PREM PRAKASH GARG
ITA/658/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE COMMISSIONER OF INCOME-TAX vs M/S MIND TREE LTD
ITA/252/2013ITAT Karnataka
S.SUJATHA,N.K.PATIL
THE COMMISSIONER OF INCOME TAX vs M/S IDEB BUILEDCON PVT LTD
ITA/507/2014ITAT Karnataka
S.SUJATHA,N.K.PATIL
M/S.KARNATAKA POWER TRANSMISSION vs THE DEPUTY COMMISSIONER OF
ITA/750/2009ITAT Karnataka
S.SUJATHA,N.K.PATIL
Commissioner Of Income Tax -I vs Armour Finance & Commerce Ltd.
ITA/86/2009ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Income Tax-I vs Armour Finance & Commerce Ltd.
ITA/85/2009ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
The Commissioner Of Income Tax vs M/S Crown Consultant Ltd.
ITA/76/2008ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
The Commissioner Of Income Tax vs Sharda Shikshan Samiti
ITA/47/2008ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
The Commissioner Of Income Tax-I vs M/S Kisan Extrusions Pvt.Ltd.
ITA/343/2007ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
PR. COMMISSIONER OF INCOME TAX-4 vs INDRAPRASTHA GAS LIMITED.
ITA/115/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
SHRI TUSHAR JHUNJHUNWALA,KOLKATA vs ITO, WD-30(3), KOLKATA, KOLKATA
ITA 1126/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
I.T.O WD - 36(2),KOLKATA, KOLKATA vs SHANKAR PRASAD SHAW, KOLKATA
ITA 567/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
I.T.O WD - 1,HALDIA., PURBA MEDINIPUR vs SHRI CHITTA RANJAN DAS, PURBA MEDINIPUR
ITA 452/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
HARINAGAR SUGAR MILLS LTD,MUMBAI vs DCIT RG 4(2)(2), MUMBAI
ITA 5543/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
R.P. SUVARNA,MUMBAI vs CIT (33), MUMBAI
ITA 5536/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
MANDAKINI FASHIONS,MUMBAI vs ITO WD 17(2)(1), MUMBAI
ITA 3011/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
GEETA LALIT SUNEJA,MUMBAI vs ITO 20(1)(2), MUMBAI
ITA 2759/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KUMAR RASIKLAL MEHTA,MUMBAI vs ASST CIT 16(2), MUMBAI
ITA 2679/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
YAJESHWAR R GARG,MUMBAI vs ACIT CIR 27(3), MUMBAI
ITA 2354/MUM/2015[1998-99]Status: DisposedITAT MumbaiAY 1998-99
PAHILAJRAI JAIKISHAN,MUMBAI vs DCIT 19(3), MUMBAI
ITA 994/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT CEN CIR 21, MUMBAI vs J.E. EXPORTS, MUMBAI
ITA 4529/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 16(2), MUMBAI vs ZUBIN J GANDEVIA, MUMBAI
ITA 3357/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CROMPTON GREAVES LTD,MUMBAI vs CIT -6, MUMBAI
ITA 2836/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ASST CIT 19(3), MUMBAI vs PAHILAJRAI JAIKISHIN, MUMBAI
ITA 1562/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 10(2), MUMBAI vs RIA LABORATORIES P.LTD, MUMBAI
ITA 7656/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 15(3)(4), MUMBAI vs MAHARASHTRA STATE ELECTRICITY WORKER FEDERATION CO OP CREDIT SOCIETY, MUMBAI
ITA 616/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MAZAGON DOCK LTD.,MUMBAI vs ASST. COMMISSIONER OF INCOME TAX, CIR 6(3), MUMBAI
ITA 5577/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT-4(2), MUMBAI vs M/S MEGA FINE PHARMA PVT. LTD., MUMBAI
ITA 4318/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 6(3), MUMBAI vs MAZGAON DOCK LTD, MUMBAI
ITA 1254/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MAZGAON DOCK LTD,MUMBAI vs ASST CIT CIR 6(3), MUMBAI
ITA 1234/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
