Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
ITO 8(3)(4), MUMBAI vs WESTERN INDIA PACKAGING P.LTD, MUMBAI
ITA 1528/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SGL ENTERTAINMENT LTD,MUMBAI vs DDIT (IT) 2(1), MUMBAI
ITA 8684/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SATELLITE TELEVISION ASIAN REGION LTD,MUMBAI vs DDIT (IT) 2(1), MUMBAI
ITA 8683/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 10(1), MUMBAI vs STANDARD TIN WORKS P. LTD, MUMBAI
ITA 8574/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ITO 24(3)(1), MUMBAI vs SMT. KAVITA R. AGARWAL, MUMBAI
ITA 510/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
WAMAN HARI PETHE SONS,MUMBAI vs ASST CIT 15(1), MUMBAI
ITA 2041/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
HIRA LAL AND SONS,MEERUT vs ACIT, MEERUT
ITA 4895/DEL/2015[1991-92]Status: DisposedITAT DelhiAY 1991-92
M/S. DLF INFOCITY DEVELOPERS (CHANDIGARH) LTD.,GURGAON vs DCIT, GURGAON
ITA 2376/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ADIT(E), NEW DELHI vs M/S. AMATEUR ATHLETICS FEDERATION OF INDIA, NEW DELHI
ITA 6240/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
ADIT(E), NEW DELHI vs M/S. AMATEUR ATHLETICS FEDERATION OF INDIA, NEW DELHI
ITA 6222/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DHAMAKA TRADING & CONSTRUCTION PVT. LTD.,NEW DELHI vs DCIT (HQ), NEW DELHI
ITA 3575/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. SAMWON PRECISION MOULD MFG (INDIA) PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2043/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs SH. ANIL KUMAR GARG, NEW DELHI
ITA 6127/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. VULTURE PORTFOLIO PVT. LTD., FARIDABAD
ITA 496/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S. VEG LEASING & FINANCE PVT. LTD.,DELHI vs DCIT, NEW DELHI
ITA 408/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
ITO, NEW DELHI vs SHRI CHAMAN LAL GUPTA, NEW DELHI
ITA 2419/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT RANGE-I, MORADABAD vs KALPANA BANSAL, MORADABAD
ITA 2392/DEL/2008[2003-2004]Status: DisposedITAT DelhiAY 2003-2004
COMMISSIONER OF INCOME TAX vs M/S AXA BUSINESS SERVICES
RP/179/2014ITAT Karnataka
B.MANOHAR,VINEET SARAN
SHRI.MALIKARJUN S/O SHRI VEERAPPA BALLARY, vs THE INCOME TAX OFFICER AYAKAR BHAVAN BIJAPUR
WA/200008/2015ITAT Karnataka
ARAVIND KUMAR,RAM MOHAN REDDY
SRI. RAMAKRISHNA REDDY vs STATE OF KARNATAKA
WP/32512/2015ITAT Karnataka
ANAND BYRAREDDY
SRI. BOREGOWDA,MYSORE vs ADDL.C.I.T., MYSORE
ITA 825/BANG/2015[2008-09]Status: DisposedITAT BangaloreAY 2008-09
SYED TAJAMUL PASHA,BANGALORE vs DCIT, BANGALORE
ITA 1364/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S RYATAR SAHAKARI SAKKARE KARKHANE NIYAMIT,BAGALKOT vs CIT, BELGAUM
ITA 1142/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ACIT vs SHRI. S.V. BHARATH, BANGALORE
ITA 134/BANG/2014[2006-07]Status: DisposedITAT BangaloreAY 2006-07
SRI. R. NARENDRA,KOLLEGAL vs ITO, CHAMARAJANAGAR
ITA 13/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
M/S ARIBA TECHNOLOGIES INDIA PVT. LTD.,BANGALORE vs ITO, BANGALORE
ITA 441/BANG/2012[2007-08]Status: DisposedITAT BangaloreAY 2007-08
ACIT, MANGALORE vs E. VIDYARANYA HUF, DAKSHINA KANNADA
ITA 1128/BANG/2012[2006-07]Status: DisposedITAT BangaloreAY 2006-07
ACIT, MANGALORE vs E. KRISHNAMURTHY (HUF), DAKSHINA KANNADA
ITA 1123/BANG/2012[2007-08]Status: DisposedITAT BangaloreAY 2007-08
ACIT, MANGALORE vs E. THRIVIKRAMA (HUF), DAKSHINA KANNADA
ITA 1121/BANG/2012[2006-07]Status: DisposedITAT BangaloreAY 2006-07
COMMISSIONER OF INCOME TAX-IV vs HARSHA INTERIORS DECORATORS PVT. LTD.
ITA/98/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU