Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
DCIT, NEW DELHI vs SH. VIRENDER KUMAR BHATIA, NEW DELHI
ITA 3411/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S. ANG AUTOMOTIVE INDUSTRIES PVT. LTD., NEW DELHI
ITA 2964/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. NORTH DELHI PROJECTS PVT. LTD., NEW DELHI
ITA 1603/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
ACIT, NEW DELHI vs SANJAY BHATIA, NEW DELHI
ITA 625/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
DDIT, NEW DELHI vs M/S. TOUR & ANDERSON AB, NEW DELHI
ITA 5143/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, FATEHABAD vs SH. PURSHOTAM LAL, FATEHABAD
ITA 4709/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, GHAZIABAD vs SHRI ROHTASH SINGH, GHAZIABAD
ITA 4664/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs SHRI ANIL KUMAR BHATIA, NEW DELHI
ITA 2218/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs SHRI MOHD. SHAH ALAM, NEW DELHI
ITA 5450/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, FARIDABAD vs M/S. MINISOFT LTD., FARIDABAD
ITA 4037/DEL/2010[1995-96]Status: DisposedITAT DelhiAY 1995-96
M/S DELL INTERNATIONAL SERVICES INDIA PRIVATE vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/295/2015ITAT Karnataka
S.SUJATHA,N.K.PATIL
PR. COMMISSIONER OF INCOME TAX I LDH vs M/S RAMESH STEELS
ITA/437/2015ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MR. JUSTICE RAMESHWAR SINGH MALIK
THE COMMISSIONER OF INCOME TAX vs M/S GOLECHA PROPERTIES PVT LTD
ITR/16/1997ITAT Rajasthan
C.I.T. vs M/S.UDAIPUR MINERAL DEV.SYNDICATE
ITR/7/1997ITAT Rajasthan
B.K.JAIN vs COMMISSIONER OF INCOME TAX LUDHIANA
ITA/418/2014ITAT Punjab & Haryana
DILIP KUMAR DUTTA,MURSHIDABAD vs ITO, WD-4, MURSHIDABAD, MURSHIDABAD
ITA 329/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
DILIP KUMAR DUTTA,MURSHIDABAD vs ITO, WD-4, MURSHIDABAD, MURSHIDABAD
ITA 328/KOL/2014[2005-06]Status: DisposedITAT KolkataAY 2005-06
GRAPHIC AIDS,KOLKATA vs A.C.I.T CIR - 29,KOLKATA, KOLKATA
ITA 555/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
I.T.O WD - 6(2),KOLKATA., KOLKATA vs M/S GITCO TRADING PVT LTD, KOLKATA
ITA 456/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
GOURI DAS MAITY,PURBA MEDINIPUR vs INCOME TAX OFFICER-WARD-2, HALDIA, PURBA MEDINIPUR
ITA 2590/KOL/2013[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
ITO 22(3)(3), NAVI MUMBAI vs NILESH N PATEL, NAVI MUMBAI
ITA 851/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HOLCIM SERVICES ( SOUTH ASIA) LTD,MUMBAI vs DCIT RG 8(2), MUMBAI
ITA 2357/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 8(1), MUMBAI vs ATLANTA LTD, MUMBAI
ITA 6697/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASST CIT 25(2), MUMBAI vs TARLA R SHAH, MUMBAI
ITA 5295/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 22(2), NAVI MUMBAI vs BALAKUMAR VETHAGIRI, MUMBAI
ITA 4163/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BALAKUMAR VETHAGIRI,MUMBAI vs DCIT 22(2), NAVI MUMBAI
ITA 3055/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 10(2), MUMBAI vs KUKREJA BUILDERS P.LTD, MUMBAI
ITA 2946/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ARUN J SHAH,MUMBAI vs ACIT 2(3), MUMBAI
ITA 2843/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 25(2), MUMBAI vs KETAN NAVNITLAL SHAH, MUMBAI
ITA 2807/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 8(3)(4), MUMBAI vs WESTERN INDIA PACKAGING P.LTD, MUMBAI
ITA 2179/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
