Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
ITO, NEW DELHI vs SH. SUMIT ANAND, DELHI
ITA 5784/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NEW DELHI vs M/S. C- 1 INDIA PVT. LTD., NEW DELHI
ITA 5438/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NEW DELHI vs M/S. GANPATI BREWERIES LTD., NEW DELHI
ITA 5437/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs M/S. PAAVAN CHEMICALS (P) LTD., NEW DELHI
ITA 5433/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. NAFE SINGH & CO.,ROHTAK vs ITO, SONEPAT
ITA 5113/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NOIDA vs SH. LAXMI NARAIN KHETAN, NOIDA
ITA 3217/DEL/2015[2004-05]Status: DisposedITAT DelhiAY 2004-05
ITO, REWARI vs SH. INDERJEET SINGH, REWARI
ITA 2271/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, ROHTAK vs SMT. ANJU JAIN, HARYANA
ITA 2263/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, FARIDABAD vs MARTIAL BUILDCON (P) LTD, DELHI
ITA 1950/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs PANASONIC CONSUMER INDIA PVT. LTD, NEW DELHI
ITA 1266/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
SURENDRA KUMAR JAIN,DELHI vs ACIT, NEW DELHI
ITA 6998/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
VIRENDRA JAIN,DELHI vs ACIT, NEW DELHI
ITA 6991/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO, NEW DELHI vs SH. MANJIT SINGH, NEW DELHI
ITA 5225/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs SH. AMIT KUMAR, DELHI
ITA 5169/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs SH. AMIT KUMAR, DELHI
ITA 5168/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, NEW DELHI vs SMT. ABHA MISHRA, NEW DELHI
ITA 1759/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs M/S. B.L. KASHYAP & SONS, NEW DELHI
ITA 1473/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
ACIT, NEW DELHI vs SH. ASHOK MITTAL, NEW DELHI
ITA 1043/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, MEERUT vs SH. AMIT JAIN, NEW DELHI
ITA 1016/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs SMT. USHA KAPOOR, NEW DELHI
ITA 915/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. SOUTH ASIA HUMAN RIGHTS DOCUMENTATION CENTER, NEW DELHI
ITA 6517/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
RANGOLI PROJECTS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6515/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NEW DELHI vs MR. DINESH BANSAL, DELHI
ITA 5744/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs SH. BALVINDER SACHDEVA, NEW DELHI
ITA 532/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
BRIJWASI IMPEX PRIVATE LTD.,DELHI vs ACIT, NEW DELHI
ITA 5195/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
BG EXPLORAITON & PRODUCTION INDIA LTD.,NEW DELHI vs ADDL. DIT, DEHRADUN
ITA 500/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. A.K. PLANTATION PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 494/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. A.K. PLANTATION PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 493/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, NEW DELHI vs SH. SUMER SINGH, DELHI
ITA 3913/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
ADDL. CIT (TDS), GHAZIABAD vs M/S BHARAT SANCHAR NIGAM LTD., MEERUT
ITA 3515/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
