Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
ITO WD 14(2)(4), MUMBAI vs MAHASUKHLAL L.SHETH, MUMBAI
ITA 3987/MUM/2012[2002-03]Status: DisposedITAT MumbaiAY 2002-03
NATIONAL JEWELLERS,MUMBAI vs CIT 14, MUMBAI
ITA 3633/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MAHASUKHLAL LAXMICHAND SHETH,MUMBAI vs DCIT 14(2), MUMBAI
ITA 3625/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
JYOTSNA K SHETH,MUMBAI vs DCIT CEN CIR 47, MUMBAI
ITA 2750/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
RBS EQUITIES (INDIA) LTD. (FORMERLY KNOWN AS ABN AMRO ASIA EQUITIES (I) LTD.),MUMBAI vs D.C.I.T. RG.4(1), MUMBAI
ITA 2486/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ASHIT M PATEL,MUMBAI vs ADDL CIT 21(3), MUMBAI
ITA 1570/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SUMITOMO CHEMICAL INDIA P.LTD,MUMBAI vs DCIT RG 3(3), MUMBAI
ITA 1354/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SUMITOMO CHEMICAL INDIA P.LTD,MUMBAI vs DCIT RG 3(3), MUMBAI
ITA 1353/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ABHITECH ENERGYCON LTD,MUMBAI vs ACIT CC 20, MUMBAI
ITA 8721/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
E-CITY INVESTMENTS & HOLDINGS CO. PVT. LTD.,MUMBAI vs D.C.I.T. RG. 8(1) (OSD), MUMBAI
ITA 8382/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MILAN B. DALAL,MUMBAI vs DCIT (OSD II) CR 7, MUMBAI
ITA 8052/MUM/2011[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO, WARD-13(2)(1), MUMBAI vs SANJANA WIG, MUMBAI
ITA 3295/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ERNST & YOUNG MERCHANT BANKING SERVICES (P) LTD FORMALLY KNOWN AS IND GLOBAL CORPORATE FINANCE LTD,MUMBAI vs ITO CIR 3(2)(1), MUMBAI
ITA 2571/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ERNST & YOUNG MERCHANT BANKING SERVICES (P) LTD FORMALLY KNOWN AS IND GLOBAL CORPORATE FINANCE LTD,MUMBAI vs ITO CIR 3(2)(1), MUMBAI
ITA 2570/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ITO 2(1)(1), MUMBAI vs ASHAPURA HABITATS P. LTD, MUMBAI
ITA 937/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
GUJARAT PIPAVAV PORT LTD,MUMBAI vs ITO TDS 3, MUMBAI
ITA 7878/MUM/2010[2008-09]Status: DisposedITAT MumbaiAY 2008-09
LAKOZY ELECTRONICS & SERVICES,MUMBAI vs ITO 15(1)(1), MUMBAI
ITA 5512/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
M/S. BRIGGS TRADING COMPANY PVT. LTD,MUMBAI vs THE DCIT CIR 6(1), MUMBAI
ITA 4683/MUM/2007[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
THE ACIT CIR 6(1), MUMBAI vs M/S. BRIGGS TRADING CO. P. LTD, MUMBAI
ITA 4681/MUM/2007[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
M/S. BRIGGS TRADING CO. P. LTD.,MUMBAI vs DCIT CIR. - 6(1), MUMBAI
ITA 3723/MUM/2005[2001-2002]Status: DisposedITAT MumbaiAY 2001-2002
DCIT, CHENNAI vs SAINT GOBAIN GYPROC INDIA LIMITED, CHENNAI
ITA 2122/CHNY/2015[2013-14]Status: DisposedITAT ChennaiAY 2013-14
DCIT, CHENNAI vs DYMOS LEAR AUTOMOTIVE INDIA PVT LTD., KANCHEEPURAM
ITA 1931/CHNY/2015[2008-09]Status: DisposedITAT ChennaiAY 2008-09
RAJESWARI AMMAIYAR MEMORIAL TRUST,CHENNAI vs ITO, COIMBATORE
ITA 2709/CHNY/2014[-]Status: DisposedITAT Chennai
L.MOHANA KRISHNAN,CHENNAI vs ITO, CHENNAI
ITA 1011/CHNY/2014[2007-2008]Status: DisposedITAT ChennaiAY 2007-2008
ACIT, NEW DELHI vs SH. SUNIL KUMAR AGGARWAL, NEW DELHI
ITA 6248/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. NTL ELECTRONICS INDIA LTD., NEW DELHI
ITA 6057/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, DEHRADUN vs SHRI PARVINDER SINGH KOCHAR, DEHRADUN
ITA 5993/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, NEW DELHI vs M/S. PARAS BUILDTECH (INDIA) PVT. LTD., GURGAON
ITA 5963/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs MRS. RAJINDER KAUR NARULA, DELHI
ITA 5961/DEL/2015[2013-14]Status: DisposedITAT DelhiAY 2013-14
DCIT, MEERUT vs M/S. IND CRAFT EXPORTS, MEERUT
ITA 5907/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
