Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
ITO 5(2) (2), MUMBAI vs JDV AUTOMOTIVE ENGG. P. LTD, MUMBAI
ITA 2163/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RANJANBEN HASMUKH SHAH,MUMBAI vs ACIT 19(2), MUMBAI
ITA 1198/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
JNC INTERNATIONAL,MUMBAI vs ITO WD 14(3)(3), MUMBAI
ITA 1058/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 12(1)(3), MUMBAI vs BHADRASEN V. THAKKAR, MUMBAI
ITA 7654/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
IND-AUST MARITIME P.LTD,NAVI MUMBAI vs DCIT 10(3), MUMBAI
ITA 7599/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
VISHAL ASSOCIAES,MUMBAI vs DCIT 15(3), MUMBAI
ITA 7472/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
CEAT LTD,MUMBAI vs ACIT 6(2), MUMBAI
ITA 7056/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 22(2)(2), NAVI MUMBAI vs THE BARC EMPLOYEE CO OP CREDIT SOCIETY LTD, MUMBAI
ITA 6904/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PRABODH U. POLADIA,MUMBAI vs ITO WD 21(1)(4), MUMBAI
ITA 5975/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MORPHEUS HUMAN CONSULTING P. LTD,MUMBAI vs ITO 8(2)(4), MUMBAI
ITA 5430/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT-2(2), MUMBAI vs N.W. EXPORTS LIMITED, MUMBAI
ITA 4456/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
INDRAKUMAR PATODIA,MUMBAI vs ITO 24(2)(4), MUMBAI
ITA 4275/MUM/2013[1998-99]Status: DisposedITAT MumbaiAY 1998-99
MILAN B. DALAL,MUMBAI vs DCIT (OSD-II) CR 7, MUMBAI
ITA 3927/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
CSANGO,MUMBAI vs ITO 12(2)(2), MUMBAI
ITA 3905/MUM/2013[1998-99]Status: DisposedITAT MumbaiAY 1998-99
CSANGO,MUMBAI vs ITO 12(2)(2), MUMBAI
ITA 3904/MUM/2013[1996-97]Status: DisposedITAT MumbaiAY 1996-97
CSANGO,MUMBAI vs ITO 12(2)(2), MUMBAI
ITA 3903/MUM/2013[1994-95]Status: DisposedITAT MumbaiAY 1994-95
UMANG HOUSING P. LTD,MUMBAI vs ITO 4(3)(3), MUMBAI
ITA 3807/MUM/2013[2001-02]Status: DisposedITAT MumbaiAY 2001-02
NARENDRA PAL GUPTA,MUMBAI vs ASST CIT CEN CIR 30, MUMBAI
ITA 3269/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AMIT KUMAR GANGULY,MUMBAI vs ITO 11(1)(1), MUMBAI
ITA 2453/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ALKA N. MANDKE,MUMBAI vs ASST CIT 11(2), MUMBAI
ITA 2356/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
IDEA CELLULAR LTD,MUMBAI vs DCIT 3(2), MUMBAI
ITA 1028/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
H & R JOHNSON INDIA LTD ( NOW KNOW AS A DIVISION A OF PRISIM CEMENT LTD),MUMBAI vs ASST CIT CEN CIR 34, MUMBAI
ITA 877/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO WD 16(3)(1), MUMBAI vs KAKNAK EXPORTS, MUMBAI
ITA 6708/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
AWADESH B. PANDEY,MUMBAI vs I.T.O.24(3)(1), MUMBAI
ITA 6485/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
TROKIA ESTATES P.LTD,MUMBAI vs ACIT RG 2(3), MUMBAI
ITA 5032/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO 14(2)(4), MUMBAI vs MAHASUKHLAL L. SHETH, MUMBAI
ITA 4844/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
STANDARD FIBRECHEM P.LTD,MUMBAI vs ACIT CIR 1(3), MUMBAI
ITA 4764/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MAHASUKHLAL L. SHETH,MUMBAI vs I.T.O. 14(2)(4), MUMBAI
ITA 4496/MUM/2012[2009-2010]Status: DisposedITAT MumbaiAY 2009-2010
CAPT V. VIJAY KUMAR NAIR,MUMBAI vs ACIT 2(2), MUMBAI
ITA 4280/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO WD 14(2)(4), MUMBAI vs MAHASUKHLAL L.SHETH, MUMBAI
ITA 3988/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
