Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
DCIT, CIRCLE - 10, KOLKATA, KOLKATA vs M/S. H.K. FINANCIERS PVT. LTD., KOLKATA
ITA 1526/KOL/2010[2006-07]Status: DisposedITAT KolkataAY 2006-07
ITO, WARD - 12(3), KOLKATA, KOLKATA vs M/S. HARSHWARDHAN GEMS P. LTD., KOLKATA
ITA 1337/KOL/2010[2005-06]Status: DisposedITAT KolkataAY 2005-06
HARSHWARDHAN GEMS PVT. LTD.,KOLKATA vs ITO, WARD - 12(3), KOLKATA, KOLKATA
ITA 1070/KOL/2010[2005-06]Status: DisposedITAT KolkataAY 2005-06
ALLAHABAD BANK,KOLKATA vs A.C.I.T.,CIRCLE-6, KOLKATA
ITA 1803/KOL/2009[2003-04]Status: DisposedITAT KolkataAY 2003-04
ALLAHABAD BANK,KOLKATA vs A.C.I.T.,CIRCLE-6, KOLKATA
ITA 1802/KOL/2009[2003-04]Status: DisposedITAT KolkataAY 2003-04
N L C NALCO INDIA LTD PREVIOUSLY KNOWN AS ONDEO NALCO INDIA LTD.,KOLKATA vs ACIT, CIR - 11, KOLKATA, KOLKATA
ITA 1256/KOL/2009[2004-05]Status: DisposedITAT KolkataAY 2004-05
NLC NALCO INDIA LTD.,KOLKATA vs ACIT, CIRCLE - 11, KOLKATA, KOLKATA
ITA 529/KOL/2008[2003-04]Status: DisposedITAT KolkataAY 2003-04
A.C.I.T., CIR-II, KOLKATA, KOLKATA vs M/S. PHILIPS ELECTRONICS INDIA LTD., KOLKATA
ITA 1928/KOL/2008[1999-2000]Status: DisposedITAT KolkataAY 1999-2000
ADDL.CIT, RANGE - 7, KOLKATA vs OSD COKE PVT. LTD., KOLKATA
ITA 1874/KOL/2008[2005-06]Status: DisposedITAT KolkataAY 2005-06
ITO, WARD - 7(2), KOLKATA vs OSD COKE PVT. LTD., KOLKATA
ITA 1873/KOL/2008[2004-05]Status: DisposedITAT KolkataAY 2004-05
SHREE DATTA DEVELOPERS,MUMBAI vs PR CIT 20, MUMBAI
ITA 3316/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 26(2)(3), MUMBAI vs KIRN W BHADANGE, MUMBAI
ITA 893/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT 7(3), MUMBAI vs VODAFONE INDIA LTD, MUMBAI
ITA 880/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
KANWALJIT SINGH P. KOHLI,MUMBAI vs ITO WD 19(3)(2), MUMBAI
ITA 839/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HERTZ CHEMICALS LTD,MUMBAI vs DCIT 8(2), MUMBAI
ITA 4809/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CHANDLER INVESTMENT & TRADING CO.P.LTD,MUMBAI vs CIT 5, MUMBAI
ITA 440/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASST CIT CEN CIR 43, MUMBAI vs ROHA DYECHEM LTD, MUMBAI
ITA 4071/MUM/2014[2000-01]Status: DisposedITAT MumbaiAY 2000-01
ASST CIT CEN CIR 43, MUMBAI vs ROHA DYECHEM LTD, MUMBAI
ITA 4070/MUM/2014[1999-00]Status: DisposedITAT MumbaiAY 1999-00
ITO (OSD) (TDS) 1(3), MUMBAI vs DWD PHARMACEUTICALS P,.LTD, MUMBAI
ITA 3995/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO (OSD) (TDS) 1(3), MUMBAI vs DWD PHARMACEUTICALS P,.LTD, MUMBAI
ITA 3994/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ITO (OSD) (TDS) 1(3), MUMBAI vs DWD PHARMACEUTICALS P,.LTD, MUMBAI
ITA 3993/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ACIT 15(3), MUMBAI vs NEELKANTH PALM REALTY, MUMBAI
ITA 3922/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
HARISH RAJU RATHOD,NAVI MUMBAI vs ITO WD 2, RAIGAD
ITA 3628/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MADHAV STRUCTURAL ENGINEERING P. LTD,MUMBAI vs DCIT 8(2), MUMBAI
ITA 349/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
HEMANT KUMAR GODARA,MUMBAI vs JT CIT (OSD) 15(1), MUMBAI
ITA 3458/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
HEMANT KUMAR GODARA,MUMBAI vs JT CIT (OSD) 15(1), MUMBAI
ITA 3457/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO WD 3(1), THANE vs NCC SMC INDU JV, THANE
ITA 3070/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
INTERNATIONAL TRANSMISSION LTD,MUMBAI vs DCIT CIR 10(3), MUMBAI
ITA 2771/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 9(2), MUMBAI vs HEENAL SECURITY SYSTEMS (IND) P.LTD, MUMBAI
ITA 2542/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 9(2), MUMBAI vs HEENAL SECURITY SYSTEMS (IND) P.LTD, MUMBAI
ITA 2541/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09