Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,232 total)

ACIT, NEW DELHI vs SMT. RICHA GUPTA, NEW DELHI

ITA 1394/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
21/1/2016

ACIT, NEW DELHI vs M/S. ROYAL EXPORTS, NEW DELHI

ITA 1304/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
21/1/2016

ITO, NEW DELHI vs M/S RAVI JEWELS & HANDICRAFTS P. LTD., NEW DELHI

ITA 1955/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
21/1/2016

ITO, FARIDABAD vs SMT. REKHA GARG, FARIDABAD

ITA 4077/DEL/2009[2005-06]Status: DisposedITAT DelhiAY 2005-06
21/1/2016

ACIT, NEW DELHI vs M/S. RADWARE LTD, NEW DELHI

ITA 3099/DEL/2009[2005-06]Status: DisposedITAT DelhiAY 2005-06
21/1/2016

DCIT, NEW DELHI vs M/S MARCONI TELECOMMUNICATION INDIA PVT. LTD., NEW DELHI

ITA 2731/DEL/2009[2003-04]Status: DisposedITAT DelhiAY 2003-04
21/1/2016

TIKAULA SUGAR MILLS LTD. vs DCIT, CIRCLE-1,

ITA 86/DEL/2006[2000-2001]Status: DisposedITAT DelhiAY 2000-2001
21/1/2016

DCIT, CIRCLE-1 vs TIKAULA SUGAR MILLS LTD.,

ITA 442/DEL/2006[2000-2001]Status: DisposedITAT DelhiAY 2000-2001
21/1/2016

THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA vs SHRI G GIRISH

CP/91/2013ITAT Karnataka

S.SUJATHA,JAYANT PATEL

21/1/2016

AGGARWAL & MODI ENTERPISES CO. vs COMMISSIONER OF INCOME TAX

ITA/1123/2007ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

21/1/2016

AGGARWAL & MODI ENTERPRISES PV vs C.I.T

ITA/770/2006ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

21/1/2016

M/S AGGARWAL & MODI ENTERPRISE vs THE COMMISSIONER OF INCOME TAX

ITA/355/2003ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

21/1/2016

M/S AGGARWAL & MODI ENTERPRISE vs COMMISSIONER OF INCOME TAX

ITA/876/2006ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

21/1/2016

M/S AGGARWAL & MODI ENTERPRISES vs COMMISSIONER OF INCOME TAX

ITA/1277/2009ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

21/1/2016

M/S AGGARWAL & MODI ENTERPRISE vs COMMISISONER OF INCOME TAX

ITA/801/2006ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

21/1/2016

M/S AGGARWAL & MODI ENTERPRISES PVT LTD vs COMMISSIONER OF INCOME TAX

ITA/1273/2009ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

21/1/2016

M/S AGGARWAL & MODI ENTERPRISE vs COMMISSIONER OF INCOME TAX

ITA/769/2006ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

21/1/2016

M/S AGGARWAL & MODI ENTERPRISES vs THE COMMISSIONER OF INCOME TAX

ITA/354/2003ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

21/1/2016

AGGARWAL & MODI ENTERPRISES CO vs COMMISSIONER OF INCOME TAX

ITA/1122/2007ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

21/1/2016

M/S AGGARWAL & MODI ENTERPRISE vs THE COMMISSIONER OF INCOME TAX

ITA/353/2003ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

21/1/2016

AGGARWAL & MODI ENTERPRISES PV vs C.I.T

ITA/767/2006ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

21/1/2016

M/S AGGARWAL & MODI ENTERPRISES vs COMMISSIONER OF INCOME TAX

ITA/1274/2009ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

21/1/2016

THE COMMISSIONER OF INCOME TAX vs M/S SARAVANA DEVELOPERS

ITA/67/2014ITAT Karnataka

S.SUJATHA,N.K.PATIL

21/1/2016

SHRI M SATHYANARAYANA vs THE INCOME TAX OFFICER

ITA/63/2010ITAT Karnataka

S.SUJATHA,N.K.PATIL

21/1/2016

SRI SURESH SHARMA vs THE ASST COMMISSIONER

ITA/272/2015ITAT Karnataka

S.SUJATHA,N.K.PATIL

21/1/2016

THE COMMISSIONER OF INCOME-TAX vs M/S SARAVANA DEVELOPERS

ITA/68/2014ITAT Karnataka

S.SUJATHA,N.K.PATIL

21/1/2016

M/S AGGARWAL & MODI ENTERPRISES vs COMMISSIONER OF INCOME TAX

ITA - 1274 / 2009ITAT Delhi
21/1/2016

M/S AGGARWAL & MODI ENTERPRISES vs THE COMMISSIONER OF INCOME TAX

ITA - 354 / 2003ITAT Delhi
21/1/2016

M/S AGGARWAL & MODI ENTERPRISE vs THE COMMISSIONER OF INCOME TAX

ITA - 355 / 2003ITAT Delhi
21/1/2016

M/S AGGARWAL & MODI ENTERPRISE vs COMMISSIONER OF INCOME TAX

ITA - 769 / 2006ITAT Delhi
21/1/2016