Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,232 total)
AGGARWAL & MODI ENTERPRISES PV vs C.I.T
ITA - 770 / 2006ITAT Delhi
M/S AGGARWAL & MODI ENTERPRISE vs COMMISSIONER OF INCOME TAX
ITA - 876 / 2006ITAT Delhi
AGGARWAL & MODI ENTERPISES CO. vs COMMISSIONER OF INCOME TAX
ITA - 1123 / 2007ITAT Delhi
M/S AGGARWAL & MODI ENTERPRISES PVT LTD vs COMMISSIONER OF INCOME TAX
ITA - 1273 / 2009ITAT Delhi
M/S AGGARWAL & MODI ENTERPRISES vs COMMISSIONER OF INCOME TAX
ITA - 1277 / 2009ITAT Delhi
Pr. Commissioner Of Income Taxii vs M/S Star Auto Mobiles
ITA/93/2015ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
Commissioner vs Smt.Arti Mirchandani
ITA/72/2009ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax vs Zila Sahkari Krishi Bank Maryadit
ITA/57/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax(1) vs M/S Ashish Traders
ITA/228/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
Commissiner Of Income Tax Bhopal vs M/S Coign Builders Pvt.Ltd Misrod Bhopal
ITA/209/2009ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
Commissioner Of Income Tax vs M/S Home De Royale
ITA/171/2009ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax, Bhopal , M.P. vs Smt. Meena Shrivastava
ITA/149/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax vs Smt.Meena Shrivastava
ITA/147/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax, Bhopal vs Smt. Meena Shrivastava
ITA/146/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax vs Smt.Meena Shrivastava
ITA/144/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax vs Smt.Meena Shrivastava
ITA/141/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commmissioner Of Income Tax Bhopal vs Asha Devi Shrivastava
ITA/140/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax Bhopal vs Asha Devi Shrivastava
ITA/138/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax vs Keshav Prasad Shrivastava
ITA/137/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax vs Keshav Prasad Shrivastava
ITA/136/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax vs Keshav Prasad Shrivastava
ITA/135/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax vs Keshav Prasad Shrivastava
ITA/134/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax vs Keshav Prasad Shrivastava
ITA/133/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax vs Keshav Prasad Shrivastava
ITA/132/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Commissioner Of Income Tax vs Rajesh Shrivastava
ITA/130/2012ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs LEATHER TECH
ITA/1524/2010ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
SRI SASHI BADALIA,KOLKATA vs A.C.I.T CC - XXVII,KOLKATA., KOLKATA
ITA 446/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
SRI SASHI BADALIA,KOLKATA vs A.C.I.T CC - XXVII,KOLKATA., KOLKATA
ITA 445/KOL/2013[2007-08]Status: DisposedITAT KolkataAY 2007-08
SRI SASHI BADALIA,KOLKATA vs A.C.I.T CC - XXVII,KOLKATA., KOLKATA
ITA 444/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
SRI SASHI BADALIA,KOLKATA vs A.C.I.T CC - XXVII,KOLKATA., KOLKATA
ITA 443/KOL/2013[2005-06]Status: DisposedITAT KolkataAY 2005-06
