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DCIT vs M/S E.C. Greens Resort Pvt. Ltd… | ITAT Delhi 2016 | BharatTax

Home/DCIT, NAINITAL vs. M/S E.C. GREENS RESORT PVT. LTD.,, NAINITAL

DCIT, NAINITAL vs. M/S E.C. GREENS RESORT PVT. LTD.,, NAINITAL

ITA 5579/DEL/2013Status: DisposedITAT Delhi21 January 2016AY 2010-11

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