Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,370 total)
M/S PRATIGYAN FINTRADE PVT. LTD.,KOLKATA vs THE ITO, WD-3(4), KOLKATA, KOLKATA
ITA 1466/KOL/2015[2002-2003]Status: DisposedITAT KolkataAY 2002-2003
M/S AKHILESH MISHRA,SILIGURI vs ITO, WD-1(1), SILIGURI, SILIGURI
ITA 1440/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
MD KAMRAN,KOLKATA vs ITO, WD-40(1), KOLKATA, KOLKATA
ITA 1250/KOL/2015[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
SHRI HARADHAN SAMANTA,HOOGHLY vs THE ITO, WD-1(4), HOOGHLY, HOOGHLY
ITA 1218/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
NIPHA EXPORTS PRIVATE LIMITED,KOLKATA vs CIT-1, KOLKATA, KOLKATA
ITA 1115/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
SUBRATO BHATTACHARJEE,KOLKATA vs C.I.T (A) - XIV,KOLKATA, KOLKATA
ITA 785/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
SMT SAROJINI KESHRI,BURDWAN vs I.T.O, WARD-3(1), ASANSOL, BURDWAN
ITA 2236/KOL/2013[2003-04]Status: DisposedITAT KolkataAY 2003-04
I.T.O WD-55(1), KOLKATA, KOLKATA vs DR. SUDHIR KUMAR GHOSH, KOLKATA
ITA 1034/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
ANAND RESTAURANT,KOLKATA vs ACIT, CIRCLE - 56, KOLKATA, KOLKATA
ITA 1119/KOL/2011[2007-08]Status: DisposedITAT KolkataAY 2007-08
ITO 20(2)(2), BHIWANDI vs MOHAN MAHABAL ANCHAN, MUMBAI
ITA 727/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HARESH MADHAVJI HINDOCHA,MUMBAI vs DCIT 22(1), NAVI MUMBAI
ITA 5108/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO (IT) 3(1), MUMBAI vs LALIT KESHAVJI JESRANI, MUMBAI
ITA 1103/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ORBIT CORPORATION LTD ( FORMERLY M/S. ORBIT BUILDCON & REALTY P.LTD SINCE MERGED WITH M/S, ORBIT CORPORATION LTD),MUMBAI vs DCIT CEN CIR 47, MUMBAI
ITA 2412/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT CIR 16(2), MUMBAI vs MADHUBALA ANANAD KUMAR, MUMBAI
ITA 314/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT 18(3), MUMBAI vs MADHAVI G. GHURYE, MUMBAI
ITA 6637/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
MALABAR INDUSTRIES P. LTD,MUMBAI vs ITO WD 5(2)(3), MUMBAI
ITA 6961/MUM/2008[2005-2006]Status: DisposedITAT MumbaiAY 2005-2006
INCOME TAX OFFICER, WARD-5(2)(3), MUMBAI vs M/S. MALABAR INDUSTRIES PVT.LTD., MUMBAI
ITA 6578/MUM/2008[2005-2006]Status: DisposedITAT MumbaiAY 2005-2006
SH. DEVENDER KUMAR MITTAL,NEW DELHI vs ITO, NEW DELHI
ITA 6901/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
AMARJIT SINGH,NEW DELHI vs ITO, NEW DELHI
ITA 6124/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
RHW HOTEL MANAGEMENT SERVICES LTD.,GURGAON vs DCIT, NEW DELHI
ITA 540/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, ROHTAK vs THE SENIOR MANAGER (FINANCE), JHAJJAR
ITA 4476/DEL/2013[2012-13]Status: DisposedITAT DelhiAY 2012-13
ITO, ROHTAK vs THE SENIOR MANAGER (FINANCE), JHAJJAR
ITA 4475/DEL/2013[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, ROHTAK vs THE SENIOR MANAGER (FINANCE), JHAJJAR
ITA 4474/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. ACCURATE EDUCATION & RESEARCH SOCIETY, GHAZIABAD
ITA 2539/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. ACCURATE EDUCATION & RESEARCH SOCIETY, GHAZIABAD
ITA 2538/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs SH. AJAY KUMAR GUPTA, NEW DELHI
ITA 2096/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. HI LINE PENS PVT. LTD., NEW DELHI
ITA 1170/DEL/2013[2001-02]Status: DisposedITAT DelhiAY 2001-02
BHARTI FOUNDATION,NEW DELHI vs ADDL. DIT (E), NEW DELHI
ITA 5333/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. CYBER MEDIA (INDIA) LTD., NEW DELHI
ITA 3569/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. ARIHANT ELECTRICALS, NEW DELHI
ITA 2539/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
