Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,370 total)
ITO, NEW DELHI vs M/S. OBSERVER INVESTMENT & FINANCE PVT. LTD, NEW DELHI
ITA 1186/DEL/2009[2002-03]Status: DisposedITAT DelhiAY 2002-03
ITO, NEW DELHI vs M/S. OBSERVER INVESTMENT & FINANCE PVT. LTD, NEW DELHI
ITA 1185/DEL/2009[2000-01]Status: DisposedITAT DelhiAY 2000-01
DCIT CIRCLE 2 (1) vs BHARTI TELETECH LTD,
ITA 152/DEL/2007[2003-2004]Status: DisposedITAT DelhiAY 2003-2004
D. JAYADEVA RAO vs D. EKANATH
WP/5275/2016ITAT Karnataka
BUDIHAL R.B.
ITO, BAGALKOT vs VIJAY SOUHARD CREDIT SAHAKARI LIMITED, BAGALKOT
ITA 907/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
DCIT, BANGALORE vs SIR M. VISWESHWARAIAH CO-OP BANK LTD., BANGALORE
ITA 790/BANG/2015[2013-14]Status: DisposedITAT BangaloreAY 2013-14
DY.C.I.T., BANGALORE vs SRI. SIRAJ SALIM DHANANI, BANGALORE
ITA 591/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
DCIT, BANGALORE vs M/S SPAN OUTSOURCEING PVT. LTD., BANGALORE
ITA 53/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
S.B. PATIL,SHIMOGA vs CIT, DAVANGERE
ITA 1134/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
DCIT, BANGALORE vs M/S JOHN DISTILLERIES PVT. LTD., BANGALORE
ITA 1565/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S JOHN DISTILLERIES LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1429/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ESSILOR MANUFACTURING INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1019/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
DCIT vs M/S MECCAFE SOFTWARE (INDIA) PVT. LTD.,
ITA 391/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
WI FI NETWORKS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1624/BANG/2012[2006-07]Status: DisposedITAT BangaloreAY 2006-07
ITO, SHIMOGA vs SMT AYESHA ABBAS, SHIMOGA
ITA 124/BANG/2009[1998-99]Status: DisposedITAT BangaloreAY 1998-99
ITO, SHIMOGA vs SMT AYESHA ABBAS, SHIMOGA
ITA 123/BANG/2009[1997-98]Status: DisposedITAT BangaloreAY 1997-98
RAJEEV BOOBNA vs PRINCIPAL COMMISSIONER OF INCOME TAX-17
ITA/951/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX vs M/S ANSHIL ESTATES PVT. LTD
ITA/152/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMR OF INCOME-TAX vs M/S.FIBRE BOARDS(P) LTD
ITRC/27/1997ITAT Karnataka
S.SUJATHA,JAYANT PATEL
COMM OF INCOME TAX B'LORE vs M/S.FIBRE BOARDS PVT.LTD., B'LORE
ITRC/26/1997ITAT Karnataka
S.SUJATHA,JAYANT PATEL
NARENDER KUMAR SEKHRI vs COMMISSIONER OF INCOME TAX-II AAYAKAR BHAWAN JALANDHAR PB & ANR
CWP/3635/2016ITAT Punjab & Haryana
SHRI MAHILA GRIH UDYOG LIJJAT PAPAD vs THE INCOME TAX OFFICER
WP/3460/2016ITAT Madhya Pradesh
THE CIT-II INDORE vs SHRI JANAK GANDHI INDORE
ITA/95/2005ITAT Madhya Pradesh
C.I.T.-II INDORE vs JANAK GANDHI INDORE
ITA/94/2005ITAT Madhya Pradesh
THE C.I.T.-II, INDORE vs JANAK GANDHI,INDORE
ITA/93/2005ITAT Madhya Pradesh
THE C.I.T.-II, INDORE vs SHRI JANAK GANDHI, INDORE
ITA/92/2005ITAT Madhya Pradesh
THE C.I.T.-II, INDORE vs SHRI JANAK GANDHI INDORE
ITA/87/2005ITAT Madhya Pradesh
COMMISSIONER OF INCOME TAX-II vs SHRI VIJAY GANDHI
ITA/421/2007ITAT Madhya Pradesh
CIT I vs CREDENTIAL STOCK BROKER PVT LTD
ITA/649/2015ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. COMMISSIONER OF INCOME TAX-06 vs NIRVAN CLOTHING CO. LTD.
ITA/149/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
