Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
Commissioner Of Income Tax vs M/S Hind Syntex Ltd.
ITA/143/2008ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Income Tax-I vs M/S Girdharilal Sugar Mills Ltd.
ITA/134/2008ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Income Tax vs Yours Grih Nirman Sahakari San.Mydt.
ITA/125/2008ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Income Tax-Ii vs Shri Subhash Chandra Gupta
ITA/124/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Income Tax-Ii vs Shri Subhash Chandra Gupta
ITA/120/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Income Tax-Ii vs Shri Rajendra Prasad Gupta
ITA/118/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Income Tax-Ii vs Shri Rajendra Prasad Gupta
ITA/116/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Income Tax-Ii vs Shri Rajendra Prasad Gupta
ITA/115/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Income Tax-Ii vs Shri Rajendra Prasad Gupta
ITA/114/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Income Tax-Ii vs Shri Rajendra Prasad Gupta
ITA/113/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Income Tax-Ii vs Shri Rajendra Prasad Gupta
ITA/112/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Income Tax-Ii vs Smt. Vandana Gupta
ITA/110/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Income Tax-Ii vs Smt. Vandana Gupta
ITA/108/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Income Tax-Ii vs Smt. Vandana Gupta
ITA/107/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Income Tax-Ii vs Smt. Vandana Gupta
ITA/106/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Income Tax-Ii vs Smt. Vandana Gupta
ITA/105/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commisisioner Of Income Tax-Ii vs Nageshwar, Vijay And Sanjay Aop
ITA/104/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commisisioner Of Income Tax-Ii vs Nageshwar, Vijay And Sanjay Aop
ITA/103/2012ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Income Tax vs Alok Vashishtha
ITA/1/2009ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
COMMISSIONER OF INCOME TAX CHD vs STATE BANK OF PATIALA
ITA/400/2015ITAT Punjab & Haryana
M/S S.P. CONSTRUCTION vs INCOME TAX OFFICER WARD 1(4) CHANDIGARH
ITA/399/2015ITAT Punjab & Haryana
SRI PALASH BHOWMICK,HOOGHLY vs ITO, WARD-1(2), HOOGHLY, HOOGHLY
ITA 2025/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
SRI NIKHILESH SADHUKHAN,KOLKATA vs I.T.O WD - 40(2),KOLKATA, KOLKATA
ITA 925/KOL/2013[2005-06]Status: DisposedITAT KolkataAY 2005-06
BINOD KUMAR AGARWAL.,UTTAR DINAJPUR vs J.C.I.T RANGE - 2,JALPAIGURI, JALPAIGURI
ITA 237/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
SAJAL KUMAR KUNDU,KOLKATA vs I.T.O, WARD-37(2), KOLKATA, KOLKATA
ITA 1948/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
ITO,WARD-7(2), KOLKATA, KOLKATA vs M/S. PASHUPATI SEOHUNG LTD, KOLKATA
ITA 1188/KOL/2012[2003-04]Status: DisposedITAT KolkataAY 2003-04
ASST CIT (E) I(1),MUMBAI vs JAMSHETJEE TATA TRUST, MUMBAI
ITA 3807/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
AJAY BUILDERS,MUMBAI vs ITO RG 12(1)(1), MUMBAI
ITA 2338/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 17(1)(4), MUMBAI vs K VIJAY CORPORATION, MUMBAI
ITA 5251/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 1(2), MUMBAI vs IDFC INVESTMENT ADVISORS LTD, MUMBAI
ITA 4873/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09