Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,351 total)

ITO 17(3)(3), MUMBAI vs PRASHANTI RAVINDRA RAO, MUMBAI

ITA 4850/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
4/2/2016

ITO 9(2)(1), MUMBAI vs HELLION FINANCE & LEASING P.LTD, MUMBAI

ITA 48/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
4/2/2016

ACIT CC 39, MUMBAI vs LAXMI SATYAPAL JAIN, MUMBAI

ITA 4726/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
4/2/2016

DCIT 8(2), MUMBAI vs PERFECT ENGINEERING PRODUCTS LTD, MUMBAI

ITA 4604/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
4/2/2016

ITO 23(3)(1), NAVI MUMBAI vs ANJANA SINHA, NAVI MUMBAI

ITA 4351/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
4/2/2016

ACIT 19(2), MUMBAI vs VILASINI VAMAN POOJARY, MUMBAI

ITA 3251/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
4/2/2016

ITO 2(3)(4), MUMBAI vs WALCHAND PEOPLE FIRST LTD, MUMBAI

ITA 3527/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
4/2/2016

AZRAEL INVESTMENTS P. LTD ( MERGED WITH PRUDENTIAL MANAGEMENT AND SERVICES P. LTD W.E.F IST APRIL 2010),MUMBAI vs ITO 2(1)(1), MUMBAI

ITA 2925/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
4/2/2016

ACIT 20(1), MUMBAI vs LAIQ AHMED RAFIQ SHAIKH, MUMBAI

ITA 2889/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
4/2/2016

ITO - 21(3)(3), MUMBAI vs M/S LEO CONSTRUCTION, MUMBAI

ITA 2657/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
4/2/2016

WALCHAND PEOPLE FIRST LTD.,MUMBAI vs ITO - 2(3)(4), MUMBAI

ITA 2543/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
4/2/2016

MAKAM ANJANEYULU,NAVI MUMBAI vs DCIT CIR 15(3), MUMBAI

ITA 517/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
4/2/2016

DIAMONDSR' US,MUMBAI vs D.C.I.T. CEN.CIR.35, MUMBAI

ITA 8505/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
4/2/2016

PRIME FOCUS LTD..,MUMBAI vs D.C.I.T. (ODS) C. RG. 7, MUMBAI

ITA 8364/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
4/2/2016

HEMENDRA R MERCHANT,MUMBAI vs ASST CIT CEN CIR 35, MUMBAI

ITA 3151/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
4/2/2016

ITO 12(1)(2), MUMBAI vs INDRA KUMAR GUPTA, MUMBAI

ITA 1332/MUM/2011[2007-08]Status: HeardITAT MumbaiAY 2007-08
4/2/2016

BENKATESH SYNTH PROCESSORS P LTD,MUMBAI vs DCIT CEN CIR 39, MUMBAI

ITA 7264/MUM/2010[2008-09]Status: DisposedITAT MumbaiAY 2008-09
4/2/2016

SRI. KAUNTEY M. TANNA,MUMBAI vs ITO - 25(3)(2), MUMBAI

ITA 1650/MUM/2007[1998-1999]Status: DisposedITAT MumbaiAY 1998-1999
4/2/2016

ADIT - 3(2), MUMBAI vs M/S. LINKLATERS (FORMERLY KNOWN AS LINKLATER & PAINES), MUMBAI

ITA 7085/MUM/2005[2000-2001]Status: DisposedITAT MumbaiAY 2000-2001
4/2/2016

ACIT, MEERUT vs SHRI RAJEEV JAIN, MEERUT

ITA 5887/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
4/2/2016

ASSTT.CIT, NEW DELHI vs M/S MILKFOOD LTD., NEW DELHI

ITA 5783/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
4/2/2016

ACIT, NEW DELHI vs M/S. FES FACILITIES SERVICES (INDIA) PVT. LTD., NEW DELHI

ITA 5713/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
4/2/2016

DCIT, DEHRADUN vs M/S KANATAL RESORTS & SPA P.LTD, NEW DELHI

ITA 5582/DEL/2015[2012-2013]Status: DisposedITAT DelhiAY 2012-2013
4/2/2016

ACIT, NEW DELHI vs M/S. SOLAE COMPANY INDIA PVT. LTD., GURGAON

ITA 5527/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
4/2/2016

ITO, ROHTAK vs SMT. RAJ RANI, ROHTAK

ITA 5422/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
4/2/2016

ITO, REWARI vs SH. RAM NIWAS, HARYANA

ITA 5417/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
4/2/2016

DCIT, NEW DELHI vs M/S. PCI LTD., DELHI

ITA 5404/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
4/2/2016

ACIT, NEW DELHI vs SH. VIJENDER GOEL, DELHI

ITA 5384/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
4/2/2016

DDIT (E), NEW DELHI vs PT. KANAHYA LAL DAYAWANTI PUNJ CHARITABLE SOCIETY, NEW DELHI

ITA 6522/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
4/2/2016

ITO (TDS), ROHTAK vs M/S. L.T. FOODS, SONEPAT

ITA 6490/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
4/2/2016