Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
ITO, NEW DELHI vs SH. AHMAD MAAZ, UTTAR PRADESH
ITA 6012/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S VIJAY BROTHERS (PETROL PUMP), GURGAON
ITA 2741/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. YOGHIM ZIPTECH PVT. LTD.,FARIDABAD vs ITO, NEW DELHI
ITA 6453/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S ROGER ENTERPRIESE P. LTD. vs COMMISSIONER OF INCOME TAX DELHI
ITA/439/2003ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
M/S. DIAMOND SHIPPING CO. LTD. & ANR. vs DY. COMMISSIONER OF INCOME TAX
WPO/2077/2005ITAT Calcutta
HON'BLE JUSTICE DEBANGSU BASAK
M/S. DIAMOND SHIPPING CO. LTD. & ANR. vs ASST. COMMISSIONER OF INCOME TAX CIRCLE
WPO/2076/2005ITAT Calcutta
HON'BLE JUSTICE DEBANGSU BASAK
C I T vs M/S NAHAR SUGAR AND ALLIED IND. LTD.
ITA/117/2008ITAT Punjab & Haryana
MR. JUSTICE RAMESHWAR SINGH MALIK,MR. JUSTICE SURINDER GUPTA
Commissioner Of Income Tax vs Pankaj Jain
ITA/84/2005ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissioner Of Income Tax vs Shantilal Jain
ITA/83/2005ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Commissione Of Income Tax Ujjain vs Vinod Jain
ITA/82/2005ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
Asst. Comm. Income Tax vs Shri Khem Chand Chandwani
ITA/75/2006ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
The Commissioner Of Income Tax Indore vs M/S Leybold Haraeus Gambh
ITA/60/2005ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
The Commissioner Of Income Tax Indore vs M/S Leybold Haraeus Gambh
ITA/59/2005ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE P.K. JAISWAL
GURDEV AGRO ENGINEERS vs COMMISSIONER OF INCOME TAX PATIALA
ITA/396/2015ITAT Punjab & Haryana
I. S. LEATHER,KOLKATA vs ACIT, CIR-25, KOLKATA, KOLKATA
ITA 967/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SHIV TRANSPORT & TRAVELS,KOLKATA vs ITO, WD-56(1), KOLKATA, KOLKATA
ITA 889/KOL/2015[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
SHRI DILIP KUMAR ROY,NADIA vs ITO, WD-1, NADIA, NADIA
ITA 615/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
M/S C.D.EQUISEARCH PVT. LTD.,KOLKATA vs DCIT, CIR-7(1), KOLKATA, KOLKATA
ITA 358/KOL/2015[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
M/S CD EQUIPFINANCE PVT. LTD.,KOLKATA vs DCIT, CIR-7(1), KOLKATA, KOLKATA
ITA 312/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SAUNAK MITRA,KOLKATA vs ACIT, CIR-25, KOLKATA, KOLKATA
ITA 1421/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
DR. SOUMITRA DUTTA,KOLKATA vs ITO, WD-55(1), KOLKATA, KOLKATA
ITA 1236/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ROSNERA BEGUM,HOWRAH vs ACIT, CIR-46, KOLKATA, KOLKATA
ITA 1128/KOL/2015[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
SANJHA CHULHA,KOLKATA vs ITO, WD-52(3), KOLKATA, KOLKATA
ITA 1067/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
M/S ITC LIMITED,KOLKATA vs CIT, KOLKATA-III, KOLKATA
ITA 684/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
PRAVEEN MURARKA,KOLKATA vs DCIT, CIR-35, KOLKATA, KOLKATA
ITA 448/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
TARA CHAND JAIN,KOLKATA vs ITO, WARD-45(1), KOLKATA, KOLKATA
ITA 2282/KOL/2014[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
M/S. DUTTA TRADING CO.,HOOGHLY vs ITO, WARD-1(2), HOOGHLY, KOLKATA
ITA 2238/KOL/2014[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
M/S. DUTTA TRADING CO.,HOOGHLY vs ITO, WARD-1(2), HOOGHLY, KOLKATA
ITA 2237/KOL/2014[2004-2005]Status: DisposedITAT KolkataAY 2004-2005
ITO, WD-36(2), KOLKATA, KOLKATA vs SRI RAM COMMERCIAL CO., KOLKATA
ITA 1814/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SHRI SAKHI CHAND BUCHASIA,BURDWAN vs THE ITO WD-3(1), ASANSOL, ASANSOL
ITA 148/KOL/2014[2005-06]Status: DisposedITAT KolkataAY 2005-06