M/S. DIAMOND SHIPPING CO. LTD. & ANR. vs. ASST. COMMISSIONER OF INCOME TAX CIRCLE
WPO/2076/2005HC CalcuttaWBCHCO005577200503 February 2016Bench: HON'BLE JUSTICE DEBANGSU BASAK1 pages
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OD-5 IA NO. GA 1 of 2007 (Old No: GA/2938/2007) With In WPO 2076 of 2005 IN THE HIGH COURT AT CALCUTTA Constitutional Writ Jurisdiction ORIGINAL SIDE M/S. DIAMOND SHIPPING CO. LTD. & ANR. Vs ASST. COMMISSIONER OF INCOME TAX CIRCLE BEFORE: The Hon'ble JUSTICE RAVI KRISHAN KAPUR Date : 10th February, 2021. The Court : It appears that the writ petition has been dismissed for default on 3rd February, 2016. The connected interlocutory application GA 1 of 2007 (Old No: GA/2938/2007) is accordingly infructuous and is dismissed. Interim orders, if any, stand automatically vacated. The Department is directed to ensure that the records are corrected. (RAVI KRISHAN KAPUR, J.) SK.
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