Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,826 total)
ASHOK JUNEJA,NEW DELHI vs ACIT, NEW DELHI
ITA 5315/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S PANKAJ GAS CYLINDERS LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5273/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
ACIT, NEW DELHI vs M/S. GREEN VALLEY TOWER (P) LTD., NEW DELHI
ITA 1407/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
INFRASOFT TECHNOLOGIES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6387/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
INFRASOFT TECHNOLOGIES LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6386/DEL/2012[2001-02]Status: DisposedITAT DelhiAY 2001-02
ACIT, FARIDABAD vs M/S A.C. GOODS TRANSPORT PVT. LTD., FARIDABAD
ITA 1235/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
PANKAJ MAHAJAN vs COMMISSIONER OF INCOME TAX - XIII,
ITA/35/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PRINCIPAL COMMISSIONER OF INCOME-TAX-07 vs M/S ONKARESHWAR PROPERTIES PVT. LTD.,
ITA/287/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
ESS KAY INTERNATIONAL vs COMMISSIONER OF INCOME TAX AMRITSAR AND ANR
ITA/116/2016ITAT Punjab & Haryana
ESS KAY INTERNATIONAL vs COMMISSIONER OF INCOME TAX AMRITSAR AND ANR
ITA/115/2016ITAT Punjab & Haryana
ESS KAY INTERNATIONAL vs COMMISSIONER OF INCOME TAX AND ANR
ITA/114/2016ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX, PANAJI. vs SALGAOCAR MINING INDUSTRIES PVT. LTD.,
TXA/69/2015ITAT Bombay
COMMISSIONER OF INCOME TAX (EXEMPTIONS) DELHI vs NATIONAL ACCREDITATION BOARD FOR TESTING AND CALIBRATION LABORATORIES
ITA/284/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
C.I.T. II JODHPUR vs M/S GACHHIPURA KRAY VIKRAY SAHKARI SAMIT
ITA/143/2013ITAT Rajasthan
C.I.T. JDR. vs M/S VERMA PLASTICS WORKS
ITA/139/2002ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX-II, LUDHIANA. vs M/S ROCKMAN CYCLES INDUSTRIES LTD.,
ITA/651/2008ITAT Punjab & Haryana
CIT-AMRITSAR vs ZUBIN KHURANA
ITA/282/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX-I, LUDHIANA vs M/S CREMICA AGRO FOODS LTD., LUDHIANA
ITA/64/2011ITAT Punjab & Haryana
C I T vs M/S HIGHWAYS INDS. LTD.
ITA/528/2008ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX-I, LUDHIANA vs M/S CREMICA AGRO FOODS LTD. G.T. ROAD, LUDHIANA
ITA/10/2012ITAT Punjab & Haryana
C I T vs M/S AVON CYCLES LTD.
ITA/443/2007ITAT Punjab & Haryana
C I T vs M/S HIGHWAYS INDS. LTD.
ITA/530/2008ITAT Punjab & Haryana
C I T vs M/S HIGHWAYS INDS. LTD.
ITA/529/2008ITAT Punjab & Haryana
CIT-AMRITSAR vs VINOD KHURANA
ITA/279/2009ITAT Punjab & Haryana
CIT-AMRITSAR vs VINOD KHURANA
ITA/280/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX-II, LUDHIANA. vs M/S ROCKMAN CYCLES INDUSTRIES LTD.
ITA/653/2008ITAT Punjab & Haryana
CIT-AMRITSAR vs ALKA KHURANA
ITA/281/2009ITAT Punjab & Haryana
CIT-AMRITSAR vs ZUBIN KHURANA
ITA/319/2009ITAT Punjab & Haryana
CIT-AMRITSAR vs ALKA KHURANA
ITA/291/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, GUJARAT CENTRAL vs SAURASTHRA CEMENT & CHEM. INDUSTRIES LTD.
CIVIL APPEAL No. 2984/2008ITAT SC
2 Judges
