Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,826 total)
M/S. NORTEL NETWORKS INDIA INTERNATIONAL INC. vs THE DIRECTOR OF INCOME TAX-I
ITA/669/2014ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
NORTEL NETWORKS INDIA INTERNATIONAL INC. vs THE DIRECTOR OF INCOME TAX-I,
ITA/673/2014ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
NORTEL NETWORKS INDIA INTERNATIONAL INC. vs THE DIRECTOR OF INCOME TAX-I
ITA/667/2014ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
C.I.T. BIKANER vs KRISHI UPAJ MANDI SAMITI, RAWLA
ITA/151/2014ITAT Rajasthan
PRINCIPAL C.I.T. UDAIPUR vs M/S SHUBH MINES PVT. LTD.
ITA/96/2015ITAT Rajasthan
SRI SWAPAN KUMAR ROY,HOOGHLY vs ITO, WD-1(4), HOOGHLY, HOOGHLY
ITA 86/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S. TITAGARH WAGONS LTD.,KARNATAKA vs DCIT, CIRCLE - 1, KOLKATA, KOLKATA
ITA 1714/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
DCIT 10(1), MUMBAI vs INDIA SME RECONSTRUCTION CO. LTD, MUMBAI
ITA 6220/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MONICA G. KHATRI,MUMBAI vs ITO 19(3)(3), MUMBAI
ITA 252/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NIRMALA M PATEL,MUMBAI vs ITO WD 21(1)(3), MUMBAI
ITA 4245/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 3(2)(2), MUMBAI vs META COPPER & ALLOYS LTD, MUMBAI
ITA 3028/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 22(2), NAVI MUMBAI vs VENKATESH SANJEEV KAMATH, MUMBAI
ITA 7727/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MAD ENTERTAINMENT LTD,MUMBAI vs ASST CIT CIR 11(1), MUMBAI
ITA 6274/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MAGUS ESTATE & HOTES LTD.,MUMBAI vs I.T.O. TDS -2(3), MUMBAI
ITA 7494/MUM/2011[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHRI DEV DUTT TYAGI,UTTAR PRADESH vs ITO, GHAZIABAD
ITA 368/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
BAJRANG LAL SARDA vs ACIT, NEW DELHI
ITA 350/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
BAJRANG LAL SARDA vs ACIT, NEW DELHI
ITA 349/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
MR. PAWAN KUMAR YADAV,DELHI vs ITO, NEW DELHI
ITA 158/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH. SHYAM LAL SHAGAR,DELHI vs ITO, NEW DELHI
ITA 3781/DEL/2015[2002-03]Status: DisposedITAT DelhiAY 2002-03
MOHIT TYAGI,DELHI vs JCIT, NEW DELHI
ITA 1878/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
LG CHEMICAL INDIA PVT. LTD.,GURGAON vs ACIT, NEW DELHI
ITA 1819/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, BHIWANI vs M/S VAISH MODEL PRIMARY SCHOOL EDUCATION, BHIWANI
ITA 338/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SRI PRAKASH CHAND GOYAL,NEW DELHI vs ITO, NEW DELHI
ITA 1825/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, SONEPAT vs M/S. KACHHA ARTHI ASSOCIATION, SONEPAT
ITA 1544/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, FARIDABAD vs M/S. LAULS LTD., FARIDABAD
ITA 1520/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. PASHUPATI SPINNING & WEAVING MILLS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1510/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. PCB CONSULTANTS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1295/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
MS. DEEPIKA CHOPRA,NEW DELHI vs ITO, NEW DELHI
ITA 6751/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. CLUTCH AUTO LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6563/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
SH. AMIT SACHDEVA,NEW DELHI vs ACIT, NEW DELHI
ITA 6079/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
