Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,826 total)
MUKESH CHOKSI,MUMBAI vs DCIT CEN CIR 46, MUMBAI
ITA 833/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
SANJAY R. GUPTA,MUMBAI vs DCIT CEN CIR 47, MUMBAI
ITA 6273/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 6(3), MUMBAI vs MEGA FREIGHT MOVERS LTD, MUMBAI
ITA 524/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SATISH M GUPTA,MUMBAI vs ACIT 19(3), MUMBAI
ITA 353/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MIHIR H. BILAKHIA,MUMBAI vs ITO 25(3)(1),
ITA 3471/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
OMPRAKASH BASANTLAL GOENKA,MUMBAI vs ACIT CEN CIR 14, MUMBAI
ITA 1920/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
L'OREAL INDIA P.LTD,MUMBAI vs ADDL CIT RG 6(3), MUMBAI
ITA 7714/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
NITIN GANPAT MUDRAS,MUMBAI vs I.T.O. 19(1)(1), MUMBAI
ITA 2247/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 19(1)(1), MUMBAI vs NITIN GANPAT MUDRAS, MUMBAI
ITA 2051/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 22(3)(4), NAVI MUMBAI vs SONIA DASWANI, NAVI MUMBAI
ITA 1588/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DDIT (E)-1(1), MUMBAI vs THE MAHARASHTRA HOUSING & AREA DEVELOPMENT AUTHORITY (MHADA), MUMBAI
ITA 3554/MUM/2008[2004-2005]Status: DisposedITAT MumbaiAY 2004-2005
M/S. MAHARASHTRA HARDWARE STORES,MUMBAI vs DY. CIT CIR,13(2), MUMBAI
ITA 5513/MUM/2007[2004-2005]Status: DisposedITAT MumbaiAY 2004-2005
M/S. MICRO TURNERS (P) LTD.,ROHTAK vs JCIT, ROHTAK
ITA 321/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. ABHINAV DWIVEDI,GHAZIABAD vs ITO, GHAZIABAD
ITA 2379/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NEW DELHI vs SH. VINEET KUMAR, NEW DELHI
ITA 683/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. RADIANT CASTINGS,NEW DELHI vs ITO, NEW DELHI
ITA 2480/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. J.J. ENTERPRISES, UTTAR PRADESH
ITA 1747/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. THE TRINITY,NEW DELHI vs ACIT, NEW DELHI
ITA 6819/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs SMT. RITU SINGAL, NEW DELHI
ITA 5257/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. GLOBAL MINTEC LTD., NEW DELHI
ITA 3384/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
SH. ASHOK AMBWANI,NEW DELHI vs ITO, NEW DELHI
ITA 186/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
ACIT, NEW DELHI vs SH. KRISHNA KUMAR, NEW DELHI
ITA 5308/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S GURUKUL TECHNOLOGY LTD., NEW DELHI
ITA 2139/DEL/2011[2001-02]Status: DisposedITAT DelhiAY 2001-02
ACIT, FARIDABAD vs SHRI P.D. LAKHANI, FARIDABAD
ITA 2114/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
PANCHAJANYA CHITS PVT. LTD. vs DCIT,
ITA 393/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
NORTEL NETWORKS INDIA INTERNATIONAL INC. vs THE DIRECTOR OF INCOME TAX-I
ITA/672/2014ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PRINCIPAL COMMISSIONER OF INCOME-TAX-02 vs M/S CASHEDGE INDIA PVT. LTD ..,
ITA/279/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
NORTEL NETWORKS INDIA INTERNATIONAL INC vs THE DIRECTOR OF INCOME TAX-I
ITA/689/2014ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
NORTEL NETWORKS INDIA INTERNATIONAL INC. vs THE DIRECTOR OF INCOME TAX I
ITA/666/2014ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
NORTEL NETWORKS INDIA INTERNATIONAL INC. vs THE DIRECTOR OF INCOME TAX-I,
ITA/671/2014ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
