Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,826 total)
MR RAJESH KUMAR SONTHALIA,KOLKATA vs C.I.T CENTRAL - I,KOLKATA, KOLKATA
ITA 1231/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
HAPAG LLOYD INDIA P. LTD,MUMBAI vs DCIT 7(1)(2), MUMBAI
ITA 427/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ANUSUYA H. DAVE,MUMBAI vs ITO WD 21(1)(4), MUMBAI
ITA 156/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RAJIV D. DAVE,MUMBAI vs ITO WD 21(1)(4), MUMBAI
ITA 155/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DR. DEVENDRA H. DAVE,MUMBAI vs ITO WD 11(2)(2), MUMBAI
ITA 1038/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
BHALOTIA BLEACHING & DYEING P. LTD,MUMBAI vs ITO WD 1(4), KALYAN
ITA 2530/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
THE NEW GREAT EASTERN SPINNING & WEAVING CO LTD,MUMBAI vs ADDL CIT (TDS) RG 3, MUMBAI
ITA 2511/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
THE NEW GREAT EASTERN SPINNING & WEAVING CO LTD,MUMBAI vs ADDL CIT (TDS) RG 3, MUMBAI
ITA 2510/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
THE NEW GREAT EASTERN SPINNING & WEAVING CO LTD,MUMBAI vs ADDL CIT (TDS) RG 3, MUMBAI
ITA 2508/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO WD. 18(1)(3), MUMBAI vs SRI. MAYUR N. PARIKH, MUMBAI
ITA 7337/MUM/2007[2004-2005]Status: DisposedITAT MumbaiAY 2004-2005
M/S. PIONEER INDUSTRIES,HARIDWAR vs ITO, HARIDWAR
ITA 250/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. BAHL PAPER MILLS LTD.,UTTRAKHAND vs CIT, HALDWANI
ITA 2612/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs SH. RAJEEV GULATI, NEW DELHI
ITA 1852/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. PARAMOUNT ENTERPRISES LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1781/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs SH. PREET SINGH CHAUHAN, NEW DELHI
ITA 1400/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs REMUNERATIVE PROJECT CELL, NEW DELHI
ITA 1235/DEL/2014[2010-11 (F.Y. 2009-10)]Status: DisposedITAT Delhi
ITO, NEW DELHI vs REMUNERATIVE PROJECT CELL, NEW DELHI
ITA 1234/DEL/2014[2009-10 (F.Y- 2008-09)]Status: DisposedITAT Delhi
ITO, NEW DELHI vs REMUNERATIVE PROJECT CELL, NEW DELHI
ITA 1233/DEL/2014[2008-09 (F.Y. 2007-08)]Status: DisposedITAT Delhi
M/S INDO RAMA SYNTHETICS (INDIA) LTD.,GURGAON vs DCIT, NEW DELHI
ITA 5316/DEL/2013[2001-02]Status: DisposedITAT DelhiAY 2001-02
ITO, NEW DELHI vs M/S. AISCO METAL PVT. LTD., NEW DELHI
ITA 3607/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S RELAXO FOOTWEARS LTD., DELHI
ITA 1376/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
GE MONEY FINANCIAL SERVICES PVT. LTD.,DELHI vs DCIT, NEW DELHI
ITA 6282/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
DDIT, NEW DELHI vs M/S. REED EDUCATION & PROFESSIONAL PUBLISHING (UK)- INDIA LIAISON OFFICE, GURGAON
ITA 4970/DEL/2012[2001-02]Status: DisposedITAT DelhiAY 2001-02
ITO, NEW DELHI vs M/S. INDIAN FARM FORESTRY DEVELOPMENT COOPERATIVE LTD., NEW DELHI
ITA 4796/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs INDIAN FARM FORESTERY DEVELOPMENT, NEW DELHI
ITA 1700/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ADDL. CIT, GHAZIABAD vs M/S. ROHINI CHANDRA, GHAZIABAD
ITA 57/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs M/S. LANDBASE INDIA LTD., NEW DELHI
ITA 3872/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
GE MONEY FINANCIAL SERVICES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5882/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S. LANDBASE INDIA LTD., NEW DELHI
ITA 562/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-1 vs RAJIV GUPTA
ITA/281/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
