Recent Judgments

Latest ITAT tax tribunal orders across all benches.(361,826 total)

PR. COMMISSIONER OF INCOME TAX-3 vs DREAMLAND BUILD TECH P. LTD

ITA/286/2016ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

2/5/2016

PR. COMMISSIONER OF INCOME TAX (CENTRAL)-1 vs RAJIV GUPTA

ITA/280/2016ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

2/5/2016

COMMNR. OF INCOME TAX, GUJARAT CENTRAL vs SAURASTHRA CEMENT & CHEM. INDUSTRIES LTD

C.A. No.-002984-002984 - 2008ITAT SC
2/5/2016

COMMISSIONER OF INCOME TAX -V vs M/S DLF BUILDING & SERVICES (P) LTD. [FORMERLY KNOWN AS NACHIKETA REAL ESTATES (P) LTD.]

WTA/5/2016ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

29/4/2016

COMMISSIONER OF INCOME TAX -V vs M/S DLF BUILDING & SERVICES (P) LTD. [FORMERLY KNOWN AS NACHIKETA REAL ESTATES (P) LTD.,]

WTA/4/2016ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

29/4/2016

COMMISSIONER OF INCOME TAX -V vs M/S DLF BUILDING & SERVICES (P) LTD. [FORMERLY KNOWN AS NACHIKETA REAL ESTATES (P) LTD.]

WTA/3/2016ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

29/4/2016

COMMISSIONER OF INCOME TAX -V vs M/S DLF BUILDING & SERVICES (P) LTD. [FORMERLY KNOWN AS NACHIKETA REAL ESTATES (P) LTD.]

WTA/2/2016ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

29/4/2016

COMMISSIONER OF INCOME TAX -V vs M/S DLF BUILDING & SERVICES (P) LTD. [FORMERLY KNOWN AS NACHIKETA REAL ESTATES (P), LTD.]

WTA/1/2016ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

29/4/2016

MAHAMMAD ABDUS SOBHAN,HOOGHLY vs ITO, WD-24(1), HOOGHLY, HOOGHLY

ITA 457/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
29/4/2016

LOUDON PROPERTIES (P) LTD.,KOLKATA vs ITO, WD-6(2), KOLKATA, KOLKATA

ITA 311/KOL/2016[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
29/4/2016

SRI RAJESH KUMAR PANDEY,HOWRAH vs ITO, WARD - 48(4), KOLKATA, KOLKATA

ITA 272/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
29/4/2016

OVAL DEVELOPERS PVT. LTD.,KOLKATA vs ITO, WD-4(1), KOLKATA, KOLKATA

ITA 143/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
29/4/2016

SRI GOPINATH GHORAI,PURBA MEDINIPUR vs ACIT, CIR-27, HALDIA, HALDIA

ITA 1/KOL/2016[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
29/4/2016

HIMANGSHU DAS,KOLKATA vs I.T.O WD - 51(1),KOLKATA, KOLKATA

ITA 899/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
29/4/2016

TRIYOGI NARAYAN SINGH,KOLKATA vs I.T.O WD - 28(2),KOLKATA., KOLKATA

ITA 713/KOL/2013[2005-06]Status: DisposedITAT KolkataAY 2005-06
29/4/2016

M/S BROADWAY CHRITABLE TRUST,NADIA vs C.I.T - XXI,KOLKATA, KOLKATA

ITA 647/KOL/2013[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
29/4/2016

COMPACT LOGISTICS (P) LTD,KOLKATA vs I.T.O WD - 6(1),KOLKATA., KOLKATA

ITA 485/KOL/2013[2007-08]Status: DisposedITAT KolkataAY 2007-08
29/4/2016

BHARAT SANCHAR NIGAM LIMITED,KOLKATA vs D.C.I.T (TDS),CIR - 57,KOLKATA, KOLKATA

ITA 396/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
29/4/2016

I.T.O WD - 7(2),KOLKATA., KOLKATA vs M/S WIZARD ENTERPRISES PVT LTD., KOLKATA

ITA 280/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
29/4/2016

VIJAYSHREE INDUSTRIES PVT. LTD.,KOLKATA vs DCIT-CIRCLE-1, KOLKATA, KOLKATA

ITA 2374/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
29/4/2016

PRADIP KUMAR PANDEY,DHANBAD vs I.T.O, WD -2(3), ASANSOL, ASANSOL

ITA 2362/KOL/2013[2007-08]Status: DisposedITAT KolkataAY 2007-08
29/4/2016

A.C.I.T CIR - 2,ASANSOL, ASANSOL vs SMT PINKEY PRASAD, BURDWAN

ITA 2337/KOL/2013[2010-11]Status: DisposedITAT KolkataAY 2010-11
29/4/2016

SMT PINKEY PRASAD,ASANSOL vs J.C.I.T RANGE - 2,ASANSOL, ASANSOL

ITA 2334/KOL/2013[2010-11]Status: DisposedITAT KolkataAY 2010-11
29/4/2016

SANJAY KUMAR RAM,KOLKATA vs D.C.I.T CC - XIII,KOLKATA, KOLKATA

ITA 2266/KOL/2013[2010-11]Status: DisposedITAT KolkataAY 2010-11
29/4/2016

D.C.I.T, CIR-8, KOLKATA, KOLKATA vs M/S RAAGINI SAREES PVT. LTD., KOLKATA

ITA 1967/KOL/2013[2007-08]Status: DisposedITAT KolkataAY 2007-08
29/4/2016

DCIT/CIR-5/KOL, KOLKATA vs M/S BAGARIA MORE CO. LTD., KOLKATA

ITA 1738/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
29/4/2016

D.C.I.T CIR - 1,KOLKATA, KOLKATA vs M/S ELDYNE ELECTRO SYSTEMS PVT LTD, KOLKATA

ITA 1352/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
29/4/2016

D.C.I.T CIR - 4,KOLKATA, KOLKATA vs M/S ASIAN TEA & EXPORTS LTD, KOLKATA

ITA 1241/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
29/4/2016

SHREE BAIDYANATH AYURVED BHAWAN PVT LTD,KOLKATA vs ADDL C.I.T RG - 12,KOLKATA, KOLKATA

ITA 1225/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
29/4/2016

RAM BAHADUR VERMA,HOWRAH vs I.T.O WD - 46(3),KOLKATA, KOLKATA

ITA 1148/KOL/2013[2007-08]Status: DisposedITAT KolkataAY 2007-08
29/4/2016