Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,823 total)
M/S DESTINY SECURITES LTD.,KOLKATA vs LD. DCIT (A), CEN-II, KOLKATA, KOLKATA
ITA 1446/KOL/2012[2008-09]Status: DisposedITAT KolkataAY 2008-09
A.C.I.T., CIRCLE- XXX,KOL, KOLKATA vs M/S. BESCO LTD., KOLKATA
ITA 1064/KOL/2009[2003-04]Status: DisposedITAT KolkataAY 2003-04
JALARAM ENTERPRISES CO. P.LTD,MUMBAI vs DCIT CEN CIR 2, MUMBAI
ITA 4289/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JAYA PATEL,MUMBAI vs ASST CIT CEN CIR 42, MUMBAI
ITA 3750/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CIR 6(1), MUMBAI vs JIP FASHION & RESTAURATNS INDIA P.LTD, MUMBAI
ITA 3546/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
TRIVECTOR ORIGIO SCIENTIFIC P.LTD,MUMBAI vs DCIT 10(3), MUMBAI
ITA 3115/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JSW CEMENT LTD,MUMBAI vs ITO WD 5(2)(2), MUMBAI
ITA 2873/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 16(1)(4), MUMBAI vs JITENDRA A SHAH, MUMBAI
ITA 2548/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
P & S JEWELLERY LTD,MUMBAI vs DCIT 5(2), MUMBAI
ITA 688/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
IVAN CASTELINO,MUMBAI vs ITO 8(1)(2), MUMBAI
ITA 6347/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
PRATHMESH CONSTRUCTION CO,MUMBAI vs ITO WD 17(3)(3), MUMBAI
ITA 545/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
RINA S. MEHTA,MUMBAI vs ACIT CC 23, MUMBAI
ITA 5205/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
INDIGO JEWELLERY (INDIA) MFG. P.LTD,MUMBAI vs ITO 8(2)(1), MUMBAI
ITA 4893/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
THE INSTITUTE OF MARINE ENGINEERS (INDIA),MUMBAI vs ADIT (E) II(1), MUMBAI
ITA 4762/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 13(2), MUMBAI vs JANAK BHUPATRAI DOSHI, MUMBAI
ITA 4760/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LOKHANDWALA CONSTRUCITON INDUSTRIES P.LTD,MUMBAI vs DCIT 9(2), MUMBAI
ITA 4403/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
PALM COURT BUILDINGS P.LTD,MUMBAI vs ITO 1(2)(4), MUMBAI
ITA 3678/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
TARIKA SHAH,MUMBAI vs DCIT 24(3), MUMBAI
ITA 3672/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CEN CIR 15 & 16, MUMBAI vs VIJAY GRIHNIRMAN P. LTD, MUMBAI
ITA 3498/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CEN CIR 15 & 16, MUMBAI vs VIJAY GRIHNIRMAN P.LTD, MUMBAI
ITA 3497/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MOSES DOMINIC FERREIRA,MUMBAI vs ITO WD 24(2)(4), MUMBAI
ITA 3423/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CEN CIR 15 & 16, MUMBAI vs VIJAY GRIHNIRMAN P.LTD, MUMBAI
ITA 2882/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CEN CIR 15 & 16, MUMBAI vs VIJAY GRIHNIRMAN P.LTD, MUMBAI
ITA 2881/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CEN CIR 15 & 16, MUMBAI vs VIJAY GRIHNIRMAN P.LTD, MUMBAI
ITA 2880/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT CEN CIR 15 & 16, MUMBAI vs VIJAY GRIHNIRMAN P.LTD, MUMBAI
ITA 2879/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
MANTRI REALITY LTD ( FORMERLY M/S ANJIR PROPERTIES P.LTD),MUMBAI vs ITO WD 3(1)(1), MUMBAI
ITA 2089/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
DCIT CEN CIR 44, MUMBAI vs KANTABEN C. MEHTA, MUMBAI
ITA 2072/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CEN CIR 15 & 16, MUMBAI vs VIJAY GRIHNIRMAN P.LTD, MUMBAI
ITA 1030/MUM/2013[2002-03]Status: DisposedITAT MumbaiAY 2002-03
JM FINANCIAL INSITUTIONAL SECURITIES P. LTD ( FORMELRY KNOWN AS JM FINANCIAL CONSULTANTS P.LTD),MUMBAI vs DCIT CIR 3(2), MUMBAI
ITA 7339/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DDIT (IT) 1(1), MUMBAI vs ABU DHABI COMMERCIAL BANK LTD, MUMBAI
ITA 3760/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
