Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,821 total)
DILKUSH D JAIN,MUMBAI vs ITO 25(3)(2), MUMBAI
ITA 8767/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
NIMISH A MUNIM,MUMBAI vs ACIT 10(1), MUMBAI
ITA 6420/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MADAN MOHLA,MUMBAI vs ITO 11(1)(2), MUMBAI
ITA 5936/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RAVAL & COMPANY,MUMBAI vs ACIT CIR 12(1), MUMBAI
ITA 1616/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
GHARDA CHEMICALS LTD,MUMBAI vs ADDL CIT CIR 9(1), MUMBAI
ITA 1375/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
MOUNT VIEW CLUB & RESORTS P. LTD,NAVI MUMBAI vs ITO 10(3)(4), MUMBAI
ITA 1358/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
LATE SHRI LALCHAND S. ROHRA,MUMBAI vs ADDL CIT 14(2), MUMBAI
ITA 7999/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO 2(2)(4), NAVI MUMBAI vs RAJNIKANT S. DOSHI ( HUF), MUMBAI
ITA 6643/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 8(1), MUMBAI vs CELETRONIX INDIA P. LTD, MUMBAI
ITA 5433/MUM/2009[2003-04]Status: DisposedITAT MumbaiAY 2003-04
GHARDA CHEMICALS LTD,MUMBAI vs ADDL CIT 9(1), MUMBAI
ITA 5348/MUM/2009[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ABU-DHABI COMMERICAL BANK LTD,MUMBAI vs ADIT (IT) 2(2), MUMBAI
ITA 4926/MUM/2009[2004-05]Status: DisposedITAT MumbaiAY 2004-05
BUDHRANI FINANCE LTD,MUMBAI vs ITO WD 3(1)(2), MUMBAI
ITA 4263/MUM/2008[2001-2002]Status: DisposedITAT MumbaiAY 2001-2002
M/S. THE SUPREME INDUSTRIES LTD,MUMBAI vs THE ACIT CEN CIR-29, MUMBAI
ITA 7524/MUM/2007[2004-2005]Status: DisposedITAT MumbaiAY 2004-2005
THE DCIT 3(2), MUMBAI vs M/S. LEH HOLDING PVT. LTD, MUMBAI
ITA 6840/MUM/2007[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
THE DY CIT 3(2), MUMBAI vs M/S. KARGIL HOLDING PVT. LTD, MUMBAI
ITA 6527/MUM/2007[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
M/S. STRIDES ARCOLAB LTD.,NAVI MUMBAI vs ITO - 10(3)(4), MUMBAI
ITA 641/MUM/2007[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
M/S. TABOOK FINANCE & INVESTMENTS P. LTD.,MUMBAI vs ITO WD. - 1 (3)(3), MUMBAI
ITA 4110/MUM/2005[2001-2002]Status: DisposedITAT MumbaiAY 2001-2002
M/S. STATE BANK OF INDIA,MUMBAI vs JT. CIT. SPL. RG. - 27, MUMBAI
ITA 3823/MUM/2005[1997-1998]Status: DisposedITAT MumbaiAY 1997-1998
M/S. INDIAN SEAMLESS STEELS & ALLOYS LTD. vs THE JT CIT S.R.19,
ITA 2214/MUM/2005[1998-1999]Status: DisposedITAT MumbaiAY 1998-1999
JABOOK FINANCE & INVESTMENTS P.LTD.,MUMBAI vs ITO WARD 1(3)(3), MUMBAI
ITA 5352/MUM/2004[2000-01]Status: DisposedITAT MumbaiAY 2000-01
M.P.SUBRAMANIAM,ERODE vs DCIT, COIMBATORE
ITA 2295/CHNY/2015[206-07]Status: DisposedITAT Chennai
M.P.SUBRAMANIAM,ERODE vs DCIT, COIMBATORE
ITA 2294/CHNY/2015[2004-05]Status: DisposedITAT ChennaiAY 2004-05
ACIT, CHENNAI vs TALLBOY STATIONERY PRIVATE LIMITED, CHENNAI
ITA 2292/CHNY/2015[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ACIT, CHENNAI vs TALLBOY STATIONERY PRIVATE LIMITED, CHENNAI
ITA 2291/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
CHIDAMBARAM LATHADEVI,CHENNAI vs ITO, CHENNAI
ITA 2284/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ITO (EXEMPTIONS), CHENNAI vs RESEARCH FOUNDATION FOR JAINOLOGY, CHENNAI
ITA 1514/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ASCENDAS IT SEZ (CHENNAI) PRIVATE LIMITED,CHENNAI vs ITO, CHENNAI
ITA 1193/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
J.R. PACKAGES (P) LTD.,HOSUR vs DCIT, COIMBATORE
ITA 2323/CHNY/2013[2009-10]Status: DisposedITAT ChennaiAY 2009-10
M/S. GRUNER INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6794/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
AGENCE FRANCE PRESSE (AFP),NEW DELHI vs DDIT, NEW DELHI
ITA 909/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11