Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,891 total)
BAL KISHAN SARAF,DELHI vs ACIT, NEW DELHI
ITA 656/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
BAL KISHAN SARAF,DELHI vs ACIT, NEW DELHI
ITA 655/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
BAL KISHAN SARAF,DELHI vs ACIT, NEW DELHI
ITA 654/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
ITO, NEW DELHI vs M/S. LAXMAN INDUSTRIAL RESOURCES LTD., DELHI
ITA 5904/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
ITO, NEW DELHI vs M/S. BALAJI MOTORS PVT. LTD., NEW DELHI
ITA 4995/DEL/2013[2000-01]Status: DisposedITAT DelhiAY 2000-01
DCIT, NEW DELHI vs M/S PASHUPATI TOWNSHIP & INFRASTRUCTURE PVT. LTD., DELHI
ITA 3958/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S WALSH BUILDERS PVT. LTD., DELHI
ITA 3957/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S VASUDHA REALTORS PVT LTD., DELHI
ITA 3956/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S KAMAKSHI PROPERTIES (P) LTD, DELHI
ITA 3955/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs SH. RAJIV KHOSLA, NEW DELHI
ITA 2586/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH DINESH KUMAR & SONS (HUF),ROORKEE vs ITO, ROORKEE
ITA 789/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
DCIT, DEHRADUN vs SHRI PANKAJ NAGALIA, DEHRADUN
ITA 5026/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. CAMBHOJ BROTHERS (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2806/DEL/2012[2002-03]Status: DisposedITAT DelhiAY 2002-03
ITO, NEW DELHI vs M/S. CAMBHOJ BROTHERS (P) LTD., NEW DELHI
ITA 2793/DEL/2012[2002-03]Status: DisposedITAT DelhiAY 2002-03
ACIT, NEW DELHI vs SH. BRIJ MOHAN MAHAJAN, NEW DELHI
ITA 4866/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs SH. BRIJ MOHAN MAHAJAN, NEW DELHI
ITA 4865/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
ACIT, NEW DELHI vs SH. SANJEEV MAHAJAN, NEW DELHI
ITA 4859/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs SH. SANJEEV MAHAJAN, NEW DELHI
ITA 4858/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
ACIT, MEERUT vs M/S ATS CONSTRUCTION AND MAINTENANCE (P) LTD., NOIDA
ITA 2315/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, MEERUT vs M/S ATS CONSTRUCTION AND MAINTENANCE (P) LTD., NOIDA
ITA 2314/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs M/S. LUMINOUS ELECTRONICS PVT. LTD., NEW DELHI
ITA 3444/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. PARASRAM HOLDINGS PVT. LTD, NEW DELHI
ITA 2871/DEL/2009[2006-07]Status: DisposedITAT DelhiAY 2006-07
PR. COMMISSIONER OF INCOME TAX - DELHI-2 vs BECHTEL INDIA LTD
ITA/283/2016ITAT Delhi
HON'BLE MR. JUSTICE SUNIL GAUR
C.I.T. LDH. vs M/S SH. PANKAJ MUNJAL
ITR/87/1997ITAT Punjab & Haryana
MR. JUSTICE RAMENDRA JAIN,MR. JUSTICE JITENDRA CHAUHAN
C.I.T. (C) LDH. vs SH. SATYA NAND TRUSTEE
ITR/6/1996ITAT Punjab & Haryana
MR. JUSTICE RAMENDRA JAIN,MR. JUSTICE JITENDRA CHAUHAN
CIT LUDHIANA vs SHRI PANKAJ MUNJAL M/S ROCKMAN
ITR/124/1999ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX,PATIALA vs SHIVINDER SINGH
ITR/1/2003ITAT Punjab & Haryana
THE TAXING OFFICER,MR. JUSTICE SATPAL
COMMISSIONER OF IT - I vs M/S MAJESTIC AUTO LTD
ITA/380/2005ITAT Punjab & Haryana
MR. JUSTICE SATPAL,THE TAXING OFFICER
THE COMMISSIONER OF IT-I vs M/S BHUSHAN METALICS LTD
ITA/679/2005ITAT Punjab & Haryana
COMMR.OF I.T-I.MUMBAI vs AMITABH BACHCHAN
C.A. No.-005009-005009 - 2016ITAT SC
RANJAN GOGOI PRAFULLA C. PANT
