Recent Judgments

COMMR. OF INCOME TAX, JALANDHAR vs SH. RAJAN KUMAR C/O M/S NAGESH KNITWEAR

THE COMMR. OF INCOME TAX-III LDH. vs M/S VIJAY ;KIRAN HOTELS (P) LTD.

COMMISSIONER OF INCOME TAX vs AMARINDER SINGH

COMMISSIONER OF INCOME TAX GURGAON vs M/S CREW BOS PRODUCTS LTD NEW DELHI

COMMISSIONER OF INCOME TAX, GURGAON vs M/S CREW B.O.S. PRODUCTS LTD., NEW DELHI

COMMISSIONER OF INCOME TAX vs AMARINDER SINGH

CIT, PATIALA vs M/S MOHINDRA STEELS

COMMISSIONER OF INCOME TAX-II, LUDHIANA vs M/S AVON CYCLES LTD

CIT, LUDHIANA vs M/S MAHESHWARI SYNTHETICS(P) LTD. HOSHIARPUR

COMMISSIONER OF INCOME TAX-III vs M/S VIJAY KIRAN HOTELS P. LTD.

COMMISSIONER OF INCOME TAX ASR vs M/SSACHDEV AND SONS

COMMISSIONER OF INCOME TAX vs M/S VIJAY KIRAN HOTELS

C I T vs M/S VIJAY KIRAN HOTELS LTD.

C I T vs M/S MAJESTIC AUTO LTD.

COMMISSIONER OF INCOME TAX vs VINOD KAKKAR

THE COMMR. OF I. TAX, PATIALA vs M/S SOUTHERN BOTTLERS PVT. LTD.

COMMISSIONER OF INCOME TAX-II, LUDHIANA vs M/S AVON CYCLES LTD. ETC. LUDHIANA

COMMISS"IONER OF INCOME TAX. MUMBAI vs AMITABH BACHCHAN

2 Judges

ARUP BHOWMICK,KOLKATA vs ITO, WD-18(4), KOLKATA, KOLKATA

LOVELOCK AND LEWES,KOLKATA vs ACIT, CIR-54, KOLKATA, KOLKATA

PRINCE WATERHOUSE,KOLKATA vs ACIT, CIR-54, KOLKATA, KOLKATA

A.C.I.T CIR - 35,KOLKATA, KOLKATA vs M/S MOR OVERSEAS, KOLKATA

D.C.I.T CIR - 11,KOLKATA., KOLKATA vs M/S EPCOS INDIA PVT LTD, KOLKATA

D.C.I.T CIR - 7,KOLKATA., KOLKATA vs M/S DUNLOP INDIA LTD, KOLKATA

D.C.I.T CIR - 6,KOLKATA., KOLKATA vs M/S TRANSAFE SERVICES LTD, KOLKATA

I.T.O WD - 56(1),KOLKATA., KOLKATA vs M/S TRANSPORT DEVELOPMENT CORPORATION, KOLKATA

VIKAS KUMAR BHALOTIA,KOLKATA vs JCIT, RANGE-38, KOLKATA, KOLKATA

I.T.O WD - 3(4),KOLKATA., KOLKATA vs M/S AMIYA CORPORATION (INDIA) PVT. LTD., KOLKATA

I.T.O WD - 1,NADIA., NADIA vs M/S J.N . TELELINK, NADIA

ABC INDIA LTD,KOLKATA vs ADDL C.I.T RG - II,KOLKATA, KOLKATA