Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,891 total)
M/S. LSI TECHNOLOGIES INDIA PVT. LTD.,BANGALORE vs ITO, BANGALORE
ITA 1380/BANG/2010[2006-07]Status: DisposedITAT BangaloreAY 2006-07
DIRECTOR GENERAL OF INCOME TAX (ADMN.) & ANR. vs M/S. GTC INDUSTRIES LTD. & ANR.
CIVIL APPEAL No. 5038/2016ITAT SC
2 Judges
M/S. PAWAN HARDCOKE INDUSTRIES,BURDWAN vs J.C.I.T, RANGE-3, ASANSOL, ASANSOL
ITA 436/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
NANI PATRA,NORTH 24 PARGANAS vs INCOME TAX OFFICER, WARD - 50(2), KOLKATA, KOLKATA
ITA 2479/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
A.C.I.T CIR - 2,ASANSOL, ASANSOL vs M/S P.K.THAKUR & CO (P) LTD, BURDWAN
ITA 2107/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
DCIT RG 9(1), MUMBAI vs GHARDA CHEMICALS LTD, MUMBAI
ITA 6007/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT RG 8(2), MUMBAI vs PIZER LTD, MUMBAI
ITA 1567/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
OPERA CLOTHING P. LTD,MUMBAI vs ITO 18(1)(3), MUMBAI
ITA 8083/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
M.G.PONNUSWAMY,CHENNAI vs ACIT, CHENNAI
ITA 409/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
VEAN MANAGEMENT CONSULTANTS PVT LTD.,CHENNAI vs ITO, CHENNAI
ITA 325/CHNY/2016[2007-2008]Status: DisposedITAT ChennaiAY 2007-2008
V.R.USHA,CHENNAI vs ITO, CHENNAI
ITA 2288/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, CHENNAI vs M/S. INDO INTERNATIONAL LTD., CHENNAI
ITA 58/CHNY/2011[2006-07]Status: DisposedITAT ChennaiAY 2006-07
LILA KRISHAN,PANIPAT vs ITO, PANIPAT
ITA 68/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
MS CHHAYA SINGHAL,GHAZIABAD vs ITO, GHAZIABAD
ITA 294/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SHRI NITIN KUMAR KUCHHAL,SHAMLI vs ITO, SHAMLI
ITA 1306/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
MR. BRIJ KISHORE KOCHAR,NEW DELHI vs ACIT, NEW DELHI
ITA 1235/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
SH. THOMAS MATHEW,NEW DELHI vs ITO, NEW DELHI
ITA 1231/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
SUNIL KUMAR,GHAZIABAD vs ITO, NEW DELHI
ITA 1185/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
SINGHAL THERMOPACK PVT. LTD.,GHAZIABAD vs ITO, GHAZIABAD
ITA 1178/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
SANJAY SHARMA,NEW DELHI vs ITO, NEW DELHI
ITA 3711/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. FIL INDIA BUSINESS SERVICES PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 6867/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SMT. RAMO W/O (LATE) DHARAM SINGH,MEERUT vs ITO, MEERUT
ITA 5418/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S. HDFC BANK LTD.,GREATER NOIDA vs ADDL.CIT(TDS), GHAZIABAD
ITA 3864/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
SHRI RAMA CHANDRA EDUCATION SOCIETY,NEW DELHI vs DIT (EXEMPTION), NEW DELHI
ITA 3577/DEL/2014[]Status: DisposedITAT Delhi
ROLLS ROYCE INDIA LTD.,NEW DELHI vs ADIT, NEW DELHI
ITA 3256/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
ASHOK KUMAR TANDON,NEW DELHI vs ACIT, NEW DELHI
ITA 180/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO (TDS), MORADABAD vs JAWAHAR NOVODAYA VIDYALAYA, RAEBAREILLY
ITA 1765/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs SMT. LUXMI DEVI, NEW DELHI
ITA 1760/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs M/S. BALAJI MOTORS PVT. LTD., NEW DELHI
ITA 137/DEL/2014[2001-02]Status: DisposedITAT DelhiAY 2001-02
M/S. DHANUKA AGRITECH LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1003/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
