Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,891 total)
SH. RAVI DUTT SHARMA,GHAZIABAD vs ITO, GHAZIABAD
ITA 5300/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S. PEC LTD., NEW DELHI
ITA 50/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NEW DELHI vs SHRI RAJESH BABBAR, NEW DELHI
ITA 238/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. MOTHERSON SUMI SYSTEMS LIMITED,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 1784/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ANIL KUMAR NARULA,NEW DELHI vs DCIT, NEW DELHI
ITA 130/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, DEHRADUN vs WESTERM GECO INTERNATIONAL LTD., GURGAON
ITA 5400/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S ABHISAR BUILDWELL PVT. LTD.,DELHI vs DCIT, NEW DELHI
ITA 5212/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
SH. PANKAJ NAGALIA,DEHRADUN vs CIT, DEHRADUN
ITA 2191/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
BHARAT SANCHAR NIGAM LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6459/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
OMNIGLOBE INFORMATION TECHNOLOGIES INDIA PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5929/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. BHARAT SANCHAR NIGAM LTD., NEW DELHI
ITA 5916/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs MR PIYUSH GUPTA, GHAZIABAD
ITA 3879/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. BHARAT SANCHAR NIGAM LTD., NEW DELHI
ITA 2799/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
SMT. MEETA GUTGUTIA,NEW DELHI vs DCIT, NEW DELHI
ITA 2409/DEL/2012[2000-01]Status: DisposedITAT DelhiAY 2000-01
BHARAT SANCHAR NIGAM LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2196/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
STRYKER INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3009/DEL/2011[2002-03]Status: DisposedITAT DelhiAY 2002-03
ACIT CIRCLE-2, MUZAFFARNAGAR vs AVADH ALLOYS (P) LTD, MUZAFFARNAGAR
ITA 3047/DEL/2008[2005-2006]Status: DisposedITAT DelhiAY 2005-2006
PR. COMMISSIONER OF INCOME TAX-DELHI -III vs FORTUNE TECHNOCOMPS (P) LTD.
ITA/313/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
THE PR. COMMISSIONER OF INCOME TAX-4 vs INFO ELDGE INDIA LTD.
ITA/310/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
COMMISSIONER OF INCOME TAX vs M/S SALORA INTERNATIONAL LTD.
ITA/12/2003ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
PR. CIT-06 vs NILKANTH CONCAST PVT. LTD.
ITA/312/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
DIRECTOR OF INCOME TAX vs ERISSON AB.
ITA/1310/2009ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU
ASST.C.I.T., BANGALORE vs M/S PRESTIGE ESTATE PROJECTS LTD., BANGALORE
ITA 850/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
PRESTIGE ESTATE PROJECTS LTD.,BANGALORE vs DCIT, BANGALORE
ITA 845/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
GMR POWER CORPORATION LIMITED,BANGALORE vs ADDL.C.I.T., BANGALORE
ITA 1507/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
SADANAND BABA PRATHISTAN,UDUPI vs CIT, BANGALORE
ITA 1488/BANG/2015[N.A.]Status: DisposedITAT Bangalore
M/S SHREE DEVI EDUCATION TRUST,MANGALORE vs CIT, BANGALORE
ITA 1443/BANG/2015[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SRI. A.N. SANJAY,BANGALORE vs ACIT, BANGALORE
ITA 1231/BANG/2015[2006-07]Status: DisposedITAT BangaloreAY 2006-07
ACIT, BANGALORE vs 3M INDIA LIMITED, BANGALORE
ITA 727/BANG/2011[2005-06]Status: DisposedITAT BangaloreAY 2005-06
3M INDIA LIMITED,BANGALORE vs ADDL.C.I.T., BANGALORE
ITA 725/BANG/2011[2005-06]Status: DisposedITAT BangaloreAY 2005-06