Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,807 total)
AOON TRAVELS,MUMBAI vs ITO 19(2)(1), MUMBAI
ITA 7470/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ATUR INDIA P.LTD,MUMBAI vs ASST CIT CIR 6(1), MUMBAI
ITA 6403/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SIDDIQUE A.A. CHOWDHARY,MUMBAI vs ITO 21(3)(2), MUMBAI
ITA 1795/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CIR 1, KALYAN vs D.K. PHARMA CHEM P.LTD, BADLAPUR
ITA 6832/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
D.K. PHARMACHEM P.LTD,THANE vs ACIT CIR 1, KALYAN
ITA 6447/MUM/2012[1009-10]Status: DisposedITAT MumbaiAY 1009-10
DELIBEN SETH,MUMBAI vs ASST CEN CIR 13, MUMBAI
ITA 5255/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CEN CIR 11, MUMBAI vs PRAKASH C. KANUGO, MUMBAI
ITA 5223/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KENHANS SHARES & STOCK P.LTD,MUMBAI vs DCIT 4(3), MUMBAI
ITA 3940/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
BASERA CONSTRUCTION,MUMBAI vs ACIT CEN CIR 9, MUMBAI
ITA 7743/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SHALINI KARAN KUMAR,MUMBAI vs ACIT CEN CIR 34, MUMBAI
ITA 5457/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
KANTILAL NANJI KARANI,MUMBAI vs ITO 14(1)(4), MUMBAI
ITA 2880/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MAITRI ASSOCIATES,MUMBAI vs DCIT CEN CIR 1, MUMBAI
ITA 162/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MAITRI ASSOCIATES,MUMBAI vs DCIT CEN CIR 1, MUMBAI
ITA 161/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
PR. CIT-3 vs EASTERN POWERTECH LTD. EARLIER KNOW AS DLF POWER LTD.
ITA/664/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PR CIT -3 vs EASTERN INDIA POWERTECH LTD (EARLIER KNOWN AS DLF POWER LTD.
ITA/667/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
ITO, NEW DELHI vs SH. MADHO PRASHAD GUPTA, NEW DELHI
ITA 6695/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. AMIT JAIN,RISHIKESH vs ITO, RISHIKESH
ITA 6650/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs M/S GLOBAL OPTICALS PVT. LTD., NEW DELHI
ITA 6552/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S CASCADE ENTERPRISES, DELHI
ITA 6522/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NEW DELHI vs M/S IFFCO CHHATTISGARH POWER LTD., NEW DELHI
ITA 6483/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, NEW DELHI vs SH. NAVEEN GARG, NEW DELHI
ITA 6374/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. MOKSHA SECURITIES (P) LTD., NEW DELHI
ITA 6251/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. INDIA PETROLEUM,NEW DELHI vs DCIT, NEW DELHI
ITA 4735/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. INDIA PETROLEUM,NEW DELHI vs DCIT, NEW DELHI
ITA 4734/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. ONKARESHWAR PROPERTIES (P) LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 6164/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
INSTITUTE OF ROAD SAFETY & FLEET MANAGEMET SOCIETY,DELHI vs DIT (EXEMPTION), NEW DELHI
ITA 596/DEL/2014[]Status: DisposedITAT Delhi
M/S. RDP FINANCE LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5635/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. JANTA NIRMAN,GURGAON vs ACIT, NEW DELHI
ITA 2316/DEL/2014[1980-81]Status: DisposedITAT DelhiAY 1980-81
M/S. NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1239/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1238/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09