Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,807 total)
DCIT, NEW DELHI vs M/S. VEETEE FINE FOODS LTD., SONEPAT
ITA 4065/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
ACIT, NEW DELHI vs M/S. CYBER MEDIA (INDIA) LTD., NEW DELHI
ITA 3527/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
ITO, NEW DELHI vs M/S. EMERALD WEALTH MANAGEMENT LTD., NEW DELHI
ITA 1873/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
THE COMMISSIONER OF INCOME TAX EXEMPTIONS CHD vs M/S MAHABIR EDUCATIONAL WELFARE SOCIETY
ITA/120/2016ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
THE COMMISSIONER OF INCOME TAX, COCHIN vs M/S.APPOLLO TYRES LTD., COCHIN
ITA/1468/2009ITAT Kerala
COMMISSIONER OF INCOME TAX BIK vs RAJ RAJYA SAHAKARI KRY-VIK SAN
ITA/139/2002ITAT Rajasthan
C I T AJMER vs M/S AJMER TOWER
ITA/157/2003ITAT Rajasthan
SRI RAMACHANDRA TIGADI vs STATE OF KARNATAKA
WP/31963/2016ITAT Karnataka
S.N.SATYANARAYANA,JAYANT PATEL
THE UNION OF INDIA vs SRI R S NAIK
WP/946/2016ITAT Karnataka
S.N.SATYANARAYANA,JAYANT PATEL
DCIT, CHENNAI vs TNQ BOOKS AND JOURNALS PRIVATE LIMITED, CHENNAI
ITA 901/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
V.R.GLOBAL ENERGY PVT. LTD.,CHENNAI vs ITO, CHENNAI
ITA 871/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DCIT, CHENNAI vs DSM SOFT PRIVATE LIMITED, CHENNAI
ITA 863/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DCIT, CHENNAI vs DOSHI HOUSING LIMITED, CHENNAI
ITA 1756/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
FOXTEQ SERVICES INDIA PRIVATE LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 174/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
MACHINA RANJAN RAO,CHENNAI vs DCIT, CHENNAI
ITA 1248/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ORBINOX INDIA PRIVATE LIMITED,COIMBATORE vs DCIT, COIMBATORE
ITA 454/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ANAND CINE SERVICE,CHENNAI vs ITO, CHENNAI
ITA 1069/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
M.RAJENDRAN,KUMBAKONAM vs ITO, KUMBAKONAM
ITA 2988/CHNY/2014[2004-05]Status: DisposedITAT ChennaiAY 2004-05
M.RAJENDRAN,KUMBAKONAM vs ITO, KUMBAKONAM
ITA 2987/CHNY/2014[2003-04]Status: DisposedITAT ChennaiAY 2003-04
M.RAJENDRAN,KUMBAKONAM vs ITO, KUMBAKONAM
ITA 2986/CHNY/2014[2002-03]Status: DisposedITAT ChennaiAY 2002-03
M.RAJENDRAN,KUMBAKONAM vs ITO, KUMBAKONAM
ITA 2985/CHNY/2014[2001-02]Status: DisposedITAT ChennaiAY 2001-02
K.PALANISAMY,KUMBAKONAM vs ITO, KUMBAKONAM
ITA 2984/CHNY/2014[2004-05]Status: DisposedITAT ChennaiAY 2004-05
K.PALANISAMY,KUMBAKONAM vs ITO, KUMBAKONAM
ITA 2983/CHNY/2014[2002-03]Status: DisposedITAT ChennaiAY 2002-03
K.PALANISAMY,KUMBAKONAM vs ITO, KUMBAKONAM
ITA 2982/CHNY/2014[2001-02]Status: DisposedITAT ChennaiAY 2001-02
K.PALANISAMY,KUMBAKONAM vs ITO, KUMBAKONAM
ITA 2981/CHNY/2014[2000-01]Status: DisposedITAT ChennaiAY 2000-01
K.PALANISAMY,KUMBAKONAM vs ITO, KUMBAKONAM
ITA 2980/CHNY/2014[1999-00]Status: DisposedITAT ChennaiAY 1999-00
S.VENKATESAN,CHENNAI vs ACIT, CHENNAI
ITA 1580/CHNY/2014[2000-01]Status: DisposedITAT ChennaiAY 2000-01
R.HEMA MAHESWARI,CHENNAI vs ACIT, CHENNAI
ITA 987/CHNY/2013[2006-07]Status: DisposedITAT ChennaiAY 2006-07
DCIT, CHENNAI vs HEMA MAHESWARI, CHENNAI
ITA 1306/CHNY/2013[2006-07]Status: DisposedITAT ChennaiAY 2006-07
DAKSHA BHARAT MEHTA,MUMBAI vs DCIT CEN CIR 8(2), MUMBAI
ITA 3770/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
