Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,807 total)
ALLIED ENGINEERS AND ELASTOMERS,MUMBAI vs ITO 18(1)(1), MUMBAI
ITA 3456/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 9(3)(1), MUMBAI vs DEVON OUTSOURCING SERVICES P.LTD, MUMBAI
ITA 3389/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
RELIANCE SHARE & STOCK BROKERS P.LTD,MUMBAI vs ASST CIT CIR 4(2), MUMBAI
ITA 735/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 22(3), MUMBAI vs SHREE RAM ENGINEERING WORKS, MUMBAI
ITA 499/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
TARANG TEXTILES P.LTD,MUMBAI vs ITO RG 4(3)(2), MUMBAI
ITA 4842/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 20(2)(2), MUMBAI vs MOHAMMED RAZA H. MUKHI, MUMBAI
ITA 4827/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DEEPAK SHAMABHU DAS BHALLA (HUF),MUMBAI vs ITO WD 15(3)(2), MUMBAI
ITA 4813/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 32(1)(2), MUMBAI vs ASHISH P. SHAH, MUMBAI
ITA 4686/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 10(2)(1), MUMBAI vs JPA SOLUTIONS P.LTD, MUMBAI
ITA 4640/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CIR 6(1)(2), MUMBAI vs ASIAN ELECTRONICS LTD, MUMBAI
ITA 3997/MUM/2015[1999-00]Status: DisposedITAT MumbaiAY 1999-00
KUMAR V. VASANI,MUMBAI vs ITO 32(2)(2), MUMBAI
ITA 3119/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 32(1)(5), MUMBAI vs EMPIRE DEVELOPERS, MUMBAI
ITA 2321/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO (TDS) 3(4), MUMBAI vs THE MOBILE STORE LTD, MUMBAI
ITA 794/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO (TDS) 3(4), MUMBAI vs THE MOBILE STORE LTD, MUMBAI
ITA 793/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 14(3)(2), MUMBAI vs SYMANTECH SOFTWARE SOLUTIONS P.LTD, MUMBAI
ITA 7283/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 8(2)(OSD), MUMBAI vs KABRA EXTRUSIONS TECHNIK LTD, MUMBAI
ITA 4612/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SURESH KUMAR FATECHAND JAIN,MUMBAI vs ITO WD 14(3)(3), MUMBAI
ITA 7145/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 19(1)(1), MUMBAI vs MILAN H HARIA, MUMBAI
ITA 3215/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
TALWALKARS WELLNESS PLACE,MUMBAI vs ASST CIT CIR 15(1), MUMBAI
ITA 2917/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 24(1), MUMBAI vs RIVIERA CREATIONS, MUMBAI
ITA 1669/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
SHRINIWAS GANGADHAR MITTAPALLI,MUMBAI vs ITO 18(1)(3), MUMBAI
ITA 6758/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
RICHA ENTERPRISES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4163/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S GUNVARDHAN VYAPAR PVT. LTD., NEW DELHI
ITA 2286/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
SMT SHANTA DEVI vs COMMISSIONER OF I T
ITA/6/2002ITAT Rajasthan
HEERA LAL KATARIA vs COMMISSIONER OF INCOME TAX
ITA/21/2001ITAT Rajasthan
CIT vs M/S CHANDRA CEMENT LTD
ITA/27/2000ITAT Rajasthan
C I T JAIPUR vs SMT UMLESH GOEL
ITA/153/2003ITAT Rajasthan
EPLANET VENTURES MAURITIUS LTD vs THE DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION
WP/55093/2015ITAT Karnataka
S.N.SATYANARAYANA,JAYANT PATEL
C.S.GARMENTS,TIRUPPUR vs DCIT, TIRUPPUR
ITA 583/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DCIT 14(1)(1), MUMBAI vs ADITYA MARINE LID, MUMBAI
ITA 430/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
