Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,807 total)
ADITYA MARINE LTD,MUMBAI vs DCIT 5(1), MUMBAI
ITA 334/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHETHIA AUDIO VIDEO P.LTD,MUMBAI vs DCIT CIR 5(3), MUMBAI
ITA 479/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 32(3)(3), MUMBAI vs SAMIT RANJIT JAIN, MUMBAI
ITA 4666/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ULTIMA SEARCH,GUJRAT vs ASST CIT CEN CIR 38, MUMBAI
ITA 4646/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO WD 3(1), THANE vs NCC SMC INDU JV, THANE
ITA 7227/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 16(3), MUMBAI vs EARTH SALVAGING CONST. CORPN, MUMBAI
ITA 6669/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 16(2), MUMBAI vs EARTH SALVAGING CONST. CORPN, MUMBAI
ITA 6668/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 24(1), MUMBAI vs COLOR IMAGE, MUMBAI
ITA 5/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
GHANSHYAM HARJIVANDAS PATADIA,MUMBAI vs ITO WD 25(3)(1), MUMBAI
ITA 3643/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
VVF LTD,MUMBAI vs DCIT CEN CIR 39, MUMBAI
ITA 3588/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ICICI LOMBARD GENERAL INSURANCE COMAPNY LTD,MUMBAI vs ADDL CIT RG 10(1), MUMBAI
ITA 3712/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 10(1), MUMBAI vs ICICI LOMBARD GENERAL INSURANCE CO. LTD, MUMBAI
ITA 3698/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CIR 3(1), MUMBAI vs ADVANI HOTELS & RESORTS LTD, MUMBAI
ITA 3101/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ADVANI HOTELS & RESORTS (INDIA) LIMITED,MUMBAI vs DY. COMMISSIONER, CIRCLE 3(1), MUMBAI
ITA 2536/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ANIL MAHAVIR GUPTA,MUMBAI vs ACIT CEN CIR 45, MUMBAI
ITA 638/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT CC-45, MUMBAI vs ANIL M. GUPTA, MUMBAI
ITA 9215/MUM/2010[2002-03]Status: DisposedITAT MumbaiAY 2002-03
VVF LTD,MUMBAI vs DCIT CEN CIR 39, MUMBAI
ITA 9030/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
VVF LTD,MUMBAI vs DCIT CEN CIR 39, MUMBAI
ITA 9029/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
VVF LTD,MUMBAI vs DCIT CEN CIR 39, MUMBAI
ITA 9028/MUM/2010[2005-06]Status: DisposedITAT MumbaiAY 2005-06
VVF LTD,MUMBAI vs DCIT CEN CIR 39, MUMBAI
ITA 9027/MUM/2010[2004-05]Status: DisposedITAT MumbaiAY 2004-05
VVF LTD,MUMBAI vs DCIT CEN CIR 39, MUMBAI
ITA 9026/MUM/2010[2003-04]Status: DisposedITAT MumbaiAY 2003-04
VVF LTD,MUMBAI vs DCIT CEN CIR 39, MUMBAI
ITA 9025/MUM/2010[2002-03]Status: DisposedITAT MumbaiAY 2002-03
VVF LTD,MUMBAI vs DCIT CEN CIR 39, MUMBAI
ITA 9024/MUM/2010[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ADVANI HOTELS & RESORTS (INDIA) LTD,MUMBAI vs ITO WD 3(1)(1), MUMBAI
ITA 631/MUM/2009[2005-2006]Status: DisposedITAT MumbaiAY 2005-2006
ADVANI HOTELS & RESORTS (INDIA) LTD,MUMBAI vs ITO WD 3(1)(1), MUMBAI
ITA 630/MUM/2009[2004-2005]Status: DisposedITAT MumbaiAY 2004-2005
DCIT CIR 2(1) vs THE HINDUSTAN SPINNING & WEAVING MILLS LTD,
ITA 5744/MUM/2003[1998 - 99]Status: DisposedITAT Mumbai
PRINCIPAL COMINISSIONER OF INCOME TAX-8 vs SOFTLINE CREATIONS PVT. LTD.,
ITA/504/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX (CENTRAL) vs M/S. BAGMANE DEVELOPERS PVT LTD
ITA/147/2011ITAT Karnataka
S.N.SATYANARAYANA,JAYANT PATEL
COMMISSIONER OF INCOME vs SHRI G BALRAJ, PWD
ITA/103/2011ITAT Karnataka
S.N.SATYANARAYANA,JAYANT PATEL
SRI. JAYANTILAL J JAIN,HUBLI vs ITO, HUBLI
ITA 42/BANG/2016[1998-99]Status: DisposedITAT BangaloreAY 1998-99
