Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,807 total)
HARI OIL & GENERAL MILLS,KOLKATA vs ACIT, CIRCLE-43, KOLKATA, KOLKATA
ITA 55/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
A.C.I.T., CIRCLE-1, MIDNAPORE, MIDNAPORE vs M/S MEDINIMATA AGRO PRODUCTS (P) LTD., MIDNAPORE
ITA 229/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
MOTOR CH. MONDAL,ASANSOL vs ITO, WD-2(2), ASANSOL, ASANSOL
ITA 200/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
RANIGANJ CO-OPERATIVE BANK LTD,RANIGANJ vs DCIT, CIRCLE-2, ASANSOL, ASANSOL
ITA 1983/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
MAHAVEER TRADING COMPANY,COOCHBIHAR vs DCIT, CIR-2, JALPAIGURI, COOCHBIHAR
ITA 1746/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
BOMBAY PLAZA PVT. LTD.,KOLKATA vs ACIT, CIR-5, KOLKATA, KOLKATA
ITA 1641/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
ITO, WARD-53(1), KOLKATA, KOLKATA vs SHRI CHITTARANJAN GHOSH, KOLKATA
ITA 1549/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
M/S NATIONAL COAL DEVELOPMENT CORPORATION STAFF CO-OPERATIVE CREDIT SOCIETY LTD.,KOLKATA vs ITO, WD-32(2), KOLKATA, KOLKATA
ITA 1378/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CIR-3, KOLKATA, KOLKATA vs M/S A. H. W. STEELS LTD., KOLKATA
ITA 1234/KOL/2014[2005-06]Status: DisposedITAT KolkataAY 2005-06
M/S PORTSIDE ESTATES LTD.,KOLKATA vs ACIT, CIR-5, KOLKATA, KOLKATA
ITA 1150/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
M/S HIND PALACE PVT. LTD.,KOLKATA vs ACIT, CC-IV, KOLKATA, KOLKATA
ITA 1122/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
BENSIA MARKETING PVT. LTD.,KOLKATA vs ITO, WD-9(2), KOLKATA, KOLKATA
ITA 1121/KOL/2014[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
VINAYAK ENTERPRISE,KOLKATA vs ITO, WD-28(1), KOLKATA, KOLKATA
ITA 1075/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
I.T.O WD - 3(4) PURULIA, PURULIA vs M/S SINGH CONSTRUCTION, PURULIA
ITA 726/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
SHRI RAVI BADALIA,KOLKATA vs A.C.I.T.-CC-XXVII, KOLKATA, KOLKATA
ITA 2846/KOL/2013[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
A.C.I.T., CIRCLE-39,KOLKATA, KOLKATA vs M/S M.B.JEWELLERS & SONS, KOLKATA
ITA 2819/KOL/2013[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
SHRI SUBRATA BASU,KOLKATA vs INCOME TAX OFFICER-WARD-42(2), KOLKATA, KOLKATA
ITA 2803/KOL/2013[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
QUALITY BAGS EXPORTERS (P) LTD.,KOLKATA vs A.C.I.T., CC-IV, KOL, KOLKATA
ITA 2787/KOL/2013[2001-2002]Status: DisposedITAT KolkataAY 2001-2002
KAJAL GHOSH,KOLKATA vs I.T.O, WD -20(1), KOLKATA, KOLKATA
ITA 2438/KOL/2013[2004-05]Status: DisposedITAT KolkataAY 2004-05
D.C.I.T CIR - 6,KOLKATA, KOLKATA vs M/S UNITED BANK OF INDIA, KOLKATA
ITA 1709/KOL/2013[1991-92]Status: DisposedITAT KolkataAY 1991-92
THE BURDWAN CENTRAL CO - OPERATIVE BANK LIMITED,BURDWAN vs A.C.I.T CIR - 2,BURDWAN, BURDWAN
ITA 1243/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
M/S ARDHENDU MONDAL.,BURDWAN vs I.T.O WD - 1(1),BURDWAN, BURDWAN
ITA 1167/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
OFFICIAL LIQUIDATOR
OLR/12/2016ITAT Karnataka
L.NARAYANA SWAMY
ORIENT OVERSEAS CONTAINER LINE LTD,MUMBAI vs DDIT (IT) 4(2), MUMBAI
ITA 457/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT (LTU) 1, MUMBAI vs POWERICA LTD, MUMBAI
ITA 447/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
KAILASH S. PANVELI,MUMBAI vs ITO 20(1)(4), MUMBAI
ITA 3846/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
CLESTRA LIFE SCIENCES P.LTD,MUMBAI vs ITO WD 10(3)(1), MUMBAI
ITA 6962/MUM/2014[2002-03]Status: DisposedITAT MumbaiAY 2002-03
KISHORE MUSALE,MUMBAI vs DCIT 18(3), MUMBAI
ITA 4677/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CIR 6(1), MUMBAI vs AMAR TEA P. L TD, MUMBAI
ITA 4475/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ATUR INDIA P LTD,MUMBAI vs ACIT CIR 6(1), MUMBAI
ITA 865/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
