Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,807 total)
DCIT, NEW DELHI vs SH. RAJESH KUMAR JAIN, NEW DELHI
ITA 3190/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs RAVINDER KUMAR JAIN, NEW DELHI
ITA 4941/DEL/2010[2002-03]Status: DisposedITAT DelhiAY 2002-03
DCIT, NEW DELHI vs RAVINDER KUMAR JAIN, NEW DELHI
ITA 4940/DEL/2010[2001-02]Status: DisposedITAT DelhiAY 2001-02
PRIME QUALITY CONSULTANTS (P) LTD.,DELHI vs ITO, NEW DELHI
ITA 2828/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs SH. RAJ KUMAR JAIN, NEW DELHI
ITA 2718/DEL/2010[2002-03]Status: DisposedITAT DelhiAY 2002-03
ACIT, NEW DELHI vs SH. RAJ KUMAR JAIN, NEW DELHI
ITA 2717/DEL/2010[2001-02]Status: DisposedITAT DelhiAY 2001-02
ACIT, NEW DELHI vs SHRI RAM NIWAS SHARMA, NEW DELHI
ITA 3505/DEL/2009[2006-07]Status: DisposedITAT DelhiAY 2006-07
DABUR BRICKS CO. vs ITO WARD-4,
ITA 1570/DEL/2004[1995-1996]Status: DisposedITAT DelhiAY 1995-1996
DABUR TILES CO. vs ITO, WARD-4,
ITA 2679/DEL/2003[1999-2000]Status: DisposedITAT DelhiAY 1999-2000
M/S VARDHMAN TEXTILES LTD. vs COMMISSIONER OF INCOME TAX AND ORS.
ITA/410/2008ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
M/S VARDHMAN TEXTILES LTD. vs COMMISSIONER OF INCOME TAX AND ORS.
ITA/409/2008ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
Makhan Lal Chaturvedi National University Of Journalism And Communication vs Commissioner Of Income Tax
WP/4694/2012ITAT Madhya Pradesh
HON'BLE THE ACTING CHIEF JUSTICE
C I T JAIPUR vs M/S KEY PEE ENTERPRISES JAIPUR
ITA/71/2003ITAT Rajasthan
M/S MAHAVIR SPINNING MILLS LTD., vs C I T, CIRCLE-I, LUDHIANA AND ANR.
ITA/408/2007ITAT Punjab & Haryana
CIT, PANCHKULA vs MICRO INSTRUMENTS COMPNAY, AMBALA CANTT.
ITA/958/2008ITAT Punjab & Haryana
TAPAN KUMAR SARKAR,MURSHIDABAD vs ITO, JANGIPUR, MURSHIDABAD, MURSHIDABAD
ITA 986/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
M/S GIR MOVERS (P) LTD.,KOLKATA vs DCIT, CIR-3, KOLKATA, KOLKATA
ITA 931/KOL/2015[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
SARAN ELECTRICALS,KOLKATA vs ITO, WD-36(3), KOLKATA, KOLKATA
ITA 873/KOL/2015[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
BRITANNIA INDUSTRIES LTD.,KOLKATA vs DCIT, CIR-7(1), KOLKATA, KOLKATA
ITA 780/KOL/2015[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
M/S. DAW & CO.,HOOGHLY vs I.T.O., WARD - 1(2), HOOGHLY, HOOGHLY
ITA 35/KOL/2015[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
SRIDHAR SAMANTA,MALDA vs ACIT, CIR-MALDA, MALDA
ITA 1391/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
DCIT, CIR-1, KOLKATA, KOLKATA vs SUNIL RUNGTA, KOLKATA
ITA 896/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
DCIT,CC-II,KOLKATA, KOLKATA vs M/S HIND CERAMICS PVT LTD., KOLKATA
ITA 867/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
ARABINDA KUNDU,HOOGHLY vs ITO, WD-49(2), KOLKATA, KARNATAKA
ITA 847/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
SMT BIMALA BALA MONDAL,BURDWAN vs ITO, WD-1(4), DURGAPUR, DURGAPUR
ITA 794/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ITO, WD-41(2), KOLKATA, KOLKATA vs SHRI SAJJAN KUMAR SHARMA, KOLKATA
ITA 687/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
SRI ASOK KUMAR PAL,KOLKATA vs ITO, WD-51(3), KOLKATA, KOLKATA
ITA 647/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
PUNJAB GOODS TRANSPORT PRIVATE LTD.,KOLKATA vs ITO, WD-12(3), KOLKATA, KOLKATA
ITA 629/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
SMT SOMA SAHA,KOLKATA vs ITO, WD-51(3), KOLKATA, KOLKATA
ITA 603/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
GOURI SANKAR PAUL,KOLKATA vs ITO, WD-42(3), KOLKATA, KOLKATA
ITA 551/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010