Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,807 total)
KALPANA S.BHANDARI,THANE vs ITO WD 3(4), KALYAN
ITA 4246/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
HIRABAI R.MADHVI,THANE vs ITO WD 3(4), KALYAN
ITA 4245/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ZEST HOLDINGS P.LTD,MUMBAI vs ACIT CEN CIR 31, MUMBAI
ITA 334/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 1(3)(2), MUMBAI vs SUMITOMO CHEMICAL INDIA P.LTD, MUMBAI
ITA 293/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT 1(3)(2), MUMBAI vs SUMITOMO CHEMICAL INDIA P.LTD, MUMBAI
ITA 292/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
IL & FS INVESTMENT MANAGERS LTD,MUMBAI vs DCIT 10(1), MUMBAI
ITA 7090/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
IL & FS RENEWABLE ENERGY LTD,MUMBAI vs DCIT 10(1), MUMBAI
ITA 7053/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NRC LTD,MUMBAI vs ITO (OSD) (TDS) RG 2, MUMBAI
ITA 4917/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NRC LTD,MUMBAI vs ITO (OSD) (TDS) RG 2, MUMBAI
ITA 4916/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 23(1)(1), MUMBAI vs KANHAIA R KOMU, MUMBAI
ITA 6784/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
THAKKAR POPATLAL VELJI SALES LTD.,PANVEL vs DCIT, CENTRAL CIRCLE 25, MUMBAI
ITA 5795/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT RG. 3(1), MUMBAI vs M/S. I.C.I.C.I. LTD., MUMBAI
ITA 4825/MUM/2004[1999-2000]Status: DisposedITAT MumbaiAY 1999-2000
DCIT RG. 3(1), MUMBAI vs M/S. I.C.I.C.I. LTD., MUMBAI
ITA 4824/MUM/2004[1997-1998]Status: DisposedITAT MumbaiAY 1997-1998
ICICI BANK LTD. vs DCIT RANGE 3(1),
ITA 4656/MUM/2004[1999-2000]Status: DisposedITAT MumbaiAY 1999-2000
ICICI BANK LTD.,MUMBAI vs DCIT RANGE 3(1),
ITA 4589/MUM/2004[1998-99]Status: DisposedITAT MumbaiAY 1998-99
LATE KARUPAIAH RAMASAMY (REP BY LEGAL HEIRS) MS K.RAMAMIRTAM,CHENNAI vs DCIT, CHENNAI
ITA 885/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
N.MOHAMMED YAKUB,CHENNAI vs ITO, CHENNAI
ITA 852/CHNY/2016[2007-2008]Status: DisposedITAT ChennaiAY 2007-2008
CORNET TECHNOLOGY (INDIA) PVT LTD.,KANCHEEPURAM vs ACIT, CHENNAI
ITA 259/CHNY/2016[2011-2012]Status: DisposedITAT ChennaiAY 2011-2012
CORNET TECHNOLOGY (INDIA) PVT LTD.,KANCHEEPURAM vs ACIT, CHENNAI
ITA 258/CHNY/2016[2010-2011]Status: DisposedITAT ChennaiAY 2010-2011
CORNET TECHNOLOGY (INDIA) PVT LTD.,KANCHEEPURAM vs ACIT, CHENNAI
ITA 257/CHNY/2016[2006-2007]Status: DisposedITAT ChennaiAY 2006-2007
RENATTUS PROJECTS PRIVATE LIMITED,ERODE vs ACIT, ERODE
ITA 1483/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
M/S. INDIA JAPAN LIGHTING LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 245/CHNY/2013[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ACIT, CHENNAI vs K.A.FATHIMA, CHENNAI
ITA 1698/CHNY/2013[2009-10]Status: DisposedITAT ChennaiAY 2009-10
M/S. B.D.M. CONTRACTOR & CO. PVT. LTD.,FARIDABAD vs DCIT, FARIDABAD
ITA 6751/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. B.D. MITTAL & CO. PVT. LTD.,FARIDABAD vs DCIT, FARIDABAD
ITA 6750/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. JAYPEE INFRATECH LTD.,NOIDA vs ACIT, NOIDA
ITA 414/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, KOTDWAR vs SH. KALYAN SINGH ADHIKARI, KOTDWAR
ITA 2918/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. ANAND YADAV,NEW DELHI vs ITO, NEW DELHI
ITA 2046/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. PARSHOTAM DASS DHIMAN,SONEPAT vs ACIT, SONEPAT
ITA 5913/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. REMFRY & SAGAR,GURGAON vs DCIT, NEW DELHI
ITA 1084/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
