Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,807 total)
DCIT, NEW DELHI vs M/S. REMFRY & SAGAR, NEW DELHI
ITA 3669/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S. REMFRY & SAGAR, NEW DELHI
ITA 3668/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S REMFRY & SAGAR, NEW DELHI
ITA 3667/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
DCIT, NEW DELHI vs M/S REMFRY & SAGAR, NEW DELHI
ITA 3666/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
ACIT, NEW DELHI vs M/S. REMFRY & SAGAR, NEW DELHI
ITA 4680/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. REMFRY & SAGAR, GURGAON
ITA 367/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S REMFRY & SAGAR,GURGAON vs JCIT, NEW DELHI
ITA 1561/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
COMMISSIONER OF INCOME TAX PANCHKULA vs M/S MICRO INSTRUMENTS COMPANY
ITA/55/2016ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
PR. COMMISSIONER OF INCOME TAX PANCHKULA vs M/S MICRO INSTRUMENTS COMPANY
ITA/425/2015ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
COMMISSIONER OF INCOEM TAX-I, JALANDHAR vs M/S ESS VEE UDYOG , JALANDHAR
ITA/289/2011ITAT Punjab & Haryana
MR. JUSTICE S.S. SARON,MR. JUSTICE A.B. CHAUDHARI
COMMISSIONER OF INCOME TAX-I, JALANDHAR vs M/S ESS VEE UDYOG , JALANDHAR
ITA/286/2011ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
COMMR. OF INCOME TAX-II, CHD. vs M/S PHILIPS INDIA LTD.
ITA/123/2005ITAT Punjab & Haryana
MR. JUSTICE A.K. SIKRI,MRS. JUSTICE MANJARI NEHRU KAUL
CINCOM SYSTEM INC. USA vs ASST. DIRECTOR OF INCOME TAX CIRCLE 1 (1) INTERNATIONAL TAXATION
ITA/121/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
CINCOM SYSTEM INC. USA vs ASST. DIRECTOR OF INCOME TAX CIRCLE 1 (1) INTERNATIONAL TAXATION
ITA/120/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
CINCOM SYSTEM INC. USA vs ASST. DIRECTOR OF INCOME TAX CIRCLE 1 (1) INTERNATIONAL TAXATION
ITA/118/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX, KOTTAYAM vs M/S. HOTEL YUVARANI, RANNY, PTA
ITA/1206/2009ITAT Kerala
THODUPUZHA URBAN CO-OPERATIVE BANK LIMITED vs JOINT COMMISSIONER OF INCOME TAX
ITA/80/2016ITAT Kerala
C.I.T.- I JODHPUR vs RAM VILAS SONI
ITA/131/2014ITAT Rajasthan
TEJI SINGH vs COMMISSIONER OF INCOME TAX KARNAL HARYANA
ITA/171/2015ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs ISLAND HOTEL MAHARAJA PVT.LTD.
ITA/1126/2009ITAT Kerala
CINCOM SYSTEM INC. USA vs ASST. DIRECTOR OF INCOME TAX CIRCLE 1 (1) INTERNATIONAL TAXATION
ITA/117/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
CINCOM SYSTEM INC. USA vs ASST. DIRECTOR OF INCOME TAX CIRCLE 1 (1) INTERNATIONAL TAXATION
ITA/119/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE PR. COMMISSIONR OF INCOME TAX-6 vs MANTEC CONSULTANTS PVT. LTD.
ITA/521/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PR. COMMISSIONER OF INCOME TAX, DELHI- 5 vs LI & FUNG (INDIA) PRIVATE LIMITED
ITA/674/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
ITO, RISHIKESH vs SH. BHAGWAN SINGH, RISHIKESH
ITA 2917/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, FARIDABAD vs M/S. RELIANCE ESTATE AGENCY, FARIDABAD
ITA 715/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, FARIDABAD vs M/S. RELIANCE ESTATE AGENCY, FARIDABAD
ITA 714/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
M/S. A.R. LEASING PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6969/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. A.R. LEASING PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6968/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SHRI RAM KRISHAN JAJOO,NEW DELHI vs ITO, NEW DELHI
ITA 2496/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
