Recent Judgments

Latest ITAT tax tribunal orders across all benches.(365,807 total)

ACIT, NEW DELHI vs M/S. HORIZON SOLUTIONS INTEGRATION P. LTD., NEW DELHI

ITA 6703/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
7/9/2016

SMT ANJU GOEL,DELHI vs ITO, NEW DELHI

ITA 3890/DEL/2012[2002-03]Status: DisposedITAT DelhiAY 2002-03
7/9/2016

ADDL. DIT, NOIDA vs M/S GLOBAL THERMO ELECTRIC INC., NEW DELHI

ITA 2164/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
7/9/2016

ACIT, FARIDABAD vs SH. AJAY JONEJA, FARIDABAD

ITA 4034/DEL/2010[2002-03]Status: DisposedITAT DelhiAY 2002-03
7/9/2016

GIRISH RAGHUNATH MEHTA vs INSPECTOR OF CUSTOMS

Crl.A. No.-001020-001021 - 2009ITAT SC
7/9/2016

GIRISH RAGHUNATH MEHTA vs INSPECTOR OF CUSTOMS

Crl.A. No.-001020-001021 - 2009ITAT C. NAGAPPAN ADARSH KUMAR GOEL
7/9/2016

PR COMMISSIONER OF INCOME TAX 1 CHANDIGARH vs M/S SHIVALIK AGRO CHEMICALS NEELAM CINEMA COMPLEX CHANDIGARH

ITA/94/2016ITAT Punjab & Haryana

MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN

6/9/2016

INDUSTRIAL EQUIPMENT CO. CHANDIGARH vs COMM. OF INC. TAX, CHANDIGARH

ITA/513/2010ITAT Punjab & Haryana

MRS. JUSTICE RAJ RAHUL GARG,MR. JUSTICE S.S. SARON

6/9/2016

COMMISSIONR OF INCOME TAX-I CHANDIGRH vs M/S SHIVALIK AGRO CHEMICALS SEC-17-E CHANDIGARH

ITA/29/2013ITAT Punjab & Haryana

MRS. JUSTICE RAJ RAHUL GARG,MR. JUSTICE S.S. SARON

6/9/2016

COMMISSIONER OF INCOME TAX-I CHANDIGARH vs M/S SHIVALIK AGRO CHEMICAL NEELAM CINEMA COMPLEX SECTOR 17 CHANDIGARH

ITA/273/2014ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE MAHABIR SINGH SINDHU

6/9/2016

COMMISSIONER OF INCOME TAX vs M/S SHIVALIK AGRO CHEMICAL

ITA/257/2014ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE MAHABIR SINGH SINDHU

6/9/2016

PR. COMMISSIONER OF INCOME TAX-I vs M/S BBF INDUSTRIES LIMITED

ITA/243/2015ITAT Punjab & Haryana

MR. JUSTICE SURINDER GUPTA,MR. JUSTICE RAMESHWAR SINGH MALIK

6/9/2016

PR. COMMISSIONER OF INCOME TAX-2 JALANDHAR vs JAGJIT SINGH CHAUDHARY

ITA/227/2016ITAT Punjab & Haryana

MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN

6/9/2016

COMMISSIONER OF INCOME TAX-I JALANDHAR vs M/S MAX INDIA LIMITED

ITA/194/2013ITAT Punjab & Haryana

MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN

6/9/2016

COMMISSIONER OF INCOME TAX-I JALANDHAR vs M/S MAX INDIA LIMITED

ITA/192/2013ITAT Punjab & Haryana

MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN

6/9/2016

COMMISSIONER OF INCOME TAX-I JALANDHAR vs M/S MAX INDIA LIMITED

ITA/190/2013ITAT Punjab & Haryana

MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN

6/9/2016

COMMISSIONER OF INCOME TAX-I JALANDHAR vs M/S MAX INDIA LIMITED

ITA/188/2013ITAT Punjab & Haryana

MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN

6/9/2016

COMMISSIONER OF INCOME TAX-I, CHANDIGARH vs M/S SHIVALIK AGRO CHEMICALS, CHANDIGARH

ITA/114/2012ITAT Punjab & Haryana

MR. JUSTICE J.C. VERMA,MR. JUSTICE AJAY KUMAR MITTAL

6/9/2016

COMMISSIONER OF I T JAIPUR vs GANGA BUX JAIPURIA

ITA/102/2002ITAT Rajasthan
6/9/2016

PRINCIPAL C I T AJMER vs SMT DURGA DEVI SOMANI

ITA/85/2015ITAT Rajasthan
6/9/2016

PRINCIPAL COMMISSIONER OF INCOME TAX-I vs M/S BBF INDUSTRIES LIMITED

ITA/145/2015ITAT Punjab & Haryana
6/9/2016

COMMISSIONER OF INCOME TAX-I JALANDHAR vs M/S MAX INDIA LIMITED

ITA/186/2013ITAT Punjab & Haryana
6/9/2016

COMMISSIONER OF COMMERCIAL TAX U.P. vs M/S A.R. THERMOSETS (PVT.) LTD

C.A. No.-002650-002650 - 2016ITAT SC

DIPAK MISRA PRAFULLA C. PANT

6/9/2016

ACHARYA TULSI MAHASHARMAN RESEARCH FOUNDATION,ASSAM vs THE CIT (EXEMPTIONS), KOLKATA, KOLKATA

ITA 926/KOL/2015[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
6/9/2016

THE NAGARBAIL SALT-OWNERS vs THE COMMISSIONER OF INCOME TAX,

RP/100038/2016ITAT Karnataka

H.BILLAPPA,P.S.DINESH KUMAR

6/9/2016

DCIT 12(1)(2), MUMBAI vs BILLETS ELECTRO WEREKE LTD, MUMBAI

ITA 549/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
6/9/2016

KUNAL KRISHNA SHINDE,MUMBAI vs ITO WD 17(2)(4), MUMBAI

ITA 4850/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
6/9/2016

DEEPAK RAMESH KARNIK,THANE vs ACIT CIR 1, THANE

ITA 4647/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
6/9/2016

SUREKHA B. THAKUR,THANE vs ITO WD 3(4), KALYAN

ITA 4251/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
6/9/2016

LATABAI A. KARADE,THANE vs ITO WD 3(4), KALYAN

ITA 4247/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
6/9/2016