Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,900 total)
ACIT, NEW DELHI vs M/S. HORIZON SOLUTIONS INTEGRATION P. LTD., NEW DELHI
ITA 6701/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
ACIT, NEW DELHI vs M/S. HORIZON SOLUTIONS INTEGRATION P. LTD., NEW DELHI
ITA 6700/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
ACIT, NEW DELHI vs M/S. ORCHID INFRASTRUCTURE DEVELOPERS PVT. LTD., GURGAON
ITA 5772/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
MR. ORCHID INFRASTRUCTURE DEVELOPERS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5150/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs SHRI ABHAY KUMAR MISHRA, NEW DELHI
ITA 38/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. A.R. CHADHA & CO. PVT. LTD., NEW DELHI
ITA 1491/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S BNT MOTORS P LTD.,DELHI vs ACIT (OSD), NEW DELHI
ITA 1419/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, DEHRADUN vs M/S. HOTEL MUSSOORIE CLUB, MUSSOORIE
ITA 1096/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. BARISTA COFFEE COMPANY LTD., NEW DELHI
ITA 5324/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
ACIT, NEW DELHI vs M/S. UNIFRUTTI INDIA PVT. LTD., GURGAON
ITA 2661/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
BAJAJ AUTO LTD vs C.I.T.CENTRAL-II,BOMBAY
ITR/192/1999ITAT Bombay
HINDUSTAN LEVER LTD. vs THE C.I.T.B.C.III
ITR/185/1999ITAT Bombay
COMMISSIONER OF I T JAIPUR vs M/S MODERN THREADS INDIA LTD
ITA/153/2002ITAT Rajasthan
PRINCIPAL COMMISSIONER JAIPUR-II JAIPUR vs M/S RAJ STATE SEED CORP LTD
ITA/136/2016ITAT Rajasthan
PR COMMISSIONER OF I T CENTRAL JAIPUR vs SHRI MANOJ BAHAL
ITA/152/2016ITAT Rajasthan
C I T JAIPUR vs RANDHIR SINGH
ITA/75/2003ITAT Rajasthan
DHADDA EXPORTS vs I T O JAIPUR
ITA/62/2003ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs KAMALJEET SINGH AHLUWALIA
ITA/62/2000ITAT Rajasthan
CI T vs M/S SHREE CEMENT LTD BEAWAR
ITA/83/2003ITAT Rajasthan
C I T vs M/S RAWAT ENTERPRISES PVT LTD
ITA/123/2002ITAT Rajasthan
COMMISSIONER OF INCOME TAX JAI vs M/S RAJASTHAN STATE GANGANAGAR
ITA/183/2008ITAT Rajasthan
SRI. G. SHANKAR vs KRISHNA BHAGYA JALA NIGAM LIMITED
WP/2243/2016ITAT Karnataka
A.S.BOPANNA
DCIT, CHENNAI vs CHETTINAD BUILDERS PVT. LTD., CHENNAI
ITA 829/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, CHENNAI vs TTK HEALTH CARE LIMITED, CHENNAI
ITA 1921/CHNY/2016[2005-06]Status: DisposedITAT ChennaiAY 2005-06
KAILASH SHIPPING SERVICES P LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1917/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
OFF LIMITS,CHENNAI vs DCIT, CHENNAI
ITA 1872/CHNY/2016[2012-2013]Status: DisposedITAT ChennaiAY 2012-2013
DCIT, CHENNAI vs HANSA VISION INDIA PRIVATE LIMITED, CHENNAI
ITA 1869/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, CHENNAI vs HANSA VISION INDIA PRIVATE LIMITED, CHENNAI
ITA 1868/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DCIT, CHENNAI vs M/S. W.S.INDUSTRIES (INDIA) LIMITED, CHENNAI
ITA 966/CHNY/2005[2001-02]Status: DisposedITAT ChennaiAY 2001-02
ACIT, CHENNAI vs M/S. S.S.B.INDUSTRIES LIMITED NOW AMALGAMATED WITH M/S.W.S.INDUSTRIES (INDIA) LIMITED, CHENNAI
ITA 1840/CHNY/2005[2001-02]Status: DisposedITAT ChennaiAY 2001-02