Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,940 total)
PRINCIPAL COMMISSIONER OF I T ALWAR vs M/S SUPREME CYLINDERS LTD
ITA/117/2015ITAT Rajasthan
DULI CHAND vs C I T UDAIPUR and ORS
ITA/135/2002ITAT Rajasthan
C I T JAIPUR vs M/S TRIMURTI COLONIZERS and BUIL
ITA/201/2011ITAT Rajasthan
M/S JOSH BUILDERS & DEVELOPERS PVT LTD vs PRINCIPLE COMMISSIONER OF INCOME TAX-1 CHANDIGARH
ITA/119/2016ITAT Punjab & Haryana
DY COMMISSIONER OF INCOME TAX vs SHRI MUKHTAYAR AHMAD
ITA/100/2002ITAT Rajasthan
COMMISSIONER OF INCOME TAX-2 CHANDIGARH vs M/S INTERNATIONAL INSTUTUTE OF NEURO SC. & ONCOLOGY LTC, CHD
ITA/76/2015ITAT Punjab & Haryana
SOMA RANI GHOSH,KOLKATA vs DCIT, CIR-49, KOLKATA, KOLKATA
ITA 1420/KOL/2015[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
AMIT AGARWAL,KOLKATA vs DCIT,C C-XXVII, KOLKATA, KOLKATA
ITA 337/KOL/2014[2011-12]Status: DisposedITAT KolkataAY 2011-12
DCIT, CIR-11, KOLKATA, KOLKATA vs M/S MACHINO FINANCE PVT. LTD., KOLKATA
ITA 312/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
BINANI INDUSTRIES LIMITED,KOLKATA vs DCIT-CC-XXVIII, KOLKATA, KOLKATA
ITA 2176/KOL/2013[2010-11]Status: DisposedITAT KolkataAY 2010-11
I.T.O WD - 54(1),KOLKATA, KOLKATA vs BIJAYA KUMAR SAHOO, KOLKATA
ITA 1990/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
I.T.O WD - 2(3),ASANSOL, ASANSOL vs M/S PREMIER TRADERS SELF HELP GROUP (H/O KISHORE MONDAL), BURDWAN
ITA 1882/KOL/2013[2010-11]Status: DisposedITAT KolkataAY 2010-11
METRO DIARY LIMITED vs C.I.T KOLKATA - III,
ITA 1655/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
D.C.I.T CIR - 8,KOLKATA, KOLKATA vs M/S RAWATSONS ENGINEERS PVT LTD, HOWRAH
ITA 1306/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
M/S SUN - KWIK APPLIANCES PVT LTD.(FORMERLY PUSHPANJALI APPLIANCES PVT LTD),KOLKATA vs D.C.I.T CC - XVI,KOL., KOLKATA
ITA 1867/KOL/2012[2003-04]Status: DisposedITAT KolkataAY 2003-04
UNION OF INDIA vs SHRI BHASKARA A
WP/15582/2014ITAT Karnataka
S.N.SATYANARAYANA,JAYANT PATEL
THE LITTLE KANCHEEPURAM CO-OP URBAN LTD.,KANCHEEPURAM vs ACIT, VELLORE
ITA 655/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
THE LITTLE KANCHEEPURAM CO-OP URBAN LTD.,KANCHEEPURAM vs ACIT, VELLORE
ITA 654/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ITO, TIRUPPUR vs PALANISAMY ESWARI, TIRUPPUR
ITA 378/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ESWARI,TIRUPPUR vs ITO, TIRUPPUR
ITA 327/CHNY/2015[2011-2012]Status: DisposedITAT ChennaiAY 2011-2012
YOUNG PRESIDENTS ORGANISATION (CHENNAI CHAPTER),CHENNAI vs DDIT, CHENNAI
ITA 1900/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DCIT, THANJAVUR vs S.P.APPARELS, AVANASHI
ITA 1699/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
S.P.APPARELS LIMITED,AVANASHI vs DCIT, TIRUPPUR
ITA 1510/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
M/S SASI ENTERPRISES,CHENNAI vs ACIT, CHENNAI
ITA 1287/CHNY/2008[2000-01]Status: DisposedITAT ChennaiAY 2000-01
ASST CIT (E) 1(1), MUMBAI vs KARNUNA MEDICAL SOCIETY, MUMBAI
ITA 5861/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
JAIDEV R. SHROFF,MUMBAI vs DCIT CC- 6(3) EARSTWHILE ACIT - CC-38, MUMBAI
ITA 4660/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHINE STAR IMPEX P.LTD,MUMBAI vs DCIT CEN CIR (42), MUMBAI
ITA 4350/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHINE STAR IMPEX P.LTD,MUMBAI vs DCIT CEN CIR (42), MUMBAI
ITA 4349/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SUNSHINE IMPORT & EXPORTS P. LTD,MUMBAI vs DCIT CEN CIR (42), MUMBAI
ITA 4348/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
COMMITTEE OF RESOURCE ORGANISATION,MUMBAI vs DCIT CPC TDS, MUMBAI
ITA 3850/MUM/2015[2013-14]Status: DisposedITAT MumbaiAY 2013-14