Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,154 total)
DCIT, (IT), 2(1), KOLKATA, KOLKATA vs M/S THE ROYAL BANK OF SCOTLAND N.V., KOLKATA
ITA 496/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
THE ROYAL BANK OF SCOTLAND N.V.,KOLKATA vs THE DCIT, INTERNATIONAL TAXATION - 2(1), KOLKATA, KOLKATA
ITA 477/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
OUTOTEC OYJ,KOLKATA vs DCIT, INTERNATIONAL TAXATION 2(1), KOLKATA, KOLKATA
ITA 462/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
OUTOTEC OYJ,KOLKATA vs DDIT(IT)-2(1), KOLKATA, KOLKATA
ITA 558/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
INCOME TAX OFFICER-WARD-33(2), KOLKATA, KOLKATA vs M/S KWALITY CONSTRUTION, KOLKATA
ITA 18/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
INCOME TAX OFFICER-WARD-30(1), KOLKATA, KOLKATA vs KIRTI JHUNJHUNWALA, KOLKATA
ITA 2852/KOL/2013[2002-2003]Status: DisposedITAT KolkataAY 2002-2003
A.D.I.T(E)-I, KOLKATA, KOLKATA vs THE BHOWANIPUR GUJARATI EDUCATION SOCIETY, KOLKATA
ITA 2844/KOL/2013[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
A.C.I.T., CIRCLE-33,KOLKATA, KOLKATA vs JOYDEB CHANDRA, KOLKATA
ITA 2702/KOL/2013[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
ACIT, CC- XXVII, KOLKATA, KOLKATA vs M/S. BUDGE BUDGE REFINERIES LTD., KOLKATA
ITA 577/KOL/2011[2008-09]Status: DisposedITAT KolkataAY 2008-09
DCIT, C.C.XXVII, KOLKATA, KOLKATA vs M/S. BUDGE BUDGE REFINERIES LTD., KOLKATA
ITA 1552/KOL/2010[2007-08]Status: DisposedITAT KolkataAY 2007-08
ACIT, CHENNAI vs M/S. PREMIER MARINE PRODUCTS, CHENNAI
ITA 1463/CHNY/2012[2008-09]Status: DisposedITAT ChennaiAY 2008-09
M/S. PREMIER MARINE PRODUCTS,CHENNAI vs DCIT, CHENNAI
ITA 1461/CHNY/2012[2008-09]Status: DisposedITAT ChennaiAY 2008-09
GOVIND BHILU RATHOD,VASAI vs ITO WD 4(1), THANE
ITA 439/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 10(1)(1), MUMBAI vs HEXAWARE TECHNOLOGIES LTD, NAVI MUMBAI
ITA 725/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DAULAT LUTHRIA,MUMBAI vs ASST CIT 22(1), MUMBAI
ITA 4074/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
MEHRAULI TRADERS P.LTD,MUMBAI vs ITO 8(2)(3), MUMBAI
ITA 1503/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ILJIN ELECTRIC CO. LTD,MUMBAI vs DCIT (IT) CIR 2(2)(1), MUMBAI
ITA 1023/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ANUJ S. SHAH,MUMBAI vs ITO 16(2)(4), MUMBAI
ITA 377/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
QAMRUDDIN A. KAZI,MUMBAI vs ITO 23(3)(2), MUMBAI
ITA 2540/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MEDILINE PHARMACEUTICALS (INDIA) P. LTD,MUMBAI vs ITO 8(2)(4), MUMBAI
ITA 612/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT CIR 1, THANE vs HANMANT D. JAGDALE, THANE
ITA 4356/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
M/S KANJI LILADHAR,MUMBAI vs ACIT-12(1), MUMBAI
ITA 4316/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
TORM SHIPPING INDIA P.LTD ( FORMERLY KNOWN AS ORINOCO MARINE CONSULTANCY INDIA P.LTD),MUMBAI vs DCIT RG 3(3), MUMBAI
ITA 1272/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
RAMESH D SHAH,MUMBAI vs ASST CIT CEN CIR 35, MUMBAI
ITA 5179/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
GAUTAM SHROFF, MUMBAI vs ACIT CIR 12(3), MUMBAI
ITA 4737/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
D.N. DALAL HUF,MUMBAI vs ASST CIT 16(1), MUMBAI
ITA 1640/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DR. (SMT) MADURA CHANDU,BANGALORE vs ITO, BANGALORE
ITA 732/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ITO vs M/S CDC SOFTWARE INDIA PVT. LTD., BANGALORE
ITA 1645/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
SH. MAHESH CHAND GUPTA,NEW DELHI vs ITO, NEW DELHI
ITA 3512/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
MR. ROHIT NARANG,NEW DELHI vs ACIT, NOIDA
ITA 3480/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
