Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,154 total)
M/S. KAMLA KANSAL,DELHI vs ITO, NEW DELHI
ITA 4602/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
DRUZBA OVERSEAS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6301/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S NAV ENGINEERS PVT. LTD., NEW DELHI
ITA 3966/DEL/2012[2011-12]Status: DisposedITAT DelhiAY 2011-12
ESSAR ENERGY SERVICES LTD,MUMBAI vs CIT-5, MUMBAI
ITA 3138/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RINA S. MEHTA,MUMBAI vs ACIT CC 23, MUMBAI
ITA 1180/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
TATA APROJECTS LTD,MUMBAI vs ASST CIT RG 2(3), MUMBAI
ITA 1018/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
TRANSTEC OVERSEAS P. LD,MUMBAI vs ITO WD 2(2)(4), MUMBAI
ITA 94/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAJPUT REALTORS P.LTD,MUMBAI vs ITO 8(3)(3), MUMBAI
ITA 5548/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 8(2), MUMBAI vs HEXAWARE TECHNOLOGIES LTD, NAVI MUMBAI
ITA 4688/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 8(3)(3), MUMBAI vs TECHNONET TECHNOLOGIES LTD, MUMBAI
ITA 4281/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ITO 16(3)(4), MUMBAI vs BHAGWANRAM K. BISHNOI, MUMBAI
ITA 3727/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KEKI M. IRANI,MUMBAI vs DCIT CEN CIR 20, MUMBAI
ITA 3176/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ADDL.C.I.T. RG.3(3), MUMBAI vs STUP CONSULTANTS PVT. LTD., MUMBAI
ITA 5973/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
THE COMMISSIONER OF INCOME TAX-EXEMPTION vs AMATEUR ATHLETICS FEDERATION OF INDIA
ITA/621/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
PR COMMISSIONER OF INCOME TAX - 9 vs M/S UFO MOVIEZ INIDA LTD.
ITA/625/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
M/S FOSROC CHEMICALS (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 88/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
M/S FOSROC CHEMICALS (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 87/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
G.S.SATHYANARAYANA GUPTA,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 1323/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
K. KRISHNAMURTHY,BANGALORE vs DCIT, BANGALORE
ITA 667/BANG/2015[2011-12]Status: DisposedITAT BangaloreAY 2011-12
ASST.C.I.T., BANGALORE vs M/S FOSROC CHEMICALS INDIA PRIVATE LIMITED, BANGALORE
ITA 295/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S FOSROC CHEMICALS (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 188/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S OBULAPURAM MINING CO., PVT. LTD.,BELLARY vs DCIT, BANGALORE
ITA 135/BANG/2015[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S CHAYAGRAPHICS (INDIA) PVT. LTD.,BANGALORE vs CIT, BANGALORE
ITA 7/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
GALI JANARDHANA REDDY,BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1444/BANG/2014[2005-06]Status: DisposedITAT BangaloreAY 2005-06
M/S ANANTHPUR MINING CORPORATION,BELLARY vs JOINT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1354/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
SRI. B.Y. RAGHAVENDRA vs C.I.T,
ITA 669/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
DCIT vs M/S CHAYAGRAPHICS PVT. LTD.,
ITA 1789/BANG/2013[2007-08]Status: DisposedITAT BangaloreAY 2007-08
UNITED SPIRITS LTD. vs DCIT,
ITA 1641/BANG/2013[1996-97]Status: DisposedITAT BangaloreAY 1996-97
M/S CHAYAGRAPHICS (INDIA) PVT. LTD.,BANGALORE vs CIT, BANGALORE
ITA 77/BANG/2012[2007-08]Status: DisposedITAT BangaloreAY 2007-08
HEWLETT - PACKARD GLOBAL SOFT PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1211/BANG/2012[2004-05]Status: DisposedITAT BangaloreAY 2004-05