Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,154 total)
MR. AJAY CHAWLA,NEW DELHI vs DCIT, NEW DELHI
ITA 6091/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. ALKESH TACKER (HUF),NEW DELHI vs ACIT, NEW DELHI
ITA 6040/DEL/2015[2009']Status: DisposedITAT Delhi
ITO (EXEMPTIONS), NEW DELHI vs PEAREY LAL BHAWAN ASSOCIATION, NEW DELHI
ITA 2548/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. MULTIPLEX CAPITAL LTD.,DELHI vs ITO, NEW DELHI
ITA 2281/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. VARAD BUILDERS P. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3427/DEL/2014[2000-01]Status: DisposedITAT DelhiAY 2000-01
DCIT, REWARI vs M/S. VEVEK SHIKSHA SAMITI, REWARI
ITA 2637/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. ANAND PRAKASH,NEW DELHI vs ADDL.CIT, GHAZIABAD
ITA 2624/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. TECNOTREE CONVERGENCE LTD.,BENGALORE vs ACIT, NEW DELHI
ITA 2007/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
ASHWANI ARORA,NEW DELHI vs CIT, NEW DELHI
ITA 3023/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
ASHWANI ARORA,NEW DELHI vs CIT, NEW DELHI
ITA 3022/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
VATSALA SHENOY vs JT.COMMISSIONER OF INCOME TAX
C.A. No.-001234-001234 - 2012ITAT SC
VATSALA SHENOY vs JT.COMMISSIONER OF INCOME TAX
C.A. No.-001234-001234 - 2012ITAT A.K. SIKRI
N.V. RAMANA
BMM ISPAT LTD vs STATE OF KARNATAKA
WP/27511/2016ITAT Karnataka
A.S.BOPANNA
ITO WD 12(1), KOLKATA, KOLKATA vs M/S S.T.TEXTILES LTD., KOLKATA
ITA 1594/KOL/2012[2009-10]Status: DisposedITAT KolkataAY 2009-10
M/S. IMPROVEMENT TRUST,HISAR vs ITO (OSD), HISAR
ITA 3904/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SH. SANJAY GUPTA,NEW DELHI vs ITO, NEW DELHI
ITA 3566/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
UMESH CHAND JAIN,HARIDWAR vs DCIT, HARIDWAR
ITA 3513/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
SHRI APOORVA JOSHI,NOIDA vs ITO, NOIDA
ITA 3499/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. HOTEL THE ASCENT,NEW DELHI vs ITO, NEW DELHI
ITA 3488/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. HOTEL THE ASCENT,NEW DELHI vs ITO, NEW DELHI
ITA 3487/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
CONTITECH INDIA PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3443/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. R.L. TRADERS,NEW DELHI vs ITO, NEW DELHI
ITA 3385/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH. SATYA SHEEL GUPTA,NEW DELHI vs ITO, NEW DELHI
ITA 2886/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
MR. MANOJ SINGHAL,NEW DELHI vs DCIT, NEW DELHI
ITA 6023/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S LAKHANI PLATINUM LIFESTYLE PVT. LTD.,FARIDABAD vs ACIT, FARIDABAD
ITA 5818/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. M.M. INDUSTRIES,NEW DELHI vs ITO (OSD), FARIDABAD
ITA 5668/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
CONTITECH INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 370/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. PHILCO ENGINEERS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2744/DEL/2015[2004-05]Status: DisposedITAT DelhiAY 2004-05
ITO, NEW DELHI vs SH. LAKHWINDER SINGH, NEW DELHI
ITA 2730/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
INSHAN BUILDWELL PVT. LTD.,DELHI vs ITO, NEW DELHI
ITA 2638/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06