Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,154 total)
ASST CIT 24(2), MUMBAI vs DINESH V. BAHIRWANI, MUMBAI
ITA 7497/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DINESH V BAHIRWANI,MUMBAI vs DCIT 20(2), MUMBAI
ITA 7471/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KANTADEVI GUPTA,MUMBAI vs ITO WD 15(1)(1), MUMBAI
ITA 5074/MUM/2014[2001-02]Status: DisposedITAT MumbaiAY 2001-02
ITO 21(2)(2), MUMBAI vs SHEKHAR J KOTHARI, MUMBAI
ITA 6408/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 6(2), MUMBAI vs KOHINOOR PROJECTS P.LTD, MUMBAI
ITA 5241/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SAI SHIPPING CO. P.LTD,MUMBAI vs DCIT 5(3), MUMBAI
ITA 3197/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASL ADVANCED SYSTEMS PVT. LTD.,BANGALORE vs D.C.I.T. 3(1), MUMBAI
ITA 4310/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
CASTROL INDIA LTD,MUMBAI vs ADDL CIT RG 8(1), MUMBAI
ITA 195/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SHREE DATTA DEVELOPERS,MUMBAI vs ACIT 17(3), MUMBAI
ITA 5061/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT, CHENNAI vs GULF ASHLEY MOTOR LTD., CHENNAI
ITA 2066/CHNY/2016[2006-07]Status: DisposedITAT ChennaiAY 2006-07
REDINGTON (INDIA) LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1155/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, CHENNAI vs REDINGTON (INDIA) LTD., CHENNAI
ITA 1145/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, DINDIGUL vs BNAZRUM AGRO EXPORTS (P) LTD., DINDIGUL
ITA 485/CHNY/2015[2007-08]Status: DisposedITAT ChennaiAY 2007-08
THE PR. COMMISSIONER OF INCOME TAX -06 vs M/S MENLO WORLDWIDE FORWARDING INDIA PVT. LTD.
ITA/626/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
LOTUS LABS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 92/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
SRI. S.D. RADDI,DHARWAD vs ASST.C.I.T., HUBLI
ITA 948/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
SRI. S.D. RADDI,DHARWAD vs ASST.C.I.T., HUBLI
ITA 947/BANG/2014[2003-04]Status: DisposedITAT BangaloreAY 2003-04
DCIT vs SMT. ANITA KARUTURI,
ITA 213/BANG/2014[2005-06]Status: DisposedITAT BangaloreAY 2005-06
ANITA KARUTURI,BANGALORE vs ACIT, BANGALORE
ITA 190/BANG/2014[2005-06]Status: DisposedITAT BangaloreAY 2005-06
SMT G LAKSHMI ARUNA,BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1451/BANG/2014[2005-06]Status: DisposedITAT BangaloreAY 2005-06
M/S ASSOCIATED MINING CO,BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1355/BANG/2014[2005-06]Status: DisposedITAT BangaloreAY 2005-06
MSOURCE(INDIA)PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1178/BANG/2014[2004-05]Status: DisposedITAT BangaloreAY 2004-05
JULY SYSTEMS & TECHNOLOGIES PVT. LTD.,BANGALORE vs ITO, BANGALORE
ITA 1574/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
DCIT vs M/S E4E TECH SUPPORT (INDIA) PVT. LTD.,
ITA 1044/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
TESCO HINDUSTAN SERVICE CENTRE PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1633/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
ACUSIS SOFTWARE INDIA PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 1232/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
MOLEX INDIA TOOLING PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1494/BANG/2010[2006-07]Status: DisposedITAT BangaloreAY 2006-07
SH. ANOOP SINGH,HISAR vs ITO, HISAR
ITA 4094/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
SHRI PRAVEEN SHARMA,DELHI vs ITO, NEW DELHI
ITA 4091/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. K.G.N. AGRO SEEDS,KASHIPUR vs ITO, KASHIPUR
ITA 3963/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
