Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,164 total)

MEDLEY PHARMACEUTICALS LTD,MUMBAI vs DCIT CEN CIR 44, MUMBAI

ITA 3290/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
19/10/2016

MEDLEY PHARMACEUTICALS LTD,MUMBAI vs DCIT CEN CIR 44, MUMBAI

ITA 3289/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
19/10/2016

MEDLEY PHARMACEUTICALS LTD,MUMBAI vs DCIT CEN CIR 44, MUMBAI

ITA 3288/MUM/2011[2002-03]Status: DisposedITAT MumbaiAY 2002-03
19/10/2016

MEDLEY PHARMACEUTICALS LTD,MUMBAI vs DCIT CEN CIR 44, MUMBAI

ITA 3287/MUM/2011[2001-02]Status: DisposedITAT MumbaiAY 2001-02
19/10/2016

MEDLEY PHARMACEUTICALS LTD,MUMBAI vs DCIT CEN CIR 44, MUMBAI

ITA 3286/MUM/2011[2000-01]Status: DisposedITAT MumbaiAY 2000-01
19/10/2016

MEDLEY PHARMACEUTICALS LTD,MUMBAI vs DCIT CEN CIR 44, MUMBAI

ITA 3285/MUM/2011[1999-00]Status: DisposedITAT MumbaiAY 1999-00
19/10/2016

ITO 6(3)(3), MUMBAI vs MAA CHINTPURNI & STEEL (INDIA) P. LTD, MUMBAI

ITA 3216/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
19/10/2016

MAA CHINTPURNI IRON & STEEL (I) P.LTD,MUMBAI vs ITO WD 6(3)(3), MUMBAI

ITA 2752/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
19/10/2016

SURENDRA S. BARMECHA,MUMBAI vs ACIT CEN CIR 14, MUMBAI

ITA 9055/MUM/2010[2008-09]Status: DisposedITAT MumbaiAY 2008-09
19/10/2016

ACIT CEN CIR 14, MUMBAI vs SANGEET S. BARMECHA, GUJRAT

ITA 8928/MUM/2010[2008-09]Status: DisposedITAT MumbaiAY 2008-09
19/10/2016

ASST CIT CEN CIR 14, MUMBAI vs SURENDRA B. BARMECHA, GUJRAT

ITA 8927/MUM/2010[2008-09]Status: DisposedITAT MumbaiAY 2008-09
19/10/2016

ACIT CEN CIR 14, MUMBAI vs SURENDRA S. BARMECHA, MUMBAI

ITA 6797/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
19/10/2016

MAHENDRA LIFESPACE DEVELOPERS LTD,MUMBAI vs ACIT CIR 6(3), MUMBAI

ITA 2183/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
19/10/2016

MEDLEY PHARMACEUTICALS LTD.,MUMBAI vs DY.C.I.T., CENT.CIR.44, MUMBAI

ITA 1390/MUM/2009[2005-2006]Status: DisposedITAT MumbaiAY 2005-2006
19/10/2016

MEDLEY PHARMACEUTICALS LTD.,MUMBAI vs DY.C.I.T., CENT.CIR.44, MUMBAI

ITA 1389/MUM/2009[2004-2005]Status: DisposedITAT MumbaiAY 2004-2005
19/10/2016

MEDLEY PHARMACEUTICALS LTD.,MUMBAI vs DY.C.I.T., CENT.CIR.44, MUMBAI

ITA 1388/MUM/2009[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
19/10/2016

JCIT, CHENNAI vs COMPASS /CGROUP (INDIA) SUPPORT SERVICES PVT LTD., CHENNAI

ITA 1539/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
19/10/2016

COMMR OF INCOME TAX vs UNIPLAS INDIA LTD

ITR/2/2004ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

19/10/2016

PR. COMMISSIONER OF INCOME TAX (CENTRAL)-3 vs MARICHIKA PROPERTIES PVT. LTD.

ITA/634/2016ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

19/10/2016

PRINCIPAL COMMISSIONER OF INCOME TAX-01 vs AMERIPRISE INDIA PVT. LTD.

ITA/461/2016ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

19/10/2016

PR. COMMISSIONER OF INCOME TAX (CENTRAL)-3 vs MARICHIKA PROPERTIES PVT. LTD.

ITA/633/2016ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA

19/10/2016

SMT. M.R.ASHALATHA,BANGALORE vs INCOME TAX OFFICER, BANGALORE

ITA 1317/BANG/2016[2009-10]Status: DisposedITAT BangaloreAY 2009-10
19/10/2016

M/S RAMGAD MINERALS AND MINING LTD.,HOSPET vs PRINCIPAL COMMISSIONER OF INCOME TAX, GULBARGA

ITA 1484/BANG/2015[2011-12]Status: DisposedITAT BangaloreAY 2011-12
19/10/2016

ASST.C.I.T., HUBLI vs SHRI. RAJU H PATADIA, HUBLI

ITA 1180/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
19/10/2016

ACIT, BANGALORE vs M/S KHIVRAJ MOTORS, BANGALORE

ITA 1051/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
19/10/2016

GOWDA SARASWATH SEVAK SAMAJ,BANGALORE vs DIT, BANGALORE

ITA 819/BANG/2014[N.A.]Status: DisposedITAT Bangalore
19/10/2016

M/S ISIRI PROPERTIES PVT. LTD.,BANGALORE vs ACIT, BANGALORE

ITA 732/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
19/10/2016

DCIT, BANGALORE vs M/S ISIRI PROPERTIES PVT. LTD., BANGALORE

ITA 717/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
19/10/2016

ACUSUS SOFTWARE INDIA P LTD,BANGALORE vs INCOME TAX OFFICER, WARD-11(1), BANGALORE

ITA 1105/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
19/10/2016

TEKTRONIX ENGINEERING DEVELOPMENT (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 1318/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
19/10/2016