Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,181 total)
IT 24(3)(4), MUMBAI vs RUPANG C SUCHDE, PUNE
ITA 7183/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PRABHA ENGINEERING P.LTD,MUMBAI vs DCIT CIR 8(2), MUMBAI
ITA 6929/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RANI GROVER,MUMBAI vs ADDL CIT (TDS) RG 3, MUMBAI
ITA 6334/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SHAKEEL AHEMED IMTIAZ SHAIKH,MUMBAI vs ITO 26(2)(1), MUMBAI
ITA 5788/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 19(3), MUMBAI vs EIDRED JOSEPH PEREIRA, MUMBAI
ITA 4623/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ADITYA BIRLA TELECOM LIMITED,MUMBAI vs DY. COMM OF INCOME TAX 10(1), MUMBAI
ITA 341/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHIVRAM GOPAL SHETTY,THANE vs ACIT CIR 3, THANE
ITA 2020/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MSM SATELLITE (SINGAPORE) PTE. LTD,MUMBAI vs JDIT (IT) RG 4, MUMBAI
ITA 1929/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO (TDS) 3(2), MUMBAI vs TATA AIG LIFE INSURANCE COMPANY, MUMBAI
ITA 1750/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SUDHAKAR S. MODY,MUMBAI vs ASST CIT 16(1), MUMBAI
ITA 1174/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT CIR 22(1), MUMBAI vs NEEL CONTROLS, MUMBAI
ITA 824/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NEEL CONTROLS,MUMBAI vs JT CIT RG 22(1), NAVI MUMBAI
ITA 695/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 25(3), MUMBAI vs ABHINAY B KAPOOR, MUMBAI
ITA 5897/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
EQUIPOISE INVESTMENTS P. LTD,MUMBAI vs ITO 2(1(3), MUMBAI
ITA 5831/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
MEDIA EXPERTS P. LTD,MUMBAI vs DCIT CIR 3(2), MUMBAI
ITA 5825/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 4(3), MUMBAI vs MUMBAI STOCK BROKERS P. LTD, MUMBAI
ITA 5821/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DEVIDAYAL SALES LTD,MUMBAI vs ADDL CIT RG 6(2), MUMBAI
ITA 4551/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 25(2), MUMBAI vs RAJIV R. AHUJA, MUMBAI
ITA 3719/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SHEARSON INVESTMENT & TRADING CO. P.LTD,MUMBAI vs DCIT 1(3), MUMBAI
ITA 3211/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
WINSMILE INFRASTRUCTURE P. LTD,MUMBAI vs ACIT 8(3), MUMBAI
ITA 2935/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT 17(1), MUMBAI vs M/S S.M. STEEL, MUMBAI
ITA 2539/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SPEED TRADE SECURITIES P.LTD,MUMBAI vs ACIT RG 7(2), MUMBAI
ITA 2291/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ALPANA M MOTLA,MUMBAI vs DCIT 12(3), MUMBAI
ITA 1937/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MAHINDRA LIFESPACE DEVELOPERS LTD,MUMBAI vs ASST CIT CIR 6(3), MUMBAI
ITA 837/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
NAHIRA COSMETIC ENTERPRISES P.LTD,MUMBAI vs DCIT CIR 7(1), MUMBAI
ITA 7791/MUM/2012[1996-97]Status: DisposedITAT MumbaiAY 1996-97
SHAIRU GEMS,MUMBAI vs JT CIT 16(3), MUMBAI
ITA 7710/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ZEE ENTERTAINMENT ENTERPRISES LTD ( FORMELRY ZEE TELEFILMS LTD),MUMBAI vs ASST CIT RG 11(1), MUMBAI
ITA 7005/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
BOMBAY SCOTTISH ORPHANAGE SCOEITY,MUMBAI vs ITO (E) 1(1), MUMBAI
ITA 6669/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BOMBAY SCOTTISH ORPHANAGE SCOEITY,MUMBAI vs ITO (E) 1(1), MUMBAI
ITA 6668/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
BOMBAY SCOTTISH ORPHANAGE SCOEITY,MUMBAI vs ITO (E) 1(1), MUMBAI
ITA 6667/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07