Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,181 total)

SMT. RANJANA GARG,NEW DELHI vs DCIT, NEW DELHI

ITA 2083/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
19/10/2016

ACIT, NOIDA vs M/S. PRISMA ELECTRONICS, NOIDA

ITA 1551/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
19/10/2016

ACIT, GURGAON vs BEEKMAN HELIX INDIA CONSULTING INDIA (P) LTD., GURGAON

ITA 1456/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
19/10/2016

DCIT, NEW DELHI vs M/S. BECKMAN HELIX CONSULTING PVT. LTD., NEW DELHI

ITA 2307/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
19/10/2016

M/S PRATEEK SECURITIES (P) LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 78/DEL/2010[1999-00]Status: DisposedITAT DelhiAY 1999-00
19/10/2016

ACIT, NEW DELHI vs M/S. BALAJI PERFUMES, DELHI

ITA 509/DEL/2010[2005-06]Status: DisposedITAT DelhiAY 2005-06
19/10/2016

ACIT, NEW DELHI vs M/S. BALAJI PERFUMES, DELHI

ITA 508/DEL/2010[2004-05]Status: DisposedITAT DelhiAY 2004-05
19/10/2016

ACIT, NEW DELHI vs M/S. BALAJI PERFUMES, DELHI

ITA 507/DEL/2010[2003-04]Status: DisposedITAT DelhiAY 2003-04
19/10/2016

ACIT, NEW DELHI vs M/S. BALAJI PERFUMES, DELHI

ITA 506/DEL/2010[2002-03]Status: DisposedITAT DelhiAY 2002-03
19/10/2016

ACIT, NEW DELHI vs M/S. BALAJI PERFUMES, DELHI

ITA 505/DEL/2010[2001-02]Status: DisposedITAT DelhiAY 2001-02
19/10/2016

DCIT, NEW DELHI vs M/S. CANON INDIA PRIVATE LTD., HARYANA

ITA 4040/DEL/2010[2002-03]Status: DisposedITAT DelhiAY 2002-03
19/10/2016

M/S. PRATEEK SECURITIES (P) LTD,NEW DELHI vs ITO, NEW DELHI

ITA 2823/DEL/2010[2001-02]Status: DisposedITAT DelhiAY 2001-02
19/10/2016

RAJASTHAN CLUB,NEW DELHI vs ADIT(E), NEW DELHI

ITA 2649/DEL/2010[2002-03]Status: DisposedITAT DelhiAY 2002-03
19/10/2016

LALIT D. SONI,MUMBAI vs PR CIT 29, MUMBAI

ITA 785/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
19/10/2016

ITO 19(1)(5), MUMBAI vs HANSABEN N SHAH, MUMBAI

ITA 44/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
19/10/2016

DAMAN METALLIC OXIDES,MUMBAI vs ASST CIT 24(3), MUMBAI

ITA 613/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
19/10/2016

ALMATH TEXTILES P. LTD,MUMBAI vs DCIT 6(1), MUMBAI

ITA 5129/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
19/10/2016

BLOOM PACKAGING P LTD,MUMBAI vs ASST CIT CEN CIR 39, MUMBAI

ITA 4663/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
19/10/2016

TASTY BITE EATABLES LTD,PALGHAR vs CIT 58, MUMBAI

ITA 2962/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
19/10/2016

DINESH H. KOTADIA,MUMBAI vs ASST CIT CEN CIR 35, MUMBAI

ITA 2821/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
19/10/2016

DINESH H. KOTADIA,MUMBAI vs ASST CIT CEN CIR 35, MUMBAI

ITA 2820/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
19/10/2016

DINESH H. KOTADIA,MUMBAI vs ASST CIT CEN CIR 35, MUMBAI

ITA 2819/MUM/2015[2003-04]Status: DisposedITAT MumbaiAY 2003-04
19/10/2016

DCIT 4(2)(2), MUMBAI vs MID-CITY BHOOMI DEVELOPERS P.LTD, MUMBAI

ITA 1142/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
19/10/2016

PRIDE STEELS P LTD,MUMBAI vs DCIT CEN CIR 10, MUMBAI

ITA 7710/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
19/10/2016

PRIDE STEELS P LTD,MUMBAI vs DCIT CEN CIR 10, MUMBAI

ITA 7709/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
19/10/2016

PRIDE STEELS P LTD,MUMBAI vs DCIT CEN CIR 10, MUMBAI

ITA 7708/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
19/10/2016

PRIDE STEELS P LTD,MUMBAI vs DCIT CEN CIR 10, MUMBAI

ITA 7707/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
19/10/2016

ITO 12(2)(3), MUMBAI vs GOLDMAN SECURITIES P. LTD, MUMBAI

ITA 7531/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
19/10/2016

ITO 12(2)(3), MUMBAI vs GOLDMAN SECURITIES P. LTD, MUMBAI

ITA 7530/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
19/10/2016

READYMADE STEEL INDIA P.LTD,MUMBAI vs DCIT CIR 7(2), MUMBAI

ITA 7426/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
19/10/2016