Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,181 total)
DCIT, CC-XXV, KOLKATA, KOLKATA vs M/S WARREN TEA LTD., KOLKATA
ITA 110/KOL/2014[2003-04]Status: DisposedITAT KolkataAY 2003-04
LAKSHMI NARAYAN AGARWAL,KOLKATA vs INCOME TAX OFFICER -WARD37(3), KOLKATA, KOLKATA
ITA 1/KOL/2014[2004-2005]Status: DisposedITAT KolkataAY 2004-2005
I.T.O WD - 7(2),KOLKATA., KOLKATA vs M/S UMV TELE LINK, KOLKATA
ITA 906/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
BENGAL FERTILIZER & CHEMICALS,UTTAR DINAJPUR vs A.C..I.T CIR - 2,JALPAIGURI, JALPAIGURI
ITA 78/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
EXIDE INDUSTRIES LTD.,KOLKATA vs D.C.I.T CIR - 1,KOLKATA., KOLKATA
ITA 712/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
INCOME TAX OFFICER-WARD-23(3), KOLKATA, KOLKATA vs SUDIP ROY, KOLKATA
ITA 2864/KOL/2013[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
INCOME TAX OFFICER-WARD-46(4), KOLKATA, KOLKATA vs THE BAKSARA CO-OPERATIVE CREDIT SOCIETY LTD., HOWRAH
ITA 2581/KOL/2013[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
A.C.I.T., CIRCLE-3, ASANSOL, ASANSOL vs SRI RAHUL KUMAR SARAF, MUMBAI
ITA 2560/KOL/2013[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
M/S DAVESMEN INDIA,KOLKATA vs INCOME TAX OFFICER, WARD - 33(1), KOLKATA, KOLKATA
ITA 2542/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
I.T.O WD - 1(4),KOLKATA, KOLKATA vs M/S ORCHID GRIHA NIRMAN, KOLKATA
ITA 2269/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
ADVANCEMULTISYSTEM BRODDBAND COMMUNICATIONS PVT. LTD.,HOOGHLY vs INCOME TAX OFFICER, (TDS),HOOGHLY, HOOGHLY
ITA 2191/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
D.C.I.T CC - VIII,KOLKATA, KOLKATA vs M/S PURBANCHAL LEASING LTD, KOLKATA
ITA 1429/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
D.C.I.T CIR - 12,KOLKATA, KOLKATA vs M/S JCT LIMITED., KOLKATA
ITA 1106/KOL/2013[2004-05]Status: DisposedITAT KolkataAY 2004-05
ACIT, CIRCLE - 1, ASANSOL, ASANSOL vs BURNPUR CEMENT LTD., ASANSOL
ITA 28/KOL/2012[2008-09]Status: DisposedITAT KolkataAY 2008-09
SRI. VINAY POTAGOLI, vs THE STATE OF KARNATAKA
WP/103030/2016ITAT Karnataka
B.SREENIVASE GOWDA
ATUL KUMAR KHANDELWAL,NEW DELHI vs DCIT, NEW DELHI
ITA 874/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SANJAY KUMAR,UTTAR PRADESH vs ACIT, NOIDA
ITA 4008/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. AKASH BHASIN,DELHI vs ADDL. CIT, DELHI
ITA 4005/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SHRI ARUN KUMAR JAIN,GHAZIABAD vs ITO, GHAZIABAD
ITA 3693/DEL/2016[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. INDIA HABITAT CENTRE,NEW DELHI vs CIT(E), NEW DELHI
ITA 2340/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
NARESH CHANDER,SONEPAT vs ITO, SONEPAT
ITA 2749/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
POWER HOUSE,NEW DELHI vs ITO, NEW DELHI
ITA 2039/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, GURGAON vs M/S. MITSUBISHI ELECTRIC AUTOMOTIVE INDIA PVT. LTD., GURGAON
ITA 5884/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. GRANITE GATE PROPERTIES PVT. LTD., NEW DELHI
ITA 2240/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, GURGAON vs M/S. MITSUBISHI ELECTRIC AUTOMOTIVE INDIA PVT. LTD., GURGAON
ITA 1267/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. ULTRA HOME CONSTRUCTION PVT. LTD., NOIDA
ITA 5624/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. ULTRA HOME CONSTRUCTION PVT. LTD., NOIDA
ITA 5623/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. ULTRA HOME CONSTRUCTION PVT. LTD., NOIDA
ITA 5622/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. MKG INSURANCE BROKERS PVT. LTD.,DELHI vs ACIT, NEW DELHI
ITA 1076/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
COLT TECHNOLOGY SERVICES INDIA PRIVATE LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 716/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
