Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,470 total)
SUSHILA HOSPITALS P. LTD,MUMBAI vs ITO 10(1)(4), MUMBAI
ITA 1255/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 5(2)(4), MUMBAI vs MARSH INDIA P. LTD, MUMBAI
ITA 1573/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
AIMCO PRESTICIDES LTD,MUMBAI vs ITO 10(1)(1), MUMBAI
ITA 9211/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SUPERNA R. MOTWANE,MUMBAI vs DCIT CIR 19(1), MUMBAI
ITA 8864/MUM/2010[2001-02]Status: DisposedITAT MumbaiAY 2001-02
ACIT CEN CIR 17 & 28, MUMBAI vs MAHESH A. DOSHI, MUMBAI
ITA 1063/MUM/2010[2002-03]Status: DisposedITAT MumbaiAY 2002-03
THE PR.COMMISSIONER OF INCOME TAX-6 vs MARUTI SUZUKI INDIA LTD.
ITA/694/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
COMMISSIONER OF INCOME TAX--IV vs M/S ENERGY INFRATECH PVT. LTD.
ITA/687/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MS. JUSTICE DEEPA SHARMA
THE COMMISSIONER OF INCOME TAX vs THE HUBLI URBAN CO OPERATIVE BANK LTD.,
ITA/485/2015ITAT Karnataka
RAVI MALIMATH,P.S.DINESH KUMAR
THE BHARAT CO OPERATIVE BANK vs THE INCOME TAX OFFICER (TDS)
ITA/226/2016ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
M/S KARNATAKA MUNICIPAL DATA SOCIETY vs THE INCOME -TAX
ITA/306/2014ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
THE COMMISSIONER OF INCOME TAX vs M/S THE SHAMRAO VITHAL
ITA/629/2015ITAT Karnataka
RAVI MALIMATH,P.S.DINESH KUMAR
THE COMMISSIONER OF INCOME TAX vs THE HUBLI URBAN CO OPERATIVE BANK LTD.,
ITA/483/2015ITAT Karnataka
RAVI MALIMATH,P.S.DINESH KUMAR
THE COMMISSIONER OF INCOME TAX vs M/S THE SHAMRAO VITHAL
ITA/628/2015ITAT Karnataka
RAVI MALIMATH,P.S.DINESH KUMAR
THE COMMISSIONER OF INCOME TAX vs THE HUBLI URBAN CO OPERATIVE BANK LTD.,
ITA/487/2015ITAT Karnataka
RAVI MALIMATH,P.S.DINESH KUMAR
THE COMMISSIONER OF INCOME TAX vs M/S THE SHAMRAO VITHAL
ITA/632/2015ITAT Karnataka
RAVI MALIMATH,P.S.DINESH KUMAR
M/S KARNATAKA MUNICIPAL DATA SOCIETY vs THE INCOME-TAX OFFICER
ITA/103/2016ITAT Karnataka
ARAVIND KUMAR,JAYANT PATEL
THE COMMISSIONER OF INCOME TAX vs THE HUBLI URBAN CO OPERATIVE BANK LTD.,
ITA/482/2015ITAT Karnataka
RAVI MALIMATH,P.S.DINESH KUMAR
DR. VANDANA GUPTA,NEW DELHI vs ACIT, NEW DELHI
ITA 5146/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
SUNCITY HARYANA SEZ DEVELOPERS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3513/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
GURUCHARAN DASS ARORA,NEW DELHI vs CIT, NEW DELHI
ITA 3021/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
GURUCHARAN DASS ARORA,NEW DELHI vs CIT, NEW DELHI
ITA 3020/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
GURUCHARAN DASS ARORA,NEW DELHI vs CIT, NEW DELHI
ITA 3019/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
IRANIAN OFFSHORE ENGINEERING & CONSTRUCTION COMPANY,MUMBAI vs ADIT, DEHRADUN
ITA 5911/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ADIT, DEHRADUN vs M/S. IRANIAN OFFSHORE ENGINEERING & CONSTRUCTION CO. PROJECT OFFICE, MUMBAI
ITA 3493/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ADIT, DEHRADUN vs M/S. IRANIAN OFFSHORE ENGINEERING & CONSTRUCTION CO., MUMBAI
ITA 30/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
IRANIAN OFFSHORE ENGINEERING & CONSTRUCTION COMPANY,MUMBAI vs ADIT, NEW DELHI
ITA 114/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs M/S R & R ARTS, NEW DELHI
ITA 3114/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
COMMISSIONER OF INCOME TAX (EXEMPTIONS) CHANDIGARH vs M/S TIBETAN CHILDREN VILLAGE DHARAMSHALA CANTT. DIST. KANGRA
ITA/243/2016ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
COMMISSIONER OF INCOME TAX (EXEMPTIONS) CHANDIGARH vs M/S TIBETAN CHILDREN VILLAGE DHARAMSHALA CANTT. DIST. KANGRA
ITA/188/2016ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
E.N.GOPAKUMAR vs COMMISSIONER OF INCOME TAX (CENTRAL)
ITA/62/2016ITAT Kerala
