Recent Judgments
Latest ITAT tax tribunal orders across all benches.(370,744 total)
SHREE GIRINAG TRADERS P. LTD,MUMBAI vs ITO WD 7(2)(3),
ITA 485/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 31(1), MUMBAI vs AACASH EXPORTS, MUMBAI
ITA 4269/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NAGPUR POWER & INDUSTRIES LTD,MUMBAI vs DCIT 3(2), MUMBAI
ITA 6468/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DHARMANANDAN DIAMONDS P. LTD,MUMBAI vs CIT 5, MUMBAI
ITA 1624/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NAGPUR POWER & INDUSTRIES LTD.,MUMBAI vs DCIT-3(2), MUMBAI
ITA 5808/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MANGALORE REFINERY AND PETROCHEMICALS LTD,MUMBAI vs DCIT 3(2), MUMBAI
ITA 2630/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
REVIVAL SYNTHETICS LTD.,MUMBAI vs ITO., WARD-4(3)(2), MUMBAI
ITA 1533/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ADDL CIT 2(3), MUMBAI vs M/S. TATA CONSULTANCY SERVICES LTD., MUMBAI
ITA 7513/MUM/2010[2005-06]Status: DisposedITAT MumbaiAY 2005-06
U.L. INDIA PRIVATE LIMITED,BANGALORE vs CIT, BANGALORE
ITA 180/BANG/2012[2003-04]Status: DisposedITAT BangaloreAY 2003-04
DCIT, MEERUT vs M/S. GIRNAR TEXTILES, BAGHPAT
ITA 4334/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, MEERUT vs M/S. VAM RESORTS & HOTELS (P) LTD., MEERUT
ITA 4308/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
KUNDAN RICE MILLS LTD.,DELHI vs ACIT, KARNAL
ITA 33/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
HEMKUNT STEEL WIRES PVT. LTD.,NEW DELHI vs DCIT (OSD), NEW DELHI
ITA 2552/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. L.D. CRYSTAL PVT. LTD., NEW DELHI
ITA 2016/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. L.D. CRYSTAL PVT. LTD., NEW DELHI
ITA 2015/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO, NEW DELHI vs M/S. S.R.S. ENVIRO SYSTEMS PVT. LTD., NEW DELHI
ITA 1415/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. SUSHIL CHAND CONTRACTOR & CO.,MEERUT vs ITO, MEERUT
ITA 4833/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S ANJALA EXHIBITORS PVT. LTD., NEW DELHI
ITA 1492/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
DDIT, NEW DELHI vs SH. MOHINDER SINGH, NEW DELHI
ITA 6498/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S ACME COMPUTERS LTD., NEW DELHI
ITA 1727/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S SUNIL HI TECH ENGINEERS LTD. THROUGH AUTHORIZED SIGNATORY AND ORS vs PR. COMMISSIONER OF INCOME TAX-14 AND ORS
WP/2245/2017ITAT Bombay
M/S SUNIL HITECH (INDIA) INFRA PVT. LTD. THROUGH AUTHORISED SIGNATORY AND ANR vs PR. COMMISSIONER OF INCOME TAX-13 AND ORS
WP/1207/2017ITAT Bombay
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-2 vs COPAL RESEARCH INDIA PVT. LTD.
ITA/187/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
C I T JAIPUR vs M/S DWARKA GEMS LTD
ITA/106/2008ITAT Rajasthan
THE ITO, MALAPPURAM vs THE KARUVARAKUNDU SERVICE CO-OP BANK LTD, MALAPPURAM
ITA 404/COCH/2016[2011-12]Status: DisposedITAT CochinAY 2011-12
THE ITO, MALAPPURAM vs THE KARUVARAKUNDU SERVICE CO-OP BANK LTD, MALAPPURAM
ITA 403/COCH/2016[2010-11]Status: DisposedITAT CochinAY 2010-11
THE ITO, MALAPPURAM vs THE KARUVARAKUNDU SERVICE CO-OP BANK LTD, MALAPPURAM
ITA 402/COCH/2016[2009-10]Status: DisposedITAT CochinAY 2009-10
THE ITO, KOTTAYAM vs M/S.POONJAR SERVICE CO-OP BANK LTD, KOTTAYAM
ITA 58/COCH/2015[2009-10]Status: DisposedITAT CochinAY 2009-10
THEACIT, COCHIN vs THE ERNAKULAM DISTRICT CO-OPERATIVE BANK LTD, COCHIN
ITA 522/COCH/2015[2010]Status: DisposedITAT Cochin
M/S.THE ERNAKULAM DISTRICT CO-OP BANK LTD,COCHIN vs THE JT. DIRECTOR OF INCOME TAX (EXEMPTION), COCHIN
ITA 508/COCH/2015[2010-11]Status: DisposedITAT CochinAY 2010-11
