Recent Judgments

Latest ITAT tax tribunal orders across all benches.(372,250 total)

M/S. AMTRAC AUTOMOTIVE INDIA PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 2278/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
28/4/2017

M/S. AMTRAC AUTOMOTIVE INDIA PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 2277/DEL/2012[2003-04]Status: DisposedITAT DelhiAY 2003-04
28/4/2017

BG EXPLORATION AND PRODUCTION INDIA LTD.,MUMBAI vs ADDL. DIT, DEHRADUN

ITA 219/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
28/4/2017

BECTON DICKINSON INDIA PVT. LTD.,GURGAON vs DCIT, NEW DELHI

ITA 4548/DEL/2011[2003-04]Status: DisposedITAT DelhiAY 2003-04
28/4/2017

ACIT, NEW DELHI vs M/S. BECTON DICKINSON INDIA PVT. LTD., GURGAON

ITA 4337/DEL/2011[2003-04]Status: DisposedITAT DelhiAY 2003-04
28/4/2017

ACIT, NEW DELHI vs M/S PACL INDIA LTD., JAIPUR

ITA 3779/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
28/4/2017

DCIT, NEW DELHI vs M/S UOP INDIA (P) LTD., GURGAON

ITA 2552/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
28/4/2017

RAJESH AGARWAL HUF,GHAZIABAD vs ITO, GHAZIABAD

ITA 2183/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
28/4/2017

PACL INDIA LTD.,NEW DELHI vs ACIT, DELHI

ITA 2894/DEL/2010[2001-02]Status: DisposedITAT DelhiAY 2001-02
28/4/2017

PR.COMMISSIONER OF INCOME TAX-08 vs STAUNCH MARKETING PVT.LTD.

ITA-935/2015ITAT Delhi
28/4/2017

M/S AMCO INDUSTRIAL ENTERPRISES PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE1 AAYAKAR BHAWAN

CWP/26015/2016ITAT Punjab & Haryana
27/4/2017

M/S S.R. Ferro Alloys Thru. Brijendra S/O Vidhyaram Sharma vs Income Tax Settlement Commission

WP/1350/2017ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE S.C.SHARMA

27/4/2017

PRABHU MAYA CHARITABLE TRUST vs DIRECTOR OF INCOME TAX

ITA/631/2004ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR

27/4/2017

NATIONAL AGRICULTURAL COOP.MKT vs COMMISSIONER OF INCOME TAX XI,

ITA/33/2005ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR

27/4/2017

C I T JAIPUR III JAIPUR vs M/S RADHA SWAMI FOOD PRODUCT P

ITA/131/2010ITAT Rajasthan
27/4/2017

M/S FUSION COACHING REDEFINED vs INCOME TAX OFFICER SAS NAGAR MOHALI

ITA/171/2017ITAT Punjab & Haryana
27/4/2017

KUNI SAMANTRAY,CUTTACK vs ITO, CUTTACK

ITA 144/CTK/2015[2011-12]Status: DisposedITAT CuttackAY 2011-12
27/4/2017

RAMA CHANDRA MALLICK,JAJPUR vs ITO, CUTTACK

ITA 144/CTK/2014[2009-10]Status: DisposedITAT CuttackAY 2009-10
27/4/2017

RAJASTHAN DRUGS & PHARMACEUTICALS LTD.,JAIPUR vs ACIT, JAIPUR

ITA 984/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
27/4/2017

RAJESH KUMAR TODWAL,JAIPUR vs ITO, JAIPUR

ITA 543/JPR/2016[2010-11]Status: DisposedITAT JaipurAY 2010-11
27/4/2017

DCIT, JAIPUR vs MAHINDRA WORLD CITY(JAIPUR) LTD., JAIPUR

ITA 217/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
27/4/2017

STATE BANK OF BIKANER AND JAIPUR,JAIPUR vs ACIT, JAIPUR

ITA 164/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
27/4/2017

RAM AVTAR PAREEK,JAIPUR vs ITO, JAIPUR

ITA 129/JPR/2015[2009-10]Status: DisposedITAT JaipurAY 2009-10
27/4/2017

DCIT, JAIPUR vs MODERN DENIM, JAIPUR

ITA 792/JPR/2014[2006-07]Status: DisposedITAT JaipurAY 2006-07
27/4/2017

M/S TRIVENI PLENTY ENGG. LTD. vs COMMISSIONER OF INCOME TAX

ITA/740/2004ITAT Delhi

HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR

27/4/2017

K.GANGADHARAN,NAGAPATTINAM vs ACIT, THANJAVUR

ITA 545/CHNY/2017[2001-2002]Status: DisposedITAT ChennaiAY 2001-2002
27/4/2017

GEETHA SUBRAMANIAN,CHENNAI vs ITO, CHENNAI

ITA 428/CHNY/2017[2011-2012]Status: DisposedITAT ChennaiAY 2011-2012
27/4/2017

S.VENKATASUBRAMANIAN,CHENNAI vs ITO, CHENNAI

ITA 427/CHNY/2017[2011-2012]Status: DisposedITAT ChennaiAY 2011-2012
27/4/2017

KUMARI NISHA SURANA,CHENNAI vs ITO, CHENNAI

ITA 249/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
27/4/2017

V.RAJENDRABABU,CHENNAI vs ITO, CHENNAI

ITA 141/CHNY/2017[2009-2010]Status: DisposedITAT ChennaiAY 2009-2010
27/4/2017